High Courts20 Apr 1978
Commissioner of Income Tax Vs J.K. Industries (P.) Ltd.
Calcutta High Court · (1980) 125 ITR 218
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 36(1), 99(1)
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,650 of 3,205
High Courts19 Apr 1978
Commissioner of Income Tax Vs Sarda Rice and Oil Mills
Calcutta High Court · (1979) 117 ITR 917
Income Tax Act, 1961 — Section 271(1), 271(4A)
High Courts18 Apr 1978
Jagannath Pal Vs Kalipada Pal
Calcutta High Court · 82 CWN 933
West Bengal Premises Tenancy Act, 1956 — Section 17, 17(2), 17(2)(a), 17(2)(b), 7
High Courts18 Apr 1978Dismissed
State of West Bengal Vs On the Death of Sole O.P. Kiran Chandra Dey his Heirs and Legal Representatives 1(1) Sudip Chandra Dey
Calcutta High Court · 83 CWN 682
Constitution of India, 1950 — Article 227
High Courts18 Apr 1978
Smt. Shanti Devi Jalan and Others Vs Commissioner of Income Tax
Calcutta High Court · (1983) 139 ITR 288
Income Tax Act, 1961 — Section 256
High Courts18 Apr 1978
Kalyani Bandopadhyay Vs Anima Rani Basu
Calcutta High Court · (1978) 2 ILR (Cal) 66
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151West Bengal Land Reforms Act, 1955 — Section 57, 8, 9(1), 9(6)
High Courts17 Apr 1978
Commissioner of Income Tax (Central) Vs Ashoka Cement Ltd.
Calcutta High Court · (1979) 117 ITR 709
Income Tax Act, 1961 — Section 256(1)
High Courts17 Apr 1978
Satya Narayan Todi Vs Sm. Surekha Chowdhury and Others
Calcutta High Court · AIR 1979 Cal 10
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Apr 1978
Paresh Chandra Hati and Others Vs Ahitosh Panda and Another
Calcutta High Court · (1978) CriLJ 1171 : 82 CWN 922
Criminal Procedure Code, 1973 (CrPC) — Section 107, 110, 111, 112, 113
High Courts13 Apr 1978Dismissed
Steel Plant Private Ltd. Vs Swastika Alloy Steel Ltd. and Another
Calcutta High Court · AIR 1978 Cal 386 : (1978) 1 CALLT 171 : (1978) 1 CompLJ 537
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 107
High Courts13 Apr 1978Dismissed
Kashinath Das Vs Pravash Chandra Das and Others
Calcutta High Court · AIR 1978 Cal 509
Specific Relief Act, 1963 — Section 34
High Courts13 Apr 1978
Commissioner of Income Tax Vs Soorajmul Nagarmull
Calcutta High Court · (1983) 139 ITR 239
Income Tax Act, 1922 — Section 22(4), 23(4), 64A
High Courts13 Apr 1978
Satyanarayan Rungta Vs Commissioner of Income Tax
Calcutta High Court · (1978) 115 ITR 382
Companies Act, 1956 — Section 200Income Tax Act, 1961 — Section 15
High Courts13 Apr 1978Dismissed
Dhirendra Nath Gole and Another Vs Revenue Officer, Hoogly and Another
Calcutta High Court · 82 CWN 931
West Bengal Estates Acquisition Act, 1953 — Section 6, 6(1)(f)
High Courts12 Apr 1978
Amalgamated Coalfields Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 116 ITR 383
Income Tax Act, 1961 — Section 143(3), 154, 214
High Courts12 Apr 1978Dismissed
S.S. Mussadi Vs Regional Provident Fund Commissioner
Calcutta High Court · (1978) 1 ILR (Cal) 441
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 7A
High Courts12 Apr 1978Dismissed
Phanindra Bikash Roy Chowdhury Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1978 Cal 544 : (1979) CENCUS 124
Constitution of India, 1950 — Article 226Gold (Control) Act, 1968 — Section 16(1), 16(2), 2, 5, 8
High Courts12 Apr 1978Dismissed
Sisir Kumar Mitra Vs Commissioner, Presidency Division and Others
Calcutta High Court · 82 CWN 911
High Courts12 Apr 1978
Anil Mohan Banerjee Vs Registrar of Companies and Others
Calcutta High Court · (1979) 49 CompCas 338
Companies Act, 1956 — Section 417, 418, 418(2), 419, 420
High Courts11 Apr 1978
Commissioner of Income Tax Vs Anna Art Press (P.) Ltd.
Calcutta High Court · (1979) 117 ITR 821
Income Tax Act, 1961 — Section 256(1)