High Courts04 Apr 1978
Hind Wire Industries Ltd. Vs Additional Commissioner, Commercial Taxes
Calcutta High Court · (1978) 42 STC 220
Central Sales Tax Act, 1956 — Section 14
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,652 of 3,205
High Courts04 Apr 1978Dismissed
Radha Pada Jana Vs Jnanendra Nath Bera
Calcutta High Court · 82 CWN 833 : (1978) 1 ILR (Cal) 542
West Bengal Land Reforms (Amendment) Act, 1977 — Section 5West Bengal Land Reforms Act, 1955 — Section 18(1), 21(3), 21B, 57B(2)
High Courts04 Apr 1978
H.S. Kohli and Another Vs General Manager, Chittaranjan Locomotive Works and Others
Calcutta High Court · AIR 1979 Cal 75
Constitution of India, 1950 — Article 14
High Courts04 Apr 1978Allowed
Kumarapuram Gopal Krishnan Ananthakrishnan Vs Burdwan-Cutwa Railway Co. Ltd.
Calcutta High Court · (1978) 48 CompCas 611 : 82 CWN 774
Companies Act, 1956 — Section 149(2A), 433Limitation Act, 1963 — Article 137
High Courts04 Apr 1978
Commissioner of Income Tax Vs W.J. Walker and Company
Calcutta High Court · (1979) 117 ITR 690
Income Tax Act, 1961 — Section 271(1)
High Courts04 Apr 1978
Commissioner of Income Tax Vs National Sound Studio (P.) Ltd.
Calcutta High Court · (1979) 117 ITR 422
Income Tax Act, 1961 — Section 147
High Courts03 Apr 1978
Commissioner of Income Tax Vs Ananda Bazar Patrika Pvt. Ltd.
Calcutta High Court · (1979) 1 TAXMAN 445
Income Tax Act, 1922 — Section 28, 31, 31(3), 66(1)Income Tax Act, 1961 — Section 271, 271(1), 84
High Courts03 Apr 1978
Smt. Jagat Janani Debi Vs Smt. Jyotsna Basu
Calcutta High Court · AIR 1978 Cal 392
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 3
High Courts03 Apr 1978
Commissioner of Income Tax Vs Ananda Bazar Patrika P. Ltd.
Calcutta High Court · (1979) 116 ITR 416
Income Tax Act, 1922 — Section 28Income Tax Act, 1961 — Section 271
High Courts03 Apr 1978
Oil India Ltd. Vs Commissioner of Income Tax (Central)
Calcutta High Court · (1978) 114 ITR 323
Income Tax Act, 1961 — Section 32
High Courts03 Apr 1978Dismissed
B.P. Khemka Pvt. Ltd. Vs Birendra Kumar Bhowmick
Calcutta High Court · 82 CWN 753 : (1978) 1 ILR (Cal) 448
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5West Bengal Premises Tenancy (Amendment) Ordinance, 1967 — Section 2, 4
High Courts03 Apr 1978
Rash Mohan Chatterjee and Another Vs State of West Bengal and Others
Calcutta High Court · 82 CWN 763
West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3(1A)
High Courts31 Mar 1978
S.S. Chamaria Vs D.K. Bhattacharjee
Calcutta High Court · (1978) 1 ILR (Cal) 314
Criminal Procedure Code, 1973 (CrPC) — Section 473Economic Offences (Inapplicability of Limitation) Act, 1974 — Section 2Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(1A), 14(2A), 14A(1)
High Courts31 Mar 1978Dismissed
R.R. Joneja Vs Provabati Das
Calcutta High Court · 82 CWN 758 : (1978) 2 ILR (Cal) 247
Civil Procedure Code Amendment Act, 1976 — Section 38, 97, 97(1), 97(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100AGeneral Clauses Act, 1897 — Section 6
High Courts30 Mar 1978
Gangadhar Bhandari Vs Lalmohan Mukherjee
Calcutta High Court · 82 CWN 731
Evidence Act, 1872 — Section 114Limitation Act, 1963 — Section 18West Bengal Land Reforms Act, 1955 — Section 5(4), 5(5), 8, 9
High Courts30 Mar 1978Dismissed
State of West Bengal Vs Nimai Chand Kundu
Calcutta High Court · 82 CWN 962 : 82 CWN 743 : (1978) 2 ILR (Cal) 261
Bengal Tenancy Act, 1885 — Section 26FRegistration Act, 1908 — Section 47, 59, 60, 61, 61(1)Transfer of Property Act, 1882 — Section 123, 3, 54, 8
High Courts30 Mar 1978
A. Gasper Vs Commissioner of Income Tax
Calcutta High Court · (1979) 117 ITR 581
Income Tax Act, 1961 — Section 2(14), 2(47), 45, 45(1)West Bengal Premises Tenancy Act, 1956 — Section 14(1)
High Courts30 Mar 1978Allowed
Santosh Kumar Biswas and Another Vs The State and Another
Calcutta High Court · (1978) 03 CAL CK 0004
Penal Code, 1860 (IPC) — Section 147, 427, 447
High Courts29 Mar 1978
Gobinda Ghosh and Others. Vs Smt. Subala Ghosh
Calcutta High Court · (1979) CriLJ 1005
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 227, 228Penal Code, 1860 (IPC) — Section 395, 397
High Courts29 Mar 1978
I.M. Thapar, Executor to the Estate of late Lala Karam Chand Thapar Vs Commissioner of Income Tax
Calcutta High Court · (1979) 116 ITR 797 : (1979) 1 TAXMAN 128
Income Tax Act, 1961 — Section 143(3), 168, 2(29)