High Courts12 Apr 1957
Ranibala Bhars and Others Vs The State of West Bengal and Others
Calcutta High Court · 62 CWN 73
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 16, 17(1), 18, 23
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,954 of 3,204
High Courts11 Apr 1957
BRIDGES (INSPECTOR OF TAXES) Vs HEWITT.
Calcutta High Court · (1958) 33 ITR 885
Income Tax Act, 1952 — Section 156(9)
High Courts10 Apr 1957
Sm. Shibarani Debi and Another Vs Sm. Ratnamala Debi and Others
Calcutta High Court · (1958) CriLJ 370 : 61 CWN 723
Penal Code, 1860 (IPC) — Section 109, 423
High Courts09 Apr 1957
Nagendra Nath Shah Vs State of West Bengal and Others
Calcutta High Court · AIR 1957 Cal 463 : 61 CWN 831 : (1957) 8 STC 641
Bengal Finance (Sales Tax) Act, 1941 — Section 16, 20, 20(1), 20(3)Bengal Finance (Sales Tax) Rules, 1941 — Rule 76, 77, 78, 79, 80Constitution of India, 1950 — Article 226
High Courts09 Apr 1957Dismissed
Kalinath Chatterjee Vs Nagendra Nath Chatterjee
Calcutta High Court · AIR 1959 Cal 81 : 62 CWN 791 : 62 CWN 790
Limitation Act, 1908 — Article 158, 178, 181, 29Succession Act, 1925 — Section 276
High Courts08 Apr 1957Allowed
The Corporation of Calcutta Vs Ashutosh Mukherjee Memorial Institute
Calcutta High Court · 62 CWN 34
Calcutta Municipal Act, 1923 — Section 127(b), 141
High Courts05 Apr 1957
Narayan Chandra Mondal Vs Prannath Ghosh
Calcutta High Court · (1958) 1 ILR (Cal) 522
Bengal Agricultural Debtors Act, 1936 — Section 37A, 40A
High Courts04 Apr 1957
Mohanlal Chandra Vs Commr. of Commercial Taxes and Others
Calcutta High Court · AIR 1958 Cal 171 : 61 CWN 763
Bengal Finance (Sales Tax) Act, 1941 — Section 11, 11(2)Bengal Finance (Sales Tax) Rules, 1941 — Rule 49Constitution of India, 1950 — Article 226
High Courts04 Apr 1957
Kamala Kanta D(sic) Vs The State
Calcutta High Court · 61 CWN 628
West Bengal Private Forest Act, 1948 — Section 29(1), 34, 37, 41
High Courts04 Apr 1957Dismissed
The Reliance Development and Engineering Ltd. Vs The Corporation of Calcutta
Calcutta High Court · 61 CWN 533
Civil Procedure Code, 1908 (CPC) — Section 47General Clauses Act, 1897 — Section 3, 3(31)West Bengal Estates Acquisition Act, 1953 — Section 2, 4, 5, 6
High Courts03 Apr 1957
Gouri Sankar Prosad Vs Kashi Prosad Khaitan and Another
Calcutta High Court · AIR 1957 Cal 648 : 61 CWN 725
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts02 Apr 1957
In Re: Aryan Bank Ltd. (In Liqn.)
Calcutta High Court · AIR 1957 Cal 532
Banking Companies Act, 1949 — Section 38ACompanies Act, 1956 — Section 448, 449
High Courts28 Mar 1957
Dhirendra Nath Banerjee Vs Jamini Kanta Mitra
Calcutta High Court · AIR 1958 Cal 163 : (1958) CriLJ 496 : (1958) 2 ILR (Cal) 381
Companies Act, 1956 — Section 457, 538(1), 545, 621, 645
High Courts26 Mar 1957
Sasadhar Majumdar Vs Aminaddi Sheikh
Calcutta High Court · (1957) CriLJ 671 : 61 CWN 522 : (1958) 2 ILR (Cal) 378
Penal Code, 1860 (IPC) — Section 29, 403
High Courts26 Mar 1957Dismissed
Patit Paban Bose Vs The Commissioners for the Port of Calcutta
Calcutta High Court · AIR 1957 Cal 720
Calcutta Port Act, 1890 — Section 31(1)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts26 Mar 1957
Sunil Kumar Saha Vs The State
Calcutta High Court · AIR 1958 Cal 191 : (1958) CriLJ 500 : 61 CWN 557
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts25 Mar 1957Dismissed
Kashi Prosad Agarwalla Vs A.A. D''Cruz
Calcutta High Court · AIR 1958 Cal 19 : 61 CWN 740 : (1958) 1 ILR (Cal) 427
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts25 Mar 1957
J. THOMAS and CO. Vs COMMISSIONER OF AGRICULTURAL Income Tax, WEST BENGAL.
Calcutta High Court · (1958) 34 ITR 454
Bengal Agricultural Income Tax Act, 1944 — Section 63(I)
High Courts25 Mar 1957Allowed
Bibhabati Devi Vs Dhara Devi
Calcutta High Court · (1957) 03 CAL CK 0002
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4
High Courts21 Mar 1957Dismissed
S.K. Dutt, Income Tax Officer and Another Vs Anglo-India Jute Mills Co. Ltd.
Calcutta High Court · AIR 1957 Cal 514 : (1958) 33 ITR 866
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 18, 18(3A), 18(3B), 18(7), 30