High Courts24 Jan 1957
Administrator, Howrah Municipality Vs Abal Gowala
Calcutta High Court · (1958) CriLJ 174 : (1958) 1 ILR (Cal) 419
Calcutta Municipal Act, 1923 — Section 386(1)Calcutta Municipal Act, 1951 — Section 2
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,958 of 3,204
High Courts22 Jan 1957Allowed
Sukhai Vs Hukum Chand Jute Mills Ltd.
Calcutta High Court · AIR 1957 Cal 601 : 61 CWN 352 : (1958) 2 ILR (Cal) 63
Evidence Act, 1872 — Section 101Workmens Compensation Act, 1923 — Section 2(1), 3, 4(1)
High Courts21 Jan 1957
Bengal Tent Factories Ltd. Vs Amiya Prova Das Gupta
Calcutta High Court · (1958) 1 ILR (Cal) 325
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Rent Control Act, 1950 — Section 14(4), 19(6)(7), 19(9), 20(2), 32(4)
High Courts18 Jan 1957
Dukhineswar Sarkar and Brothers Ltd. Vs Commercial Tax Officer and Others
Calcutta High Court · AIR 1957 Cal 283 : (1957) 8 STC 478
Bengal Finance (Sales Tax) Act, 1941 — Section 2, 26(1)Bengal Finance (Sales Tax) Rules, 1941 — Rule 2Constitution of India, 1950 — Article 254
High Courts17 Jan 1957Dismissed
Kshirode Lal Pal Vs Labanya Prova Pal Choudhuri
Calcutta High Court · 61 CWN 257 : (1958) 1 ILR (Cal) 221
Civil Procedure Code, 1908 (CPC) — Section 47West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 14(4), 16West Bengal Premises Tenancy (Amendment) Act, 1956 — Section 40, 5, 5(2)
High Courts15 Jan 1957
Bhujanga Bhusan Das Vs The State and Another
Calcutta High Court · AIR 1957 Cal 376 : (1957) CriLJ 710 : 61 CWN 752 : (1958) 1 ILR (Cal) 268
Criminal Procedure Code, 1898 (CrPC) — Section 190, 436Penal Code, 1860 (IPC) — Section 148, 324
High Courts15 Jan 1957Dismissed
Sister Louise Vs Jotindra Nath Mondal and Others Jotindra Nath Mondal and Others Vs Sister Louise
Calcutta High Court · AIR 1957 Cal 475 : 61 CWN 231
Transfer of Property Act, 1882 — Section 106
High Courts15 Jan 1957Allowed
Moran and Company Ltd. Vs Anderson Wright Ltd.
Calcutta High Court · (1958) 2 ILR (Cal) 73
Arbitration Act, 1940 — Section 33, 34
High Courts14 Jan 1957Allowed
Debi Prasad Dutt Vs Mrs. Asutosh pramanik
Calcutta High Court · (1958) 1 ILR (Cal) 212
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(4), Order 5 Rule 1, Order 9 Rule 13, 146Limitation Act, 1963 — Article 164
High Courts14 Jan 1957
Gulam Nabi Sardar Vs Mahendra Bar
Calcutta High Court · (1958) 1 ILR (Cal) 197
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(1), 145(2), 145(4)
High Courts11 Jan 1957Allowed
Sree Annapurna Cotton Mills Ltd. Vs Shyamalendu Bhaduri
Calcutta High Court · AIR 1958 Cal 187
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1)Evidence Act, 1872 — Section 115
High Courts11 Jan 1957Dismissed
Gouri Sankar Mukherjee Vs Sankar Prosanna Mukherjee
Calcutta High Court · 61 CWN 489 : (1958) 1 ILR (Cal) 263
Bengal Tenancy Act, 1885 — Section 95, 98Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 2, Order 40 Rule 3, Order 40 Rule 4
High Courts10 Jan 1957
Hemendra Nath Roy Vs S. Sarangapanny and Another
Calcutta High Court · AIR 1957 Cal 459 : 61 CWN 260 : (1957) 2 LLJ 666
High Courts09 Jan 1957Dismissed
Kumar Krishna Mukherjee Vs Amarendra Lal Khan
Calcutta High Court · (1958) 1 ILR (Cal) 208
Bengal Tenancy Act, 1885 — Section 168ACess Act, 1880 — Section 99, 99(1)Civil Procedure Code, 1908 (CPC) — Section 47, 48
High Courts09 Jan 1957
Amulya Kumar Dutta and Another Vs State and Another
Calcutta High Court · AIR 1957 Cal 334 : (1957) CriLJ 631
Criminal Procedure (Amendment) Act, 1955 — Section 116Criminal Procedure Code, 1898 (CrPC) — Section 241, 251, 4
High Courts09 Jan 1957Dismissed
India Steamship Co. Ltd. Vs P. Singh
Calcutta High Court · AIR 1958 Cal 426 : (1958) 1 ILR (Cal) 79
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 14(4), 14(5)
High Courts05 Jan 1957
The State Vs Sudhir Ruhidas alias Sudhir Kumar Das
Calcutta High Court · 61 CWN 658
Criminal Procedure Code, 1898 (CrPC) — Section 12, 13, 14, 144, 145Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts04 Jan 1957
Radhanath Maji Vs Kishorilal Banerjee and Others
Calcutta High Court · AIR 1958 Cal 194 : (1958) CriLJ 501 : 61 CWN 757
Criminal Procedure Code, 1898 (CrPC) — Section 245
High Courts04 Jan 1957
Controller of Insurance Vs H.C. Das
Calcutta High Court · AIR 1957 Cal 387 : (1958) 1 ILR (Cal) 247
Chartered Accountants Act, 1949 — Section 17(3), 17(6), 21, 22, 30Chartered Accountants Regulations, 1988 — Regulation 62A(3), 62B(1), 62CCompanies Act, 1956 — Section 227
High Courts03 Jan 1957Allowed
Monoranjan Korar and Another Vs Kalipada Singh
Calcutta High Court · 61 CWN 907
Criminal Procedure Code, 1898 (CrPC) — Section 248, 403Penal Code, 1860 (IPC) — Section 143, 426, 447