High Courts25 Aug 1949
COMMISSIONER OF Income Tax, WEST BENGAL Vs SARAT CHANDRA BOSE.
Calcutta High Court · (1950) 18 ITR 669
Income Tax Act, 1922 — Section 66(1)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,073 of 3,204
High Courts24 Aug 1949Dismissed
Bengal Central Bank Ltd. Vs Bezon and Co. and Another
Calcutta High Court · AIR 1951 Cal 299
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts24 Aug 1949Allowed
Uday Chand Mahatab Vs Dibakar Sen and Another
Calcutta High Court · AIR 1950 Cal 134 : 54 CWN 307 : (1950) 2 ILR (Cal) 649
Bengal Tenancy Act, 1885 — Article 2Limitation Act, 1908 — Article 110
High Courts24 Aug 1949
Amarendra Lal Khan Vs Ajodhya Khan
Calcutta High Court · AIR 1951 Cal 302
Provincial Small Cause Courts Act, 1887 — Article 11
High Courts23 Aug 1949Allowed
Nirmal Kumar Ghosh Vs Ajit Kumar Banerji
Calcutta High Court · (1949) 08 CAL CK 0039
High Courts23 Aug 1949Dismissed
Ashutosh Bhadra and Another Vs Jatindra Mohan Seal and Another
Calcutta High Court · AIR 1954 Cal 238
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 100, 101Limitation Act, 1908 — Section 5
High Courts23 Aug 1949Dismissed
Bhulan Singh and Others Vs Ganendra Kumar Roy Chowdhury
Calcutta High Court · AIR 1950 Cal 74 : 54 CWN 366
West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11(1)
High Courts23 Aug 1949
Bishan Singh Vs Ram Nagina Singh
Calcutta High Court · AIR 1950 Cal 77
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 211, 499, 500
High Courts22 Aug 1949Allowed
Susamarani Debi and Others Vs Udai Chand Mahatab and Another
Calcutta High Court · AIR 1953 Cal 328
Bengal Tenancy Act, 1885 — Section 105Civil Procedure Code, 1908 (CPC) — Section 11Village Chowkidari Act, 1870 — Section 50
High Courts19 Aug 1949Dismissed
Bajrang Lal Laduram Vs Agarwal Brothers
Calcutta High Court · AIR 1950 Cal 267 : (1950) 2 ILR (Cal) 625
Arbitration Act, 1940 — Section 32, 33
High Courts19 Aug 1949Allowed
Binapani Devi Vs Surendra Nath Haldar and Another
Calcutta High Court · AIR 1950 Cal 532 : 54 CWN 581
High Courts18 Aug 1949
Hare Krishna Rana and Others Vs Sm. Jamini Sundari Dassi and Others
Calcutta High Court · AIR 1950 Cal 555 : (1950) 2 ILR (Cal) 617
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Limitation Act, 1908 — Article 11A
High Courts18 Aug 1949Dismissed
Adeline Maude Ellanor Catchick Nee Robertson and Another Vs Sunderlal Daga and Others
Calcutta High Court · AIR 1950 Cal 559
Succession Act, 1925 — Section 269, 307, 332, 333, 335
High Courts17 Aug 1949
Jatindra Mohan Das Vs Khitipathinath Mitra and Another
Calcutta High Court · AIR 1950 Cal 82 : 54 CWN 284 : (1950) 2 ILR (Cal) 614
West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11(3), 18
High Courts12 Aug 1949Dismissed
Golam Rahman and Others Vs The King
Calcutta High Court · AIR 1950 Cal 66
Criminal Procedure Code, 1898 (CrPC) — Section 196A, 196A(2), 233, 234, 235Evidence Act, 1872 — Section 45Identification of Prisoners Act, 1920 — Section 5
High Courts12 Aug 1949
Gopesh Chandra Pal and Another Vs Nirmal Kumar Das Gupta
Calcutta High Court · AIR 1950 Cal 57
Criminal Procedure Code, 1898 (CrPC) — Section 253, 253(2), 403Penal Code, 1860 (IPC) — Section 403, 405, 409
High Courts12 Aug 1949Allowed
Sm. Bimala Bala Debi and Others Vs Khoka Parui and Others
Calcutta High Court · AIR 1951 Cal 448
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2
High Courts12 Aug 1949Dismissed
Babulal Dhandhania Vs Gauttam and Co.
Calcutta High Court · AIR 1950 Cal 391 : (1950) 2 ILR (Cal) 607
Arbitration Act, 1940 — Section 2Partnership Act, 1932 — Section 69, 69(3)
High Courts11 Aug 1949
Prabhudas Mulji Doshi Vs Governor-General of India in Council
Calcutta High Court · (1949) 08 CAL CK 0042
Calcutta Port Act, 1890 — Section 112(1), 112(2), 112(7), 112A, 113Civil Procedure Code, 1908 (CPC) — Section 2(17), 80Contract Act, 1872 — Section 151, 152, 161