High Courts08 Sept 1975Dismissed
Bashir Ahmed Vs The State of West Bengal and Others
Calcutta High Court · AIR 1976 Cal 142
Constitution of India, 1950 — Article 13, 19, 19(1), 25, 26
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,705 of 3,205
High Courts05 Sept 1975Allowed
Mrs. Ajit Kumar Ray Vs Jnanendra Nath Dey and Others
Calcutta High Court · AIR 1975 Cal 433
Calcutta High Court Civil Rules, 1935 — Rule 208Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98, 115
High Courts05 Sept 1975Dismissed
Monishi Mohan Gupta Vs Nitai Chand Dey
Calcutta High Court · (1976) 2 ILR (Cal) 143
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 11, 13, 13(1), 13(2)Calcutta City Civil Court Act, 1953 — Section 10, 10(1), 10(2), 3, 5(1)Calcutta City Civil Court Rules, 1956 — Rule 100, 101, 11, 11(12), 12
High Courts04 Sept 1975
Tarak Chandra Paik and Others Vs Naim Mondal and Others
Calcutta High Court · (1976) CriLJ 769
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145WEST BENGAL LAND REFORMS ACT, 1955 — Section 18, 21
High Courts03 Sept 1975
The Corporation of Calcutta Vs Murari Churn Law
Calcutta High Court · AIR 1976 Cal 299
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts02 Sept 1975Allowed
Nirmalendu Basu and Others Vs Sm. Nilima Chatterjee
Calcutta High Court · AIR 1975 Cal 418
Transfer of Property Act, 1882 — Section 108
High Courts02 Sept 1975Allowed
Premendu Bhusan Mondal Vs Sripati Ranjan Chakravarty
Calcutta High Court · AIR 1976 Cal 55 : (1978) 1 ILR (Cal) 528 : (1975) 2 ILR (Cal) 414
Limitation Act, 1963 — Article 65
High Courts28 Aug 1975
Commissioner of Income Tax Vs Madhusudan Agarwalla
Calcutta High Court · 80 CWN 491 : (1978) 111 ITR 525 : (1978) 111 ITR 505
Income Tax Act, 1922 — Section 12BIncome Tax Act, 1961 — Section 297(2), 46(2)
High Courts28 Aug 1975Dismissed
Shyama Pada Choudhury Vs Saha Choudhury and Co. and Others
Calcutta High Court · AIR 1976 Cal 122 : 80 CWN 29
Calcutta High Court (Original Side) Rules, 1914 — Rule 10, 22, 23Limitation Act, 1963 — Article 136
High Courts28 Aug 1975Allowed
Samad Mistri Vs Sk. Md. Omar
Calcutta High Court · (1975) 2 ILR (Cal) 713
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 12, 12(1), 13, 13(2)West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 13(2), 13(3), 16
High Courts28 Aug 1975Allowed
Satyendra Chandra Bhattacharjee Vs Hiralal Maheswari
Calcutta High Court · (1976) 1 ILR (Cal) 307
Probate and Administration Act, 1881 — Section 90(4), 96(4)Succession Act, 1925 — Section 207, 211, 307, 307(2)
High Courts27 Aug 1975
Eastern Railway Vs Municipal Commissioners, Barabat Municipality
Calcutta High Court · (1976) 2 ILR (Cal) 435
Bengal Municipal Act, 1932 — Section 535, 536Companies Act, 1913 — Section 171, 228, 233Companies Act, 1930 — Section 171
High Courts26 Aug 1975
Amarnath Mehra Vs Income Tax Officer, "A" Ward and Another
Calcutta High Court · (1977) 110 ITR 376
Income Tax Act, 1961 — Section 139(2), 139(4), 147, 148
High Courts25 Aug 1975Allowed
Radha Gobinda Chandra Vs Nritya Gopal Karmakar
Calcutta High Court · (1976) 2 ILR (Cal) 247
Partition Act, 1893 — Section 4West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11West Bengal Premises Tenancy Act, 1956 — Section 12(1), 13(1), 13(3A), 2, 21
High Courts22 Aug 1975
Netai Chandra Ghosh Vs Gour Mohan Ghosh and Others
Calcutta High Court · AIR 1976 Cal 58
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 39
High Courts22 Aug 1975
Jagadish Ch. Agarwal Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1976 Cal 17
Constitution of India, 1950 — Article 14, 359
High Courts19 Aug 1975
Shiva Shankar Ram, Proprietor, Sankar Glass Industries Vs Union of India (UOI) and Others
Calcutta High Court · (1979) 4 ELT 673
Central Excises and Salt Act, 1944 — Section 36
High Courts18 Aug 1975
Narayandas Paramananddas Vs Income Tax Officer, J-Ward and Others
Calcutta High Court · (1977) 107 ITR 79
Income Tax Act, 1961 — Section 147, 148
High Courts14 Aug 1975Dismissed
Bimal Kumar Gayen and Others Vs Amiya Gopal Mondal and Others
Calcutta High Court · AIR 1975 Cal 387 : 79 CWN 1031
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
High Courts14 Aug 1975
Bhudharmull Ramchunder Vs The Investigating Officer, Government of West Bengal and Others
Calcutta High Court · (1977) 39 STC 184
Constitution of India, 1950 — Article 226, 265, 286