High Courts23 Nov 1949Dismissed
Gouri Sankar Singha Roy and Others Vs Prafulla Behari Singha Roy and Others
Calcutta High Court · AIR 1951 Cal 210 : 54 CWN 651
Provincial Insolvency Act, 1920 — Section 28A, 28A
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,068 of 3,204
High Courts23 Nov 1949Dismissed
Gouri Sankar Singha Roy and others Vs Prafulla Behari Singha Roy and others
Calcutta High Court · (1949) 11 CAL CK 0005
High Courts23 Nov 1949Dismissed
Gouri Sankar Singha Roy and Others Vs Prafull Behari Singha Roy and Others
Calcutta High Court · (1949) 11 CAL CK 0001
High Courts22 Nov 1949Allowed
M.A. Davar Vs Ahmad Ali Khan and Others
Calcutta High Court · AIR 1952 Cal 219
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 22 Rule 4
High Courts22 Nov 1949
Radha Govinda Dutta and Another Vs Saila Kumar Mukherjee
Calcutta High Court · AIR 1950 Cal 343
Penal Code, 1860 (IPC) — Section 499, 500
High Courts22 Nov 1949Dismissed
C.S. Nataraja Pillai (now deceased) and Another Vs C.S. Subbaraya Chettiar
Calcutta High Court · (1949) 11 CAL CK 0010
High Courts21 Nov 1949
Jatindra Nath Vs Manindra Nath and Another
Calcutta High Court · AIR 1950 Cal 330 : 54 CWN 384
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 268, 290
High Courts21 Nov 1949
Anila Bala Devi Vs The Chairman, Kandi Municipality
Calcutta High Court · AIR 1950 Cal 350 : (1951) 1 ILR (Cal) 241
Criminal Procedure Code, 1898 (CrPC) — Section 205, 349, 500
High Courts21 Nov 1949
Mansad Mondal Vs The King on the complaint of Baidya Nath Choudhury
Calcutta High Court · AIR 1951 Cal 411
High Courts21 Nov 1949Allowed
Mahanti Sudarsan Das Vs Mahanth Ram Kirpal Das and Others
Calcutta High Court · (1949) 11 CAL CK 0004
High Courts18 Nov 1949
Hakir Mahamed and Others Vs Abdul Majid and Others
Calcutta High Court · AIR 1953 Cal 588
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 23 Rule 1
High Courts18 Nov 1949Dismissed
Nrisinha Kumar Sinha Vs Shyam Sundar Debanshi and Another
Calcutta High Court · AIR 1950 Cal 196 : (1951) 1 ILR (Cal) 227
Bengal Land Revenue Sales Act, 1859 — Section 33, 5, 54, 6Bengal Village Chaukidari Act, 1870 — Section 30, 50, 52, 53, 54
High Courts18 Nov 1949
Sk. Ohid and Others Vs The Crown
Calcutta High Court · AIR 1950 Cal 177
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 117(2), 117(4), 117(5)
High Courts18 Nov 1949
Ghewarchand Rampuria Vs Shiva Jute Bailing Ltd.
Calcutta High Court · AIR 1950 Cal 568
Arbitration Act, 1940 — Section 34, 34(1), 39(1)
High Courts18 Nov 1949
Kishori Mohan Karmakar Vs Bhabataran Paik
Calcutta High Court · (1949) 11 CAL CK 0006
High Courts17 Nov 1949Dismissed
Sree Sree Iswar Gopinath Deb Thakur and Another Vs Kameswar Nath and Another
Calcutta High Court · AIR 1950 Cal 189
Bengal (Rural) Primary Education Act, 1930 — Section 29(1), 32Bengal Cess Act, 1880 — Section 54, 58
High Courts17 Nov 1949
Mt. Mahe Badan Banu Choudhurani and Another Vs Abdul Aziz Khan and Others
Calcutta High Court · (1949) 11 CAL CK 0023
Limitation Act, 1963 — Article 14
High Courts17 Nov 1949Allowed
Ram Kalpa Kundu Vs Kasi Nath Dutta and Others
Calcutta High Court · AIR 1950 Cal 582 : 54 CWN 690 : (1951) 1 ILR (Cal) 216
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, 104, 47Contract Act, 1872 — Section 55