High Courts27 Jun 1975
Suprovat Bose Vs The State
Calcutta High Court · (1975) 1 CALLT 308 : (1976) CriLJ 313
Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 386, 428, 482
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,709 of 3,205
High Courts25 Jun 1975
Hasimara Industries Ltd. and Another Vs The Company Law Board and Others
Calcutta High Court · (1976) CriLJ 50 : 79 CWN 865 : (1975) 1 ILR (Cal) 676
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 4, 64, 94, 95, 96Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 468
High Courts25 Jun 1975
In Re: Purna Chandra Chatterjee
Calcutta High Court · (1975) CriLJ 1815 : 79 CWN 890 : (1975) 2 ILR (Cal) 693
Criminal Procedure Code, 1973 (CrPC) — Section 144, 438Penal Code, 1860 (IPC) — Section 465, 467, 471
High Courts24 Jun 1975Dismissed
Surana Properties and Finance Pvt. Ltd. Vs First Land Acquisition Collector
Calcutta High Court · (1977) 2 ILR (Cal) 160
Constitution of India, 1950 — Article 14West Bengal Premises Requisition and Control (Temporary Provisions) Act, 1947 — Section 3, 4(1)
High Courts19 Jun 1975Allowed
Haripada Ray Vs Union of India and Others
Calcutta High Court · 79 CWN 834
Constitution of India, 1950 — Article 16, 16(4), 335
High Courts19 Jun 1975
Reform Flour Mills (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 111 ITR 852
Income Tax Act, 1922 — Section 23A
High Courts18 Jun 1975
Cooch Behar Trading Co. Pvt. Ltd. Vs Commissioner of Income Tax, Central
Calcutta High Court · (1978) 112 ITR 150
Income Tax Act, 1922 — Section 23A
High Courts18 Jun 1975
Scotts (P) Ltd. and Others Vs Corporation of Calcutta and Others
Calcutta High Court · 79 CWN 883
Calcutta Municipal Act, 1951 — Section 361(c)
High Courts18 Jun 1975
Rama Devi Agarwalla and Others Vs Commissioner of Income Tax
Calcutta High Court · (1979) 117 ITR 256
Income Tax Act, 1922 — Section 2(12), 3, 34Income Tax Act, 1961 — Section 144, 147, 148, 282
High Courts18 Jun 1975Allowed
Shyamaprasad Mandal Vs Indra Narayan Dan and Others
Calcutta High Court · 81 CWN 6
Criminal Procedure Code, 1973 (CrPC) — Section 145, 484
High Courts17 Jun 1975Partly Allowed
Hiralal Agarwala Vs Bhagirathi Gore and Others
Calcutta High Court · AIR 1975 Cal 445
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17(2)Specific Relief Act, 1963 — Section 15
High Courts17 Jun 1975
Jokai (Assam) Tea Co. Ltd. and Another Vs Bhawani Shankar Bagaria
Calcutta High Court · AIR 1976 Cal 18
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Jun 1975Allowed
Susanta Mukherjee Vs Union of India (UOI)
Calcutta High Court · (1975) 1 CALLT 170 : 79 CWN 797 : (1975) 2 ILR (Cal) 590
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1), 10(2), 20Constitution of India, 1950 — Article 13, 20, 20(1), 366, 366(1)General Clauses Act, 1897 — Section 3(29), 3(38)
High Courts13 Jun 1975Allowed
University of Calcutta and Others Vs Khagendra Nath Sen and Others.
Calcutta High Court · 79 CWN 762
Constitution of India, 1950 — Article 226
High Courts13 Jun 1975Dismissed
Batokristo Roy Co. (Pvt.) Ltd. Vs H. Polesy and Co. (Importers) Pvt. Ltd. and Others
Calcutta High Court · AIR 1975 Cal 467 : (1975) 2 ILR (Cal) 452
Arbitration Act, 1940 — Section 30
High Courts12 Jun 1975
Peter Alan Basil and Another Vs East India Pharmaceutical Works Ltd.
Calcutta High Court · AIR 1976 Cal 182
Evidence Act, 1872 — Section 104, 114Transfer of Property Act, 1882 — Section 111
High Courts12 Jun 1975
The Assistant Collector of Customs, Special Section, Calcutta and Others Vs United India Minerals Ltd.
Calcutta High Court · AIR 1976 Cal 21 : 79 CWN 900
Customs Act, 1962 — Section 114, 122, 2(34), 51
High Courts11 Jun 1975
Asstt. Collr. of Cus. (Tech. Cus. Div.) Vs Bhimraj Banshidhar
Calcutta High Court · (1999) 110 ELT 524
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 112, 115(2), 156(2), 3
High Courts11 Jun 1975Dismissed
Sasti Das Dey Vs Satya Charan Pal and Another
Calcutta High Court · (1975) 06 CAL CK 0017
Limitation Act, 1963 — Section 5
High Courts09 Jun 1975
Hari Narayan Mukherjee, Receiver Vs Administrator, Corporation of Calcutta
Calcutta High Court · (1976) 1 ILR (Cal) 586
Calcutta Municipal Act, 1951 — Section 180, 187(3), 2(53)