High Courts17 Mar 1978Dismissed
Ashok Finance Corporation Vs Sardar Bhag Singh and Others
Calcutta High Court · AIR 1978 Cal 516
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,654 of 3,205
High Courts17 Mar 1978
Income Tax Officer, "E" Ward and Others Vs Chandi Prasad Modi
Calcutta High Court · (1979) 119 ITR 340
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 147, 148
High Courts17 Mar 1978
M.M. Thapar Vs Commissioner of Income Tax
Calcutta High Court · (1978) 114 ITR 331
Income Tax Act, 1961 — Section 2(24), 56(2), 57, 80V
High Courts16 Mar 1978
Income Tax Officer, "A" Ward and Others Vs R.L. Rajghoria
Calcutta High Court · (1979) 119 ITR 872
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 254(1)
High Courts16 Mar 1978
Davy and United Engineering Co. Ltd. Vs Commissioner of Commercial Taxes
Calcutta High Court · (1978) 42 STC 90
Constitution of India, 1950 — Article 19
High Courts15 Mar 1978Allowed
Employees of Central Sales Organisation and Central Transport and Shipping Organisation of Hindusthan Steel Ltd. Vs Hindusthan Steel Ltd.
Calcutta High Court · (1978) 2 ILR (Cal) 348
Constitution of India, 1950 — Article 226Payment of Bonus Act, 1965 — Section 23, 23(1)
High Courts15 Mar 1978Allowed
Nripati Nath Dutt and Others Vs Smt. Rajlakshmi Biswas and Others
Calcutta High Court · AIR 1978 Cal 394 : 82 CWN 699
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2)
High Courts15 Mar 1978Dismissed
Brij Gopal Binani and Others Vs Sreelal Binani and Others
Calcutta High Court · AIR 1978 Cal 520
Arbitration Act, 1940 — Section 2, 34
High Courts15 Mar 1978
Griffon Laboratories (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 119 ITR 145
Finance Act, 1966 — Section 2(7)Income Tax Act, 1961 — Section 147
High Courts14 Mar 1978
Calcutta Jute Agency (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 117 ITR 741
Income Tax Act, 1961 — Section 256(1)
High Courts14 Mar 1978
Manton and Co. Ltd. Vs Union of India (UOI) and Others
Calcutta High Court · (1984) 18 ELT 753
Civil Procedure Code, 1908 (CPC) — Section 80Sales of Goods Act, 1930 — Section 24Specific Relief Act, 1963 — Section 34
High Courts13 Mar 1978
National Engineering Industries Ltd. Vs Commissioner of Income Tax (Central)
Calcutta High Court · (1978) 113 ITR 252
Income Tax Act, 1961 — Section 220(2), 280O, 80A, 80B, 80M
High Courts13 Mar 1978
Dhruba Sen Vs Salil Sen Gupta
Calcutta High Court · (1978) 1 CALLT 85 : (1978) 1 ILR (Cal) 648
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Mar 1978
Khandelwal Brothers Pvt. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 117 ITR 452
Income Tax Act, 1961 — Section 256(1)
High Courts10 Mar 1978
Commissioner of Income Tax (Central) Vs Soorajmull Nagarmull
Calcutta High Court · (1981) 130 ITR 917
Income Tax Act, 1922 — Section 49AA, 66(2)
High Courts10 Mar 1978
Commissioner of Income Tax Vs Indian Iron and Steel Co. Ltd.
Calcutta High Court · (1978) 113 ITR 810
Income Tax Act, 1961 — Section 154, 155, 155(5), 33, 34
High Courts10 Mar 1978
Damodar Hansraj Vs Commissioner of Income Tax
Calcutta High Court · (1979) 118 ITR 999
Income Tax Act, 1961 — Section 147, 68
High Courts10 Mar 1978
Sajjan Kumar Saraf Vs Commissioner of Income Tax
Calcutta High Court · (1978) 114 ITR 155
Income Tax Act, 1922 — Section 22, 22(2), 27Income Tax Act, 1961 — Section 142(1), 143(2)
High Courts09 Mar 1978
Jeewanlal (1929) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1983) 142 ITR 460
Income Tax Act, 1961 — Section 80B(7), 80I, 80J
High Courts09 Mar 1978
Commissioner of Income Tax Vs Lalit Trading Corporation
Calcutta High Court · (1980) 125 ITR 586
Income Tax Act, 1922 — Section 26A