High Courts11 Aug 1949Dismissed
Mritunjoy Das Vs Sm. Sabitrimoni Dasi
Calcutta High Court · AIR 1950 Cal 59
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,074 of 3,204
High Courts10 Aug 1949
Express Dairy Ltd. Vs Corporation of Calcutta
Calcutta High Court · AIR 1950 Cal 61 : (1950) 2 ILR (Cal) 602
Criminal Procedure Code, 1898 (CrPC) — Section 242, 342, 537
High Courts10 Aug 1949
Basant Lal Saha Vs P.C. Chakarvarty
Calcutta High Court · AIR 1950 Cal 249 : 54 CWN 20 : (1951) 1 ILR (Cal) 25
West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11(1)
High Courts09 Aug 1949Dismissed
Jamuna Prasad Marwari Vs Matilal Santhalia
Calcutta High Court · (1949) 08 CAL CK 0032
High Courts09 Aug 1949Dismissed
Federation Bank of India Ltd. Vs Hanutmal Boid
Calcutta High Court · AIR 1951 Cal 382 : 54 CWN 604
West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 12, 12(1), 12(2), 17, 17(1)
High Courts09 Aug 1949
Abdul Gani Vs Khestra Mohan Roy and Others
Calcutta High Court · (1949) 08 CAL CK 0019
Bengal Tenancy Act, 1885 — Section 174(3)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts09 Aug 1949Dismissed
Jamuna Prosad Vs Motilal Santhalia and Others
Calcutta High Court · AIR 1950 Cal 63 : 54 CWN 182
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 73
High Courts08 Aug 1949
Ketaki Ranjan Banerjee and Others Vs Bipradas Mukherjee
Calcutta High Court · AIR 1950 Cal 325
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6, 145
High Courts04 Aug 1949Dismissed
Panchanan Palit Vs Hem Lal Nandi
Calcutta High Court · (1949) 08 CAL CK 0037
High Courts04 Aug 1949Allowed
Bajranglal Laduram Vs Ganesh Commercial Co. Ltd
Calcutta High Court · AIR 1951 Cal 78 : 55 CWN 147
Arbitration Act, 1940 — Section 30, 33, 9
High Courts04 Aug 1949
Serajuddin Butlay Vs Province of West Bengal
Calcutta High Court · (1949) 08 CAL CK 0005
High Courts28 Jul 1949Dismissed
Durga Prasad Chamaria and Another Vs Sewkishendas Bhattar and Others
Calcutta High Court · (1949) 07 CAL CK 0011
High Courts28 Jul 1949
Sha Shivaraj Gopalji Vs Edappakath Ayissa Bi and Others
Calcutta High Court · (1949) 07 CAL CK 0008
High Courts28 Jul 1949
Messrs Mohanlal Hargovind of Jubbulpore Vs The Commissioner of Income Tax, Central Provinces and Bera.. and Nagpur
Calcutta High Court · (1949) 07 CAL CK 0003
High Courts27 Jul 1949
Ekarmal Haque Vs Province of Bengal
Calcutta High Court · (1949) 07 CAL CK 0034
High Courts27 Jul 1949
Hazi Mahammad Ekramal Haque Vs Province of Bengal
Calcutta High Court · AIR 1950 Cal 83
Land Acquisition Act, 1894 — Section 23, 23(1)
High Courts26 Jul 1949Allowed
U.K. Banerji Vs Governor General of India in Council
Calcutta High Court · (1949) 07 CAL CK 0027
High Courts22 Jul 1949
Dunlop Rubber Company (India) Ltd. Vs Governor-General in Council
Calcutta High Court · (1949) 07 CAL CK 0031
High Courts22 Jul 1949
Balaram Mandal Vs Sahebjan Gazi and Others
Calcutta High Court · AIR 1950 Cal 85 : 54 CWN 139 : (1950) 2 ILR (Cal) 530
Court fees Act, 1870 — Article 17, 17(2), 7, 8CSuits Valuation Act, 1887 — Section 9