High Courts21 Mar 1957
Sushil Kumar Hazra and Another Vs Banka Mahato
Calcutta High Court · AIR 1957 Cal 393 : (1957) CriLJ 720 : 61 CWN 624 : (1958) 1 ILR (Cal) 518
Criminal Procedure Code, 1898 (CrPC) — Section 156, 156(3), 200, 202, 209
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,955 of 3,204
High Courts21 Mar 1957
G.D. Bhattar and Others Vs The State
Calcutta High Court · AIR 1957 Cal 483 : 61 CWN 660
Coal Mines Pithead Bath Rules, 1946 — Rule 3(1)Constitution of India, 1950 — Article 20Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts20 Mar 1957Dismissed
Manmatha Nath Naiya Vs Secretary Diamond Harbour H.E. School and Others
Calcutta High Court · 62 CWN 384
Constitution of India, 1950 — Article 226
High Courts19 Mar 1957Dismissed
Hazi Siddique Vs Certificate Officer, Burdwan and Others
Calcutta High Court · AIR 1958 Cal 14 : 61 CWN 612
Bengal Public Demands Recovery Act, 1913 — Section 12, 12(1), 12(2), 23, 51Bengal Public Demands Recovery Rules — Rule 18, 66Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Mar 1957
HART (INSPECTOR OF TAXES) Vs SANGSTER.
Calcutta High Court · (1958) 34 ITR 303
Finance Act, 1951 — Section 21
High Courts19 Mar 1957Dismissed
Sri. Hari Ghosh Vs Sushil Kumar Chakravarty
Calcutta High Court · (1958) 1 ILR (Cal) 411
Criminal Procedure Code, 1898 (CrPC) — Section 203, 259, 436, 437Penal Code, 1860 (IPC) — Section 448
High Courts18 Mar 1957Dismissed
In Re: Dhelakhat Tea Co. Ltd.
Calcutta High Court · AIR 1957 Cal 476 : (1958) 28 CompCas 62
Companies Act, 1956 — Section 155, 155(3)
High Courts18 Mar 1957
Ajit Chandra Majumdae Vs Akhil Chandra Majumdar
Calcutta High Court · (1958) 2 ILR (Cal) 169
High Courts13 Mar 1957
Gopal Chandra Mandal Vs The State
Calcutta High Court · AIR 1957 Cal 382 : (1957) CriLJ 716 : 61 CWN 967 : (1958) 1 ILR (Cal) 555
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 247, 248, 403Penal Code, 1860 (IPC) — Section 182
High Courts13 Mar 1957
INLAND REVENUE COMMISSIONERS Vs BUCHANAN.
Calcutta High Court · (1958) 34 ITR 173
Finance Act, 1936 — Section 21
High Courts12 Mar 1957
Somesh Chandra Choudhury Vs Vice-Chancellor, University of Calcutta and Others
Calcutta High Court · AIR 1957 Cal 656 : 61 CWN 414
Calcutta University Act, 1951 — Section 52(2)
High Courts11 Mar 1957
Bankura Transport Co. Ltd. Vs Appellate Committee of the Home Deptt. Transport, Government of West Bengal and Others
Calcutta High Court · AIR 1957 Cal 462 : (1957) 1 CALLT 172 : 61 CWN 550
Bengal Motor Vehicles Rules, 1940 — Rule 57AConstitution of India, 1950 — Article 226
High Courts08 Mar 1957Dismissed
In Re: In The Goods of Jogesh Chandra Mukherjee
Calcutta High Court · (1958) 2 ILR (Cal) 244
Succession Act, 1925 — Section 371, 372(6)
High Courts08 Mar 1957Dismissed
Indian Iron and Steel Co. Ltd. Vs Commercial Tax Officer and Others
Calcutta High Court · (1958) 2 ILR (Cal) 285 : (1957) 8 STC 517
Constitution of India, 1950 — Article 14, 19, 226
High Courts07 Mar 1957
Bata Krishna Ghose and Others Vs The State
Calcutta High Court · AIR 1957 Cal 385 : (1957) CriLJ 719 : 61 CWN 404
Penal Code, 1860 (IPC) — Section 425, 441, 447
High Courts06 Mar 1957
Satya Narayan Transport Co. Ltd. Vs Secretary, State Transport Authority, West Bengal and Others
Calcutta High Court · AIR 1957 Cal 638 : 61 CWN 726 : (1958) 1 ILR (Cal) 486
Central Motor Vehicles Rules, 1989 — Rule 57AConstitution of India, 1950 — Article 14, 226, 32Motor Vehicles Act, 1939 — Section 47, 57(7), 60, 64
High Courts06 Mar 1957
Ananta Kr. Mondal Vs Bepin Behari Naskar and Others
Calcutta High Court · AIR 1957 Cal 383 : (1957) 1 CALLT 159 : (1957) CriLJ 717 : 61 CWN 524 : (1958) 1 ILR (Cal) 513
Criminal Procedure Code, 1898 (CrPC) — Section 203, 436
High Courts05 Mar 1957
In Re: Calcutta City Bank Ltd.
Calcutta High Court · AIR 1957 Cal 508 : 62 CWN 39
Banking Companies Act, 1949 — Section 45G, 45G(1)Companies Act, 1913 — Section 195, 196Companies Act, 1956 — Section 477, 478
High Courts05 Mar 1957Dismissed
Madhusudan Sen Gupta Vs State of West Bengal
Calcutta High Court · AIR 1958 Cal 25 : (1958) CriLJ 25 : 61 CWN 856 : (1958) 1 ILR (Cal) 441
Criminal Procedure Code, 1898 (CrPC) — Section 297, 342, 537Penal Code, 1860 (IPC) — Section 395, 396, 397, 398, 399
High Courts01 Mar 1957
Ramani Ranjan Das Vs Manindra Lal Saha
Calcutta High Court · AIR 1958 Cal 231
West Bengal Premises Tenancy Act, 1956 — Section 17(1)