High Courts17 Jul 1975Dismissed
Sumitra Debi Gour Vs Calcutta Dyeing and Bleaching Works
Calcutta High Court · AIR 1976 Cal 99
Evidence Act, 1872 — Section 63Stamp Act, 1899 — Section 12(1), 12(3)
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,708 of 3,205
High Courts16 Jul 1975
Sohrab Ali Molla Vs District Magistrate 24-Parganas and Others
Calcutta High Court · (1976) CriLJ 1614 : 81 CWN 218
Maintenance of Internal Security Act, 1971 — Section 3(1), 3(2)
High Courts16 Jul 1975
Scientific Instruments Co. Ltd. Vs Collector of Customs (Valuation Section) and Another
Calcutta High Court · AIR 1976 Cal 38 : (1980) 6 ELT 89
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 14(1)
High Courts15 Jul 1975Dismissed
Garibdas Jaiswal Vs Corporation of Calcutta
Calcutta High Court · 79 CWN 916 : (1975) 2 ILR (Cal) 88
Calcutta Municipal Act, 1951 — Section 446, 448, 449(1), 456Calcutta Municipal Act, 1961 — Section 449(1)Easements Act, 1882 — Section 52
High Courts15 Jul 1975Allowed
Tarapada Das Vs Satindra Nath Nandy
Calcutta High Court · (1976) 2 ILR (Cal) 154
Transfer of Property Act, 1882 — Section 111
High Courts15 Jul 1975
In The Matter of Nirmala Birla and Others Vs Wealth Tax Officer, ''M'' Ward Dist. V (I) Calcutta and Others
Calcutta High Court · 79 CWN 1038
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 34(1)(a)
High Courts14 Jul 1975
Bhagwan Devi Saraogi and Others Vs Income Tax Officer, ''E'' Ward and Others
Calcutta High Court · (1979) 118 ITR 906
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts11 Jul 1975
Commissioner of Income Tax Vs R.H.N. Choudhuri and Co. Pvt. Ltd.
Calcutta High Court · (1977) 107 ITR 342
Income Tax Act, 1961 — Section 271(1)
High Courts11 Jul 1975
Commissioner of Income Tax Vs Amalgamated Jambad Syndicate Pvt. Ltd.
Calcutta High Court · (1979) 117 ITR 698
Income Tax Act, 1922 — Section 66(2)
High Courts10 Jul 1975
Union of India (UOI) Vs National Investment Co. Ltd. and Others
Calcutta High Court · AIR 1976 Cal 107 : (1976) 2 ILR (Cal) 84
West Bengal Estates Acquisition Act, 1953 — Section 3, 4, 5, 6, 6(1)
High Courts10 Jul 1975Dismissed
Sm. Mira Devi Chowhan Vs Arun Kumar Mustaphy
Calcutta High Court · AIR 1976 Cal 69
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts10 Jul 1975
Commissioner of Income Tax Vs Lalit Mohan Deb
Calcutta High Court · (1977) 107 ITR 84
Income Tax Act, 1922 — Section 34
High Courts09 Jul 1975
Akhil Bandhav Chemicals Industries (P) Ltd. Vs Union of India (UOI) and Others
Calcutta High Court · (1977) 1 ELT 65
Central Excise Rules, 1944 — Rule 11, 156, 173(J), 192
High Courts09 Jul 1975Allowed
Bengal Paper Mill Co. Ltd. and Another Vs Commercial Tax Officer and Others
Calcutta High Court · 80 CWN 582 : (1976) 38 STC 163
Constitution of India, 1950 — Article 14, 18, 19, 20, 304Sales of Goods Act, 1930 — Section 64A
High Courts07 Jul 1975
Rathindra Nath Bose Vs Jyoti Bikash Ghosh and Others
Calcutta High Court · AIR 1975 Cal 377 : 79 CWN 873 : (1975) 1 ILR (Cal) 694
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, Order 9 Rule 9, 104
High Courts04 Jul 1975
Commissioner of Income Tax (Central) Vs Chrestian Mica Industries Ltd.
Calcutta High Court · (1977) 109 ITR 324
Income Tax Act, 1922 — Section 10, 10(2)
High Courts03 Jul 1975Dismissed
Jagabandhu Nath Vs Madhabilata Barshi
Calcutta High Court · (1975) 2 ILR (Cal) 556
High Courts03 Jul 1975
Panchanan Pal, Dr. Vs State of West Bengal
Calcutta High Court · (1976) 1 ILR (Cal) 435
Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 173, 207A, 439, 561AEvidence Act, 1872 — Section 47
High Courts01 Jul 1975Dismissed
Sadhan Kumar Das Vs Amiya Bhusan Ghosh
Calcutta High Court · (1976) 1 ILR (Cal) 139
Calcutta Thika Tenancy Act, 1949 — Section 28Civil Procedure Code, 1908 (CPC) — Section 105(2), 115, 23Constitution of India, 1950 — Article 226, 227
High Courts27 Jun 1975
Singho Mica Mining Co. Ltd. Vs Commissioner of Income Tax, Central
Calcutta High Court · (1978) 111 ITR 231
Income Tax Act, 1922 — Section 18A(3), 18A(8)Income Tax Act, 1961 — Section 215(4), 217, 263