High Courts12 Sept 1949
Provat Kumar Kar and Others Vs William Trevelyan Curties Parkar
Calcutta High Court · AIR 1950 Cal 116 : (1951) 2 ILR (Cal) 487 : (1950) 1 ILR (Cal) 460
Industrial Disputes Act, 1947 — Section 23, 3, 5
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,071 of 3,204
High Courts12 Sept 1949
Abdul Majid Vs The King
Calcutta High Court · AIR 1950 Cal 165
Criminal Procedure Code, 1898 (CrPC) — Section 162, 174Evidence Act, 1872 — Section 145
High Courts11 Sept 1949Allowed
Pravat Kumari Kar and Others Vs William Trevelyan Curties Parker and Another
Calcutta High Court · (1949) 09 CAL CK 0047
High Courts09 Sept 1949Allowed
Gangadhar Ram Chandra, a firm Vs Dominion of India
Calcutta High Court · AIR 1950 Cal 394 : (1951) 1 ILR (Cal) 119
Limitation Act, 1908 — Article 30, 31Railways Act, 1890 — Section 72
High Courts09 Sept 1949Allowed
Indra Chand Dutt Choudhury and Others Vs Tinkari Ghose and Another
Calcutta High Court · AIR 1950 Cal 170
Bengal Tenancy Act, 1885 — Section 182
High Courts09 Sept 1949
Abani Mohan Mukerjee Vs Biswanath Mukherjee and Others
Calcutta High Court · AIR 1950 Cal 142 : (1950) 1 CALLT 239 : 54 CWN 654 : (1951) 1 ILR (Cal) 112
High Courts09 Sept 1949Allowed
Boto Krishna Ghose Vs Akhoy Kumar Ghose and Others
Calcutta High Court · AIR 1950 Cal 111 : 54 CWN 660
Partition Act, 1893 — Section 4, 4(1)Transfer of Property Act, 1882 — Section 44
High Courts09 Sept 1949Dismissed
Kedarnath Bhattacharjee Vs Mahendranath Kundu and Others
Calcutta High Court · AIR 1951 Cal 253 : 54 CWN 671
Evidence Act, 1872 — Section 13
High Courts09 Sept 1949
Mohini Mohan Saha and Others Vs The Province of Bengal
Calcutta High Court · AIR 1951 Cal 246 : (1951) 1 CALLT 263
Calcutta Improvement Act, 1911 — Section 53, 71Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2Land Acquisition Act, 1894 — Section 23
High Courts09 Sept 1949Allowed
Boto Krishna Ghosh Vs Akhoy Kumar Ghosh
Calcutta High Court · (1949) 09 CAL CK 0009
High Courts08 Sept 1949
Bankim Chandra Paira Vs Ananda Bazar Patrika
Calcutta High Court · (1949) 09 CAL CK 0043
High Courts08 Sept 1949Dismissed
Sm. Suraj Jan Bibee Vs Banku Behary Saha
Calcutta High Court · AIR 1950 Cal 428 : 54 CWN 281
Calcutta Thika Tenancy Ordinance, 1948 — Section 2, 3
High Courts08 Sept 1949
Yakub Sheikh and Another Vs The King
Calcutta High Court · AIR 1950 Cal 340 : 54 CWN 373
Criminal Procedure Code, 1898 (CrPC) — Section 156, 156(3), 190, 190(1), 195
High Courts08 Sept 1949Dismissed
Asgarali and Others Vs Dinanath Kumar and Others
Calcutta High Court · AIR 1950 Cal 135
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Sept 1949
Bankim Chandra Paira and Another Vs Anand Bazar Patrika and Another
Calcutta High Court · AIR 1950 Cal 129
Contempt of Courts Act, 1971 — Section 2, 3
High Courts07 Sept 1949
Upendra Nath Sinha Vs Maharajadhiraj of Burdwan and Another
Calcutta High Court · AIR 1950 Cal 146 : 54 CWN 310
Bengal Agricultural Debtors Act, 1936 — Section 37A, 37A(1)
High Courts07 Sept 1949
Upendra Nath Singha Vs Uday Chand Mahtab
Calcutta High Court · (1949) 09 CAL CK 0017
High Courts05 Sept 1949
Jahnabi Prosad Banerjee and Another Vs Basudeb Paul and Others
Calcutta High Court · AIR 1950 Cal 536 : 54 CWN 626 : (1951) 1 ILR (Cal) 68
Bengal Municipal Act, 1932 — Section 39B, 43Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 224(2)
High Courts05 Sept 1949
Sutlej Cotton Mills Ltd. Vs Commissioner of Income Tax
Calcutta High Court · AIR 1950 Cal 551 : (1951) 1 ILR (Cal) 59 : (1950) 18 ITR 112
Income Tax Act, 1922 — Section 42, 42(1), 42(2), 42(3)