High Courts31 Jul 1975Allowed
Chotalal Shaw Vs Ram Golam Shaw and Others
Calcutta High Court · AIR 1975 Cal 436 : 80 CWN 36
Evidence Act, 1872 — Section 115West Bengal Premises Tenancy Act, 1956 — Section 13, 17(3)
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,707 of 3,205
High Courts30 Jul 1975
Norode Baran Mukherjee Vs The State of West Bengal
Calcutta High Court · (1976) CriLJ 370
Criminal Law Amendment (Special Courts) Act, 1949 — Section 5(1), 5(2)Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(a), 200, 204
High Courts30 Jul 1975
Jyoti Prakash Mitter Vs Haramohan Chowdhury
Calcutta High Court · (1978) 112 ITR 384
Income Tax Act, 1961 — Section 139(4), 139(5), 146, 153(1), 246
High Courts29 Jul 1975
S. Datta Vs The State of West Bengal and Others
Calcutta High Court · (1976) CriLJ 1613 : 80 CWN 179
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts28 Jul 1975
Commissioner of Income Tax, Central Vs Bird and Co. (P.) Ltd. Bird and Co. (P.) Ltd. Vs Commissioner of Income Tax, Central
Calcutta High Court · (1977) 108 ITR 253
Income Tax Act, 1922 — Section 23A, 23A(1)
High Courts25 Jul 1975Dismissed
W.F. Ducat and Co. Pvt. Ltd. Vs Hiralal Pannalal
Calcutta High Court · AIR 1976 Cal 126 : 81 CWN 219
Arbitration Act, 1940 — Section 34
High Courts25 Jul 1975
Navin Chandra Bhimji Vs Controller of Estate Duty
Calcutta High Court · (1979) 116 ITR 465
Estate Duty Act, 1953 — Section 62(1)Income Tax Act, 1922 — Section 46
High Courts24 Jul 1975Dismissed
Sk. Mohammed Jainal Vs 2nd Land Acquisition Collector, Calcutta and Others
Calcutta High Court · AIR 1976 Cal 65
Calcutta Improvement Act, 1911 — Section 43, 45, 78A, 78BConstitution of India, 1950 — Article 226
High Courts24 Jul 1975
Krishna Kumar Modi Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1976 Cal 26
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226, 352(1), 359
High Courts23 Jul 1975
Commissioner of Income Tax Vs North Dhemo Coal Company Ltd.
Calcutta High Court · (1977) 106 ITR 592
Income Tax Act, 1922 — Section 66(1)Income Tax Rules, 1922 — Rule 8
High Courts23 Jul 1975
Commissioner of Income Tax Vs G.D. Kothari
Calcutta High Court · (1977) 110 ITR 691
Income Tax Act, 1922 — Section 10, 16(1), 23(5)
High Courts22 Jul 1975
Commissioner of Income Tax Vs Clive Row Investment Holding Co. Ltd.
Calcutta High Court · (1977) 107 ITR 600
Income Tax Act, 1922 — Section 49B
High Courts21 Jul 1975
Sushan Chandra Pal and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1976 Cal 32
Constitution of India, 1950 — Article 245Tolls Act, 1851 — Section 2
High Courts21 Jul 1975
Nawan Estates P. Ltd. Vs Tax Recovery Officer
Calcutta High Court · 80 CWN 338
Income Tax Act, 1961 — Section 156, 215, 220(2), 221(1), 222(1)
High Courts18 Jul 1975
Dabros Industrial Co. (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1977) 108 ITR 424
Income Tax Act, 1961 — Section 145(1)
High Courts18 Jul 1975
Braithwaite and Co. (India) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 111 ITR 825
Companies (Profits) Surtax Act, 1964 — Rule 1
High Courts18 Jul 1975
Commissioner, Corporation of Calcutta and Others Vs S.K. Datta Gupta and Others
Calcutta High Court · 79 CWN 908
Constitution of India, 1950 — Article 227, 7
High Courts18 Jul 1975Allowed
New Central Jute Mills Co. Ltd. Vs T.N. Kaul and Others
Calcutta High Court · AIR 1976 Cal 178
Foreign Exchange Regulation Act, 1947 — Section 19D, 19D(2)
High Courts18 Jul 1975
Union of India and Others Vs N.K. Chanda Roy and Others
Calcutta High Court · 80 CWN 320
Constitution of India, 1950 — Article 311, 311(1)
High Courts17 Jul 1975
Commissioner of Income Tax (Central) Vs Assam Oil Company Ltd.
Calcutta High Court · (1977) 107 ITR 261
Income Tax Act, 1961 — Section 263(1)