High Courts10 Apr 1978
Commissioner of Wealth Tax Vs Prahladrai Agarwalla Jalan
Calcutta High Court · (1980) 123 ITR 926
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,651 of 3,205
High Courts10 Apr 1978
Tarapada Majumdar Vs K.B. Ghosh and Co.
Calcutta High Court · AIR 1979 Cal 68 : 83 CWN 96
Arbitration Act, 1940 — Section 11, 41, 5, 8, 9Evidence Act, 1872 — Section 105
High Courts10 Apr 1978
Sm. Sujata Maitra Vs State of West Bengal and Others
Calcutta High Court · AIR 1978 Cal 374 : 82 CWN 894
Constitution of India, 1950 — Article 227(1), 227(5)
High Courts10 Apr 1978
Commissioner of Income Tax Vs Universal Trading Co.
Calcutta High Court · (1978) 114 ITR 412
Income Tax Act, 1961 — Section 139(1), 139(2), 184(7)
High Courts07 Apr 1978Allowed
Sankar Prasad Khan and Others Vs Smt. Ushabala Dasi and Others
Calcutta High Court · AIR 1978 Cal 525 : 82 CWN 880
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 100, 101Guardians and Wards Act, 1890 — Section 39, 41, 41(2)Hindu Succession Act, 1956 — Section 14, 14(1), 4(1)
High Courts07 Apr 1978
Panchanan Dey (Decd.) (By L/R Smt. Durga Sundari Dey) Vs Commissioner of Income Tax
Calcutta High Court · (1983) 142 ITR 762
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 29
High Courts07 Apr 1978Dismissed
Salil Kumar Mukherjee and Others Vs Hindusthan Steel Ltd. and Others
Calcutta High Court · 82 CWN 885
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 14, 2(k), 2(p)
High Courts07 Apr 1978Dismissed
Valley Refractories Pvt. Ltd. and Another Vs K.S. Garewal
Calcutta High Court · AIR 1978 Cal 574 : (1978) 1 CALLT 36 : 83 CWN 53
Coal Mines (Nationalisation) Act, 1973 — Section 2, 3, 3(1)Constitution of India, 1950 — Article 31
High Courts07 Apr 1978
Commissioner of Income Tax Vs Luxmi Trading Co.
Calcutta High Court · (1979) 117 ITR 439
Income Tax Act, 1961 — Section 131, 256(1), 68
High Courts07 Apr 1978
Ajoy Kr. Roy Vs Raj Ballav Mondal and Others
Calcutta High Court · (1978) CriLJ 1502 : 82 CWN 750
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 120, 265, 465, 468
High Courts06 Apr 1978
Commissioner of Wealth Tax Vs Bejoy Kumar Karnani and Others
Calcutta High Court · (1979) 117 ITR 543
Wealth Tax Act, 1957 — Section 7
High Courts06 Apr 1978
Vishnu Sugar Mills Ltd. Vs Commissioner of Income Tax (Central)
Calcutta High Court · (1978) 113 ITR 583
Income Tax Act, 1961 — Section 37(1)
High Courts06 Apr 1978
Income Tax Officer, "F" Ward and Others Vs Eastern Scales (Pvt.) Ltd.
Calcutta High Court · 82 CWN 905 : (1978) 115 ITR 323
Income Tax Act, 1961 — Section 119, 119(3), 154, 160(2), 161
High Courts06 Apr 1978
Commissioner of Income Tax, West Bengal-III Vs Bejoy Kumar Karnani and Others
Calcutta High Court · (1979) 117 ITR 543
High Courts05 Apr 1978
Controller of Estate Duty Vs Gouri Prasad Goenka
Calcutta High Court · (1979) 117 ITR 346
Estate Duty Act, 1953 — Section 10
High Courts05 Apr 1978
Smt. Chandra Kanta Agarwalla Vs Commissioner of Income Tax
Calcutta High Court · (1979) 116 ITR 594
Income Tax Act, 1961 — Section 256, 256(1), 256(2)
High Courts05 Apr 1978
State of W.B. Vs Midnapore Commercial Co. Ltd.
Calcutta High Court · AIR 1978 Cal 358 : 82 CWN 623 : (1978) 1 ILR (Cal) 663
High Court Appellate Side Rules — Rule 26High Court Criminal Rules and Orders — Rule 322, 323Limitation Act, 1963 — Article 132, 12(2), 12(3)
High Courts05 Apr 1978Allowed
Dipti Bikash Sen and Another Vs India Automobiles (1960) Ltd.
Calcutta High Court · AIR 1978 Cal 454 : 82 CWN 838
Arbitration Act, 1940 — Section 30
High Courts05 Apr 1978
Commissioner of Income Tax Vs Karam Chand Thapar and Bros. (Coal Sales) Ltd.
Calcutta High Court · (1979) 117 ITR 621
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 256(1)
High Courts05 Apr 1978
G.B. Banerjee Vs Commissioner of Income Tax
Calcutta High Court · (1979) 117 ITR 446
Income Tax Act, 1961 — Section 27(1), 64