High Courts27 Jun 1978Allowed
Bhadu Bala Debi Vs Gobardhan Chattaraj and Another
Calcutta High Court · AIR 1978 Cal 425
Easements Act, 1882 — Section 11, 12, 13, 15
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,645 of 3,205
High Courts26 Jun 1978Dismissed
Indian Scientific Accessories co. Pvt. Ltd Vs Anil Dey and Ors
Calcutta High Court · 83 CWN 281
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Jun 1978Allowed
Chanti Charan Pal Vs Monindra Nath Das and Others
Calcutta High Court · AIR 1979 Cal 12 : 82 CWN 1063
Civil Procedure Code Amendment Act, 1976 — Section 58, 97, 97(2), 97(3)Civil Procedure Code, 1908 (CPC) — Section 58(1A)
High Courts23 Jun 1978
Sadhana Bala Debi Vs Life Insurance Corporation of India
Calcutta High Court · (1978) 06 CAL CK 0007
High Courts21 Jun 1978
Ajit Kumar Sarkar Vs Assistant Registrar of Companies
Calcutta High Court · (1979) 49 CompCas 909 : (1979) CriLJ 61 : 83 CWN 108
Companies Act, 1956 — Section 159, 162, 162(1), 2(40), 5Criminal Procedure Code, 1973 (CrPC) — Section 200, 300(5), 468, 469(1)
High Courts21 Jun 1978Dismissed
Inchek Tyres Ltd. Vs Union of India (UOI) and Others
Calcutta High Court · (1978) 2 ELT 643
Customs Act, 1962 — Section 131, 131(1), 27Sea Customs Act, 1878 — Section 40
High Courts21 Jun 1978Dismissed
Additional Collector of Customs Vs Industrial Gases Ltd.
Calcutta High Court · (1978) 2 ILR (Cal) 1
Constitution of India, 1950 — Article 20(3), 226Customs Act, 1962 — Section 104, 110(2), 110(3), 113, 114
High Courts21 Jun 1978
M.M. Mehta Vs Commissioner of Income Tax (Central)
Calcutta High Court · (1979) 117 ITR 362
Income Tax Act, 1961 — Section 2(24)
High Courts20 Jun 1978
Sutlej Cotton Mills Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 120 ITR 399
Income Tax Act, 1961 — Section 154
High Courts20 Jun 1978
Nirmal Chandra Dutta Vs Girindra Narayan Roy and Others
Calcutta High Court · AIR 1978 Cal 492 : 82 CWN 1026
Civil Procedure Code, 1908 (CPC) — Section 148A
High Courts20 Jun 1978Dismissed
Madan Mohan Varma and Others Vs University of Calcutta and Others
Calcutta High Court · AIR 1979 Cal 67 : (1979) 1 CALLT 183 : (1979) 1 CompLJ 366
Constitution of India, 1950 — Article 226
High Courts20 Jun 1978Dismissed
In Re: Sailendranath Ghose
Calcutta High Court · (1978) 2 ILR (Cal) 90
Bengal Municipal Act, 1932 — Section 61, 61(3), 61(4), 78
High Courts20 Jun 1978Allowed
Chittaranjan Bhattacharjee Vs The United India Fire and General Insurance Co. Ltd and Others
Calcutta High Court · (1979) ACJ 420
Motor Vehicles Act, 1988 — Section 110A
High Courts19 Jun 1978Dismissed
Acharya Brothers Vs Union of India (UOI)
Calcutta High Court · (1982) 10 ELT 950
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 12, 130, 131, 155, 17
High Courts16 Jun 1978
Shiba Prosanna Banerjee Vs Mrityunjoy Khan and Others
Calcutta High Court · AIR 1978 Cal 428 : 82 CWN 1052 : (1978) 1 ILR (Cal) 687
West Bengal Estates Acquisition Act, 1953 — Section 4
High Courts16 Jun 1978Dismissed
Mrs. Roma Bose and Others Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1978 Cal 584 : 82 CWN 984
Constitution of India, 1950 — Article 258(1)Land Acquisition Act, 1894 — Section 4, 5A, 6, 9
High Courts16 Jun 1978
Ascu Hickson Limited Vs Commissioner of Commercial Taxes
Calcutta High Court · (1979) 44 STC 11
High Courts15 Jun 1978Dismissed
Tide Water Oil Co. (India) Ltd. Vs Collector of Customs and Others
Calcutta High Court · (1984) 15 ELT 365
Central Excise Rules, 1944 — Rule 56A, 9(2)
High Courts15 Jun 1978
Commissioner of Income Tax (Central) Vs Mathuradas Govardhandas
Calcutta High Court · (1979) 120 ITR 583
High Courts13 Jun 1978
Commissioner of Commercial Taxes Vs Kesoram Industries and Cotton Mills Ltd
Calcutta High Court · (1979) 44 STC 197