High Courts20 Jul 1949
Paresh Chandra Bhowmick Vs Usharanjan Ghosh and Others
Calcutta High Court · AIR 1950 Cal 346 : (1950) 2 ILR (Cal) 515
Criminal Procedure Code, 1898 (CrPC) — Section 439, 439(1)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,075 of 3,204
High Courts19 Jul 1949
Kally Nath Dutta Vs Shew Bux Mohata and Another
Calcutta High Court · AIR 1950 Cal 87 : 54 CWN 355 : (1950) 2 ILR (Cal) 506
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 106
High Courts19 Jul 1949
Mohanlal Sewlal, a Firm Vs Probodh Krishna Shome
Calcutta High Court · AIR 1950 Cal 576 : AIR 1950 Cal 546 : 54 CWN 733
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4
High Courts18 Jul 1949
Bibhuti Bhusan Vs Surendra Mohan Lahiri
Calcutta High Court · AIR 1950 Cal 96
Calcutta Rent Ordinance, 1946 — Section 14(3), 25West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 45(2)
High Courts18 Jul 1949
Aditya Kumar Ray Vs Dhirendra Nath Mandal and Another
Calcutta High Court · AIR 1950 Cal 92 : 53 CWN 899 : (1950) 2 ILR (Cal) 498
Limitation Act, 1908 — Article 137, 142, 144
High Courts18 Jul 1949Dismissed
Sri Sri Shiba Prasad Singh, Deceased, Now Represented by Kali Prasad Singha Vs Maharaja Srish Chandra Nandi and Another
Calcutta High Court · (1949) 07 CAL CK 0007
High Courts14 Jul 1949Dismissed
Mohammed Siddiq Vs Mohamed Akbar and Others
Calcutta High Court · AIR 1951 Cal 466
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 6 Rule 2Contract Act, 1872 — Section 43
High Courts13 Jul 1949Dismissed
The Sree Meenakshi Mills Limited Vs The Provincial Textile Commissioner, Madras
Calcutta High Court · (1949) 07 CAL CK 0005
High Courts11 Jul 1949Dismissed
Chhogmal Rawatmal Vs Sankalchand G. Shah
Calcutta High Court · (1949) 07 CAL CK 0016
High Courts11 Jul 1949
Punam Chand Mohato Vs Gouri Sankar Purasattam
Calcutta High Court · (1949) 07 CAL CK 0012
High Courts08 Jul 1949
The Crown Vs Jatindra Mohan Roy
Calcutta High Court · (1949) 07 CAL CK 0024
Legal Practitioners Act, 1879 — Section 13, 14, 18Penal Code, 1860 (IPC) — Section 147, 342, 343, 366
High Courts08 Jul 1949
Krishna Charan Guin Vs Governor-General in Council
Calcutta High Court · AIR 1950 Cal 100 : (1950) 1 CALLT 88 : 54 CWN 154 : (1950) 2 ILR (Cal) 485
Railways Act, 1890 — Section 75(1), 75(2)
High Courts08 Jul 1949Dismissed
Dwarkanath Chaudhuri Vs Mahadeb Mandal
Calcutta High Court · (1949) 07 CAL CK 0004
High Courts07 Jul 1949
Bissen Singh Vs Prameswari Singh and Another
Calcutta High Court · AIR 1950 Cal 99
Criminal Procedure Code, 1898 (CrPC) — Section 156(3), 200, 202
High Courts07 Jul 1949
Pasupati Banerji Vs The King
Calcutta High Court · AIR 1950 Cal 97
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 182
High Courts06 Jul 1949
Gorachand Das Vs Nitai Das and Another
Calcutta High Court · AIR 1951 Cal 308
Criminal Procedure Code, 1898 (CrPC) — Section 263, 264
High Courts05 Jul 1949
Gagan Chandra Nama Sarkar Vs Sm. Goljan Bibi and Others
Calcutta High Court · (1949) 07 CAL CK 0030
Bengal Tenancy Act, 1885 — Section 167Limitation Act, 1963 — Article 144Transfer of Property Act, 1882 — Section 52
High Courts05 Jul 1949
Bhupendra De and Others Vs The Chief Secretary Government of West Bengal and Another
Calcutta High Court · AIR 1949 Cal 633 : (1950) CriLJ 169
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts05 Jul 1949Dismissed
Benode Behary Roy Vs The General Assurance Society Ltd.
Calcutta High Court · AIR 1950 Cal 232
Contract Act, 1872 — Section 62