High Courts17 Nov 1949Dismissed
Tiruchendur Sri Subramaniaswami Temple Vs P. Ramaswamia Pillai and Others
Calcutta High Court · (1949) 11 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,069 of 3,204
High Courts16 Nov 1949
Mrityunjoy Ganguly Vs Bholanath Ganguly
Calcutta High Court · AIR 1951 Cal 455 : (1951) 1 ILR (Cal) 213
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17
High Courts15 Nov 1949
Abinash @ Ambarish Chandra Roy Vs S.C. Sreemani
Calcutta High Court · AIR 1950 Cal 466 : 54 CWN 535
West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 16, 16(1), 16(2)
High Courts15 Nov 1949
Gajendra Duary and Others Vs The King
Calcutta High Court · AIR 1950 Cal 200
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110
High Courts15 Nov 1949
Md. Samayun Sheikh Vs Gostha Bala Dasi
Calcutta High Court · (1949) 11 CAL CK 0043
High Courts15 Nov 1949
Khagendra Nath Pal Vs Nilmani Datta
Calcutta High Court · (1949) 11 CAL CK 0009
High Courts14 Nov 1949
Bhagabati Devi Vs Bholanath Banerjee
Calcutta High Court · AIR 1950 Cal 440 : 54 CWN 474
Civil Procedure Code, 1908 (CPC) — Section 115West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 12(1), 18
High Courts14 Nov 1949
Amulya Ranjan De Vs Pulin Bihari Shaha
Calcutta High Court · (1949) 11 CAL CK 0019
High Courts11 Nov 1949Allowed
Kunja Lal Chakravarty Vs The King
Calcutta High Court · (1949) 11 CAL CK 0026
High Courts11 Nov 1949
Rameswar Das Bhiwaniwalla and Another Vs Byomkesh Samanta
Calcutta High Court · AIR 1950 Cal 186
Bengal Land Revenue Sales Act, 1859 — Section 13, 14
High Courts11 Nov 1949Allowed
Sm. Sovarani Roy and Another Vs The King and Another
Calcutta High Court · AIR 1950 Cal 157
Penal Code, 1860 (IPC) — Section 339
High Courts10 Nov 1949Allowed
Corporation of Calcutta Vs Surendra Nath Das Gupta
Calcutta High Court · (1949) 11 CAL CK 0039
High Courts09 Nov 1949
Abdul Sobhan Bhuya and Another Vs Wasin Bhuyia and Others
Calcutta High Court · (1949) 11 CAL CK 0034
High Courts09 Nov 1949Allowed
Badruddin and Sons Vs Corporation of Calcutta
Calcutta High Court · AIR 1950 Cal 147
Calcutta Municipal Act, 1923 — Section 386(1), 488(2), 533
High Courts09 Nov 1949Allowed
Sachindra Nath Vs Jadunath Roy and Others
Calcutta High Court · AIR 1950 Cal 156
Bengal Tenancy Act, 1885 — Section 174(5)
High Courts08 Nov 1949Dismissed
Bengal Coal Co. Ltd. Vs Balmukunda Goenka
Calcutta High Court · (1949) 11 CAL CK 0016
High Courts08 Nov 1949Dismissed
Rabindra Chandra Seth Vs Upendra Nath Ghosh
Calcutta High Court · (1949) 11 CAL CK 0007
High Courts07 Nov 1949
Pacha alias Naran Naskar and Others Vs The King
Calcutta High Court · AIR 1950 Cal 246 : 54 CWN 181
Criminal Procedure Code, 1898 (CrPC) — Section 156(3), 190
High Courts07 Nov 1949
Lalmohan Singh Vs The King
Calcutta High Court · AIR 1950 Cal 339
Penal Code, 1860 (IPC) — Section 499, 500