High Courts13 Jul 1978Dismissed
Saroj Kumar Mondal Vs Anil Kumar Mondal and Others
Calcutta High Court · 82 CWN 960
Hindu Succession Act, 1956 — Section 23, 8
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,644 of 3,205
High Courts12 Jul 1978Allowed
Ganesh Chandra Bag Vs Rashbehari Chakrabarti and Others
Calcutta High Court · AIR 1978 Cal 486
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Hindu Minority and Guardianship Act, 1956 — Section 8Specific Relief Act, 1963 — Section 42
High Courts12 Jul 1978
National Tobacco Co. of India Limited Vs Fifth Industrial Tribunal and Others
Calcutta High Court · 83 CWN 131 : (1979) 1 LLJ 434
Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 36A
High Courts11 Jul 1978
G.D. Jatia and Others Vs Commissioner of Income Tax
Calcutta High Court · (1980) 122 ITR 1023
Income Tax Act, 1922 — Section 22, 22(2), 22(4), 23, 24B
High Courts10 Jul 1978
Prakash Textile Agency Vs Commissioner of Income Tax
Calcutta High Court · (1980) 121 ITR 890 : (1980) 4 TAXMAN 323
Income Tax Act, 1961 — Section 131
High Courts10 Jul 1978Allowed
Sm. Bijoli Choudhury Vs Sukomal Choudhury
Calcutta High Court · AIR 1979 Cal 87
Hindu Marriage Act, 1955 — Section 10(1), 13(1)
High Courts10 Jul 1978
Ahmed Hossain and Another Vs The Corporation of Calcutta
Calcutta High Court · (1978) CriLJ 1496
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts07 Jul 1978
Damodar Valley Corporation Vs Haripada Das and Others
Calcutta High Court · AIR 1978 Cal 489 : 82 CWN 1093 : (1979) 39 FLR 180
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Jul 1978
Ludlow Jute Company Ltd. Vs Apeejay Pvt. Ltd
Calcutta High Court · 82 CWN 1078 : (1978) 2 ILR (Cal) 310
Constitution of India, 1950 — Article 19, 226, 226(1), 31Foreign Exchange Regulation Act, 1973 — Section 28, 29, 29(1), 31, 31(1)Monopolies and Restrictive Trade Practices Act, 1969 — Section 20(A)
High Courts07 Jul 1978
Premier Suppliers (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 120 ITR 633
Income Tax Act, 1961 — Section 256(2)
High Courts07 Jul 1978
Bata Krishna Manna and Another Vs Md. Majit Ali and Others
Calcutta High Court · (1978) CriLJ 1275
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts06 Jul 1978Allowed
Hrishikesh Barik Vs State of West Bengal and Others
Calcutta High Court · AIR 1978 Cal 556
Bengal Tenancy Act, 1885 — Section 5(1)Civil Procedure Code, 1908 (CPC) — Section 9Evidence Act, 1872 — Section 35
High Courts06 Jul 1978Dismissed
Bimal Kumar Das Vs Corporation of Calcutta
Calcutta High Court · AIR 1978 Cal 420
Calcutta Municipal Act, 1951 — Section 247, 251, 253Limitation Act, 1963 — Article 62Transfer of Property Act, 1882 — Section 122, 54
High Courts06 Jul 1978
B.C. Paul and Sons (P) Ltd. Vs Union of India (UOI)
Calcutta High Court · AIR 1978 Cal 423 : 82 CWN 1074
Arbitration Act, 1940 — Section 2, 33Civil Procedure Code, 1908 (CPC) — Section 20
High Courts05 Jul 1978
Commissioner of Income Tax Vs Kanan Devan Hills Produce Company Ltd.
Calcutta High Court · (1979) 119 ITR 431
Income Tax Act, 1961 — Section 40
High Courts03 Jul 1978Allowed
The National Iron and Steel Co. Ltd. Vs Bank of India and Others
Calcutta High Court · AIR 1978 Cal 379 : 82 CWN 1031
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1West Bengal Relief Undertakings (Special Provisions) Act, 1972 — Section 3, 4, 5, 6
High Courts03 Jul 1978
Jesraj Subhachand Vs Union of India (UOI)
Calcutta High Court · (1979) ACJ 327 : AIR 1978 Cal 536
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77, 80
High Courts29 Jun 1978Dismissed
Nirmal Chandra Dutta Vs Girindra Narayan Roy and Others
Calcutta High Court · 82 CWN 1026
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 148ASuccession Act, 1925 — Section 284
High Courts28 Jun 1978Dismissed
Dori Lall Gupta Vs Dharampal Premchand (P) Ltd. and Others
Calcutta High Court · 83 CWN 288
Trade and Merchandise Marks Act, 1958 — Section 10(2), 11(a), 11(e), 12(1), 12(1)
High Courts28 Jun 1978
The Superintendent and Remembrancer of Legal Affairs Vs Mansur Ali and Another
Calcutta High Court · (1978) 06 CAL CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 10, 193, 194, 2, 374Penal Code, 1860 (IPC) — Section 34, 341, 366, 376, 439