High Courts11 May 1978Allowed

Mohini Mohan Dawn Vs Sris Chandra Hati and Others

Calcutta High Court · AIR 1978 Cal 434

Bengal Tenancy Act, 1885 — Article 3Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 20, Order 6 Rule 2, Order 6 Rule 7, 100Limitation Act, 1963 — Article 64, 65
High Courts08 May 1978

Renuka Pachal Vs Sm. Chapa Guha Neogi and Others

Calcutta High Court · AIR 1978 Cal 457 : (1978) 1 CALLT 87 : 83 CWN 135 : (1978) 1 ILR (Cal) 703

Bengal, Agra and Assam Civil Courts (West Bengal Amendment) Act, 1969 — Section 4, 5Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21
High Courts28 Apr 1978Allowed

Metal Press Works Ltd. Vs J.K. and Sons

Calcutta High Court · AIR 1978 Cal 472

Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 114West Bengal Premises Tenancy Act, 1956 — Section 17, 17(2), 17(4)