High Courts04 Nov 1949
Judhisthir Chandra Adak and Another Vs P.R. Mukherjee and Another
Calcutta High Court · AIR 1950 Cal 577 : 54 CWN 222
Industrial Disputes Act, 1947 — Section 15(4), 19(3), 19(4)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,070 of 3,204
High Courts04 Nov 1949Allowed
Sris Chandra Nandy Vs Sm. Annapurna Ray
Calcutta High Court · AIR 1950 Cal 173
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1Evidence Act, 1872 — Section 60
High Courts04 Nov 1949Allowed
Based Sheikh Vs The King
Calcutta High Court · AIR 1950 Cal 331
Criminal Procedure Code, 1898 (CrPC) — Section 164, 297Evidence Act, 1872 — Section 80
High Courts04 Nov 1949
Judhisthir Chandra Adak Vs P.R. Mukherji
Calcutta High Court · (1949) 11 CAL CK 0002
High Courts03 Nov 1949Dismissed
Province of West Bengal Vs Midnapore Zemindary Co. Ltd.
Calcutta High Court · AIR 1950 Cal 159 : 54 CWN 677
Independence Order, 1947 — Article 8(2), 8(6), 9
High Courts20 Oct 1949Dismissed
Laksmidhar Misra and Others Vs Rangalal and Others
Calcutta High Court · (1949) 10 CAL CK 0001
High Courts12 Oct 1949Dismissed
Srimati Savitri Devi and Others Vs Maharaj Bahadur Ram Ran Bijoy Prosad Singh and Others
Calcutta High Court · (1949) 10 CAL CK 0002
High Courts21 Sept 1949Dismissed
Debendra Nath Dutt Vs Sm. Satyabala Dasi and Others
Calcutta High Court · AIR 1950 Cal 217 : (1950) 1 CALLT 65 : 54 CWN 110
Calcutta High Court Rules, 1914 — Rule 36Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 9 Rule 8, Order 9 Rule 9, 151Limitation Act, 1908 — Article 162, 163, 5
High Courts21 Sept 1949Dismissed
Bhupendra Nath Mukherjee and Another Vs Jyosit Mookerji and Others
Calcutta High Court · AIR 1950 Cal 485 : 54 CWN 493
Bengal Tenancy Act, 1885 — Section 168A, 168A(3)
High Courts20 Sept 1949Allowed
Province of West Bengal and Another Vs Bholanath Sen and Another
Calcutta High Court · AIR 1950 Cal 174 : 54 CWN 322
Bengal Money Lenders Act, 1940 — Section 36Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47, 60Independence (Rights, Properties and Liabilities) Order, 1947 — Section 12, 3, 7, 7(2)
High Courts20 Sept 1949
National Investment Co. Ltd. Vs Mohendra Nath Kundu and Others
Calcutta High Court · AIR 1950 Cal 163
Bengal Tenancy Act, 1885 — Section 26F, 88
High Courts20 Sept 1949Dismissed
Jamini Mohan Banerji Vs Ram Kissen Das Bagree
Calcutta High Court · (1949) 09 CAL CK 0012
High Courts19 Sept 1949
Sushil Chandra Ghosh Vs Tushar Kanti Ghosh
Calcutta High Court · (1949) 09 CAL CK 0013
High Courts16 Sept 1949Dismissed
Ralyaram Melaram, a Firm and Another Vs Kaluram Agarwalla and Others
Calcutta High Court · AIR 1950 Cal 149
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5, 115
High Courts16 Sept 1949Allowed
Sadananda Pyne Vs Harinam Sha and Another
Calcutta High Court · AIR 1950 Cal 179
Succession Act, 1925 — Section 263, 283, 283(1)
High Courts15 Sept 1949
Ejahar Mollah Vs Golam Robbani
Calcutta High Court · AIR 1952 Cal 203
Bengal Tenancy Act, 1885 — Section 26F, 88Evidence Act, 1872 — Section 115
High Courts15 Sept 1949
Badridas Goenka and Others Vs Corporation of Calcutta
Calcutta High Court · AIR 1950 Cal 140
Calcutta Municipal Act, 1923 — Section 363, 493, 534
High Courts15 Sept 1949Allowed
Umesh Chandra Pal Vs The King
Calcutta High Court · AIR 1950 Cal 125
Penal Code, 1860 (IPC) — Section 474West Bengal Black Marketing Act, 1948 — Section 12, 12(2), 14, 2, 26
High Courts13 Sept 1949
Sm. Nagendra Bala Hore and Another Vs Sree Sree Iswar Dakhina Kalimata Thakur
Calcutta High Court · AIR 1950 Cal 503 : 54 CWN 499
Presidency Small Cause Courts Act, 1882 — Section 41West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11, 12, 12(1), 18
High Courts12 Sept 1949
Suchandra Kumar Samanta Vs The King and Others
Calcutta High Court · AIR 1950 Cal 138
Criminal Procedure Code, 1898 (CrPC) — Section 190, 190(1), 351Penal Code, 1860 (IPC) — Section 109, 120B, 204, 417, 420