High Courts02 Jun 1978Allowed
Nritya Gopal Nandi Vs Gour Mohan Adak
Calcutta High Court · AIR 1978 Cal 364
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,647 of 3,205
High Courts02 Jun 1978
Jeewanlal (1929) Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1978) 115 ITR 465
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148, 23(1)
High Courts01 Jun 1978Dismissed
Bali Ram Dhote Vs Bhupendra Nath Banerjee and Others
Calcutta High Court · AIR 1978 Cal 559
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 55, 74Succession Act, 1925 — Section 211, 307
High Courts01 Jun 1978
Graphite India Ltd. and Another Vs Dalpat Rai Mehta and Another
Calcutta High Court · (1978) 48 CompCas 683 : 82 CWN 903
Companies Act, 1956 — Section 293A
High Courts01 Jun 1978
Hind Development Corporation Vs Income Tax Officer and Others
Calcutta High Court · (1979) 118 ITR 873
Income Tax Act, 1961 — Section 250(7), 253(3), 253(4), 253(5)
High Courts31 May 1978
Bhawani Shankar Sahay Vs Registrar of Companies and Others and Chotanagpur Limestone and Minerals (P.) Ltd.
Calcutta High Court · (1979) 49 CompCas 639 : (1980) CriLJ 23
Companies Act, 1956 — Section 551(5), 633(1)
High Courts31 May 1978Dismissed
Lalit Mohan Chatterjee Vs Tara Pada Bhattacharjee
Calcutta High Court · 82 CWN 1049
West Bengal Premises Tenancy Act, 1956 — Section 17(2)
High Courts30 May 1978Dismissed
Khagendra Nath Ghosh and Others Vs Karunadhar Kala and Others
Calcutta High Court · AIR 1978 Cal 431 : 82 CWN 979
Hindu Succession Act, 1956 — Section 28, 4
High Courts30 May 1978
The Board of Trustees for the Port of Calcutta Vs Dhanrajmal Gobindram and Another
Calcutta High Court · AIR 1978 Cal 369
Contract Act, 1872 — Section 73
High Courts30 May 1978
Union of India and Another Vs Great Eastern Shipping Company Ltd.
Calcutta High Court · (1978) 05 CAL CK 0003
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts29 May 1978
Gobinda Ram Singhania Vs State of West Bengal
Calcutta High Court · 82 CWN 970
Criminal Procedure Code, 1973 (CrPC) — Section 151, 154, 156, 397(2), 53Penal Code, 1860 (IPC) — Section 302
High Courts29 May 1978Dismissed
A.K.M. Hossan Uzzaman and Another Vs Shri Debabrata Bandopadhya and Others
Calcutta High Court · 82 CWN 806
Bengal General Clauses Act, 1899 — Section 24Constitution of India, 1950 — Article 14, 19, 226, 246, 31Payment of Bonus Act, 1965 — Section 37
High Courts26 May 1978Dismissed
Kalinath Mukherjee Vs Santilata Devi and Another
Calcutta High Court · AIR 1978 Cal 371
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 39 Rule 2Hindu Succession Act, 1956 — Section 14
High Courts26 May 1978
Smt. Rajeshwari Birla Vs Wealth Tax Officer, ''H'' Ward and Others
Calcutta High Court · (1979) 119 ITR 629
Income Tax Act, 1922 — Section 34(1)Wealth Tax Act, 1957 — Section 17
High Courts24 May 1978Allowed
Laxmi Narayan Pattayana-Yak and Others Vs The State
Calcutta High Court · 84 CWN 403
Penal Code, 1860 (IPC) — Section 147, 228(1)(b), 307, 324, 327
High Courts23 May 1978
Ogarhmull Choudhury and Company Vs Commercial Tax Officer and Bureau of Investigation and Others
Calcutta High Court · (1982) 50 STC 126
High Courts23 May 1978Allowed
Biswanath Jhunjhunwalla Vs Commercial Tax Officer, Lyons Range and Others
Calcutta High Court · 83 CWN 507 : (1979) 43 STC 96
Constitution of India, 1950 — Article 19, 226Income Tax Act, 1961 — Section 142, 147, 148, 149, 150
High Courts23 May 1978Dismissed
Kalipada Ghosh Vs Dulal Chandra Ghosh
Calcutta High Court · 82 CWN 950
Bengal General Clauses Act, 1899 — Section 8, 8(A)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 8 Rule 2West Bengal Estates Acquisition Act, 1953 — Section 2(3), 2(7)
High Courts12 May 1978Dismissed
Texmaco Ltd. Vs State Bank of India and Others
Calcutta High Court · AIR 1979 Cal 44 : (1981) 1 CompLJ 356
Contract Act, 1872 — Section 124
High Courts12 May 1978
Panchanan Hati Vs Commissioner of Income Tax
Calcutta High Court · (1978) 115 ITR 336
Income Tax Act, 1961 — Section 147, 148