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Calcutta High Court judgments

64,079 judgments · page 1,956 of 3,204

High Courts01 Mar 1957Dismissed

Southern Bank Ltd. Vs Kesardeo Ganeriwalla and Others

Calcutta High Court · AIR 1958 Cal 377 : (1958) 1 CALLT 286 : (1955) 1 CALLT 138 : 62 CWN 444 : (1958) 2 ILR (Cal) 29

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 101, 102, 103, 104High Court Original Side Rules — Rule 29, 33
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High Courts01 Mar 1957Partly Allowed

Lala Baijnath Prosad and Others Vs Nursingdas Guzrati

Calcutta High Court · AIR 1958 Cal 1 : (1957) 1 CALLT 138 : 61 CWN 494 : (1958) 2 ILR (Cal) 129

Calcutta High Court (Original Side) Rules, 1914 — Rule 10Civil Procedure Code, 1908 (CPC) — Section 129Limitation Act, 1908 — Article 182, 183, 10, 12, 14
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High Courts01 Mar 1957Dismissed

In Re: Calcutta Stock Exchange Association Ltd.

Calcutta High Court · AIR 1957 Cal 438 : (1957) 1 CALLT 118 : (1957) 27 CompCas 559 : 61 CWN 448 : (1958) 2 ILR (Cal) 349

Companies Act, 1913 — Section 104(4)Companies Act, 1956 — Section 69, 75, 75(1), 75(5)
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High Courts20 Feb 1957

Sm. Jasoda Haldar Vs Sailendra Nath Samanta

Calcutta High Court · AIR 1957 Cal 372 : (1957) 1 CALLT 130 : (1957) CriLJ 707 : 61 CWN 483 : (1958) 1 ILR (Cal) 505

Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 164, 439Evidence Act, 1872 — Section 167, 24, 25, 26, 27
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High Courts19 Feb 1957

Parul Bala Sen Gupta Vs The State

Calcutta High Court · AIR 1957 Cal 379 : (1957) CriLJ 713 : 61 CWN 361 : (1958) 1 ILR (Cal) 440

Criminal Procedure Code, 1898 (CrPC) — Section 154, 156, 173, 190, 439
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