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Calcutta High Court judgments

64,079 judgments · page 2,076 of 3,204

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High Courts05 Jul 1949

Nanda Kumar Bardhan Vs Governor-General in Council

Calcutta High Court · (1949) 07 CAL CK 0020

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High Courts04 Jul 1949Allowed

Debi Prosanna Ghosh Vs Joy Narain Jhun-Jhunwalla

Calcutta High Court · (1949) 07 CAL CK 0006

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High Courts04 Jul 1949

Panchanan Mallik and 3 Ors. Vs R. Chatterjee

Calcutta High Court · (1949) 07 CAL CK 0001

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High Courts30 Jun 1949Dismissed

Gadadhar Dey Vs Sm. Rani Bala Dasi and Others

Calcutta High Court · AIR 1950 Cal 109

Provincial Small Cause Courts Act, 1887 — Article 35, 27
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High Courts30 Jun 1949Dismissed

Ram Protap Kayan Vs The National Petroleum Co. Ltd.

Calcutta High Court · AIR 1950 Cal 23 : 54 CWN 58 : (1950) 2 ILR (Cal) 443

Easements Act, 1882 — Section 52Registration Act, 1908 — Section 17, 2(7), 49Transfer of Property Act, 1882 — Section 105, 106, 107, 53A
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High Courts29 Jun 1949

Osma Mistry and Another Vs Atul Krishna Ghosh and Another

Calcutta High Court · AIR 1949 Cal 632 : (1950) CriLJ 97

Penal Code, 1860 (IPC) — Section 188, 471, 474
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High Courts27 Jun 1949Dismissed

Necharuddi Safui Vs Ayod Ali and Another

Calcutta High Court · AIR 1951 Cal 319

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 90, 47
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High Courts27 Jun 1949Allowed

Badal Boss and Others, Security Prisoners Vs The Chief Secretary, Government of West Bengal

Calcutta High Court · (1949) 06 CAL CK 0006

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High Courts27 Jun 1949

Beni Sah Turaha Vs Sew Sah Turaha and another

Calcutta High Court · (1949) 06 CAL CK 0001

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High Courts23 Jun 1949

Kamla Pandey Vs The King

Calcutta High Court · AIR 1949 Cal 582 : (1949) CriLJ 1009 : 53 CWN 699

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High Courts23 Jun 1949Dismissed

Governor-General in Council Vs Sushil Kumar Mukherji

Calcutta High Court · (1949) 06 CAL CK 0004

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High Courts22 Jun 1949Allowed

Gul Bahar Vs W.E. Farquhar

Calcutta High Court · AIR 1950 Cal 35

Penal Code, 1860 (IPC) — Section 405
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High Courts22 Jun 1949

Sm. Joshoda Sundari Debi Vs Sumanta Chandra Kangsha Banikya and Others

Calcutta High Court · (1949) 06 CAL CK 0017

Transfer of Property Act, 1882 — Section 81, 82
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High Courts22 Jun 1949

Pran Krishna Das Vs Shyam Sundar Sarkar

Calcutta High Court · AIR 1949 Cal 637 : (1950) CriLJ 205 : 54 CWN 228 : (1950) 2 ILR (Cal) 365

Criminal Procedure Code, 1898 (CrPC) — Section 133, 183, 192
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High Courts22 Jun 1949Allowed

Ram Chand Kapur Vs Mohan Lal

Calcutta High Court · (1949) 06 CAL CK 0003

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High Courts21 Jun 1949Allowed

Amulya Ratan Mukherjee Vs Sm. Kanak Nalini Ghose and Others

Calcutta High Court · AIR 1950 Cal 30 : 53 CWN 835

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15Evidence Act, 1872 — Section 115Specific Relief Act, 1877 — Section 42
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High Courts17 Jun 1949Allowed

Haridas Mukherji Vs The King

Calcutta High Court · (1949) 06 CAL CK 0005

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High Courts16 Jun 1949Dismissed

Dwijendra Nath Mukherjee Vs Promode Kishore Mondal and Others

Calcutta High Court · AIR 1951 Cal 251 : 54 CWN 673 : (1950) 2 ILR (Cal) 352

Limitation (Amendment) Act, 1903 — Article 110, 115, 116, 62Transfer of Property Act, 1882 — Section 108
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High Courts16 Jun 1949Allowed

Sudhir Kumar Mandal Vs The King

Calcutta High Court · (1949) 06 CAL CK 0010

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High Courts08 Jun 1949

Saradindu Sekhar Banerji Vs Debidas Banerji

Calcutta High Court · (1949) 06 CAL CK 0002

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