High Courts05 Jun 1975
Nirmala Bala Ghosh and Others Vs Balai Chand Ghosh and Others
Calcutta High Court · AIR 1975 Cal 404
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,710 of 3,205
High Courts04 Jun 1975
Tara Sundari Nandy Vs Balai Chandra Ghosh
Calcutta High Court · 79 CWN 705 : (1976) 2 ILR (Cal) 54
Bengal Money Lenders Act, 1940 — Section 2(22), 25, 34, 36, 36(1)Bengal Money Lenders Rules, 1940 — Rule 26Transfer of Property Act, 1882 — Section 58
High Courts03 Jun 1975
Commissioner of Income Tax Vs Ramsevak Paul and Others
Calcutta High Court · (1977) 110 ITR 527
Income Tax Act, 1961 — Section 147, 148
High Courts30 May 1975
The Official Trustee of West Bengal Vs Manichoor Ghosha and Others
Calcutta High Court · AIR 1975 Cal 424
Succession Act, 1925 — Section 74
High Courts29 May 1975
Capt. U.R. Roy Choudhury Vs The State
Calcutta High Court · (1976) CriLJ 796 : 79 CWN 804
Army Act, 1950 — Section 122, 125, 126, 127, 52Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 188, 197, 200
High Courts29 May 1975Dismissed
Chief Security Officer, Eastern Railway Vs Ajoy Chandra Bagchi
Calcutta High Court · (1975) 1 CALLT 44 : 79 CWN 740 : (1976) 1 ILR (Cal) 1
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16(3)Constitution of India, 1950 — Article 309, 310, 311, 311(2)Railway Protection Force Regulations, 1966 — Rule 11, 278
High Courts28 May 1975
Bejoy Kumar Bose Vs State
Calcutta High Court · (1975) 1 ILR (Cal) 455
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 200Penal Code, 1860 (IPC) — Section 109, 34, 409
High Courts27 May 1975Allowed
Radhakishan Bhakat Vs Ramnath Bhakat and Others
Calcutta High Court · 79 CWN 701
Criminal Procedure Code, 1973 (CrPC) — Section 203, 247, 403, 438Penal Code, 1860 (IPC) — Section 247, 323, 426
High Courts27 May 1975Dismissed
Mrinalini Roy and Others Vs State of West Bengal and Others
Calcutta High Court · 81 CWN 685
Constitution of India, 1950 — Article 14, 166(3)Land Acquisition Act, 1894 — Section 3, 4, 5A, 6
High Courts26 May 1975
Basdeo Agarwalla Vs Commissioner of Income Tax
Calcutta High Court · (1980) 121 ITR 901
Income Tax Act, 1961 — Section 256, 68
High Courts23 May 1975
In Re: National Sugar Mills Ltd. (In Liquidation)
Calcutta High Court · (1978) 48 CompCas 339
Companies Act, 1956 — Section 543
High Courts23 May 1975
Bachhraj Baid and Another Vs Commercial Tax Officer and Others
Calcutta High Court · (1975) 36 STC 101
Constitution of India, 1950 — Article 226
High Courts22 May 1975
Calcutta Loans Pvt. Ltd. Vs Prakash Krishna Mitter
Calcutta High Court · (1975) 1 CALLT 362 : (1975) 2 CompLJ 87 : (1978) 114 ITR 487
Estate Duty Act, 1953 — Section 74(1), 74(3)
High Courts22 May 1975
Federal Republic of Germany Vs S. Dey and Associates and Another
Calcutta High Court · AIR 1976 Cal 291
Arbitration Act, 1940 — Section 14, 17, 18, 19, 31
High Courts21 May 1975
Commissioner of Income Tax Vs Sarpi Kajoria Coal Mines P. Ltd.
Calcutta High Court · (1977) 106 ITR 858
Income Tax Act, 1922 — Section 23A
High Courts20 May 1975
Municipal Commissioners of Howrah Vs Satyanarayan Poddar
Calcutta High Court · (1976) 1 ILR (Cal) 525
Calcutta Municipal Act, 1923 — Section 10, 141, 141(1), 141(2), 141(3)Calcutta Municipal Act, 1932 — Section 142(3)Calcutta Thika Tenancy Act, 1949 — Section 27, 27(4)
High Courts16 May 1975
Dipti Kumar Basu Vs Commissioner of Wealth Tax
Calcutta High Court · 80 CWN 153 : 80 CWN 152 : (1976) 105 ITR 450
Transfer of Property Act, 1882 — Section 130Wealth Tax Act, 1957 — Section 2, 3, 7(1)
High Courts16 May 1975Dismissed
Gour Gopal Dutt and Others Vs Satyendra Nath Mitra
Calcutta High Court · AIR 1976 Cal 8
Limitation Act, 1963 — Section 5West Bengal Premises Tenancy Act, 1956 — Section 17
High Courts15 May 1975Dismissed
Dinesh Chandra Banerjee and Others Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1976 Cal 44
Calcutta Municipal Rules, 1951 — Rule 51, 51(1), 51(2)Calcutta Municipalities Act, 1951 — Section 378, 379, 380
High Courts14 May 1975Dismissed
Puloke Chandra Paul Vs Commercial Tax Officer and Others
Calcutta High Court · (1976) 1 CALLT 201 : (1975) 36 STC 98
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 3