High Courts20 Jul 1978
Nuruddin and Brothers Vs Commissioner of Income Tax
Calcutta High Court · (1979) 116 ITR 704
Income Tax Act, 1961 — Section 154(1), 154(3), 271(1), 274(2)
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,643 of 3,205
High Courts20 Jul 1978
In Re: Standard Brands Ltd.
Calcutta High Court · (1980) 50 CompCas 75
Companies Act, 1956 — Section 439(5)
High Courts19 Jul 1978
Thakurdas Sureka Charity Fund Vs Commissioner of Income Tax
Calcutta High Court · (1983) 139 ITR 437
Income Tax Act, 1961 — Section 11, 12
High Courts19 Jul 1978
Commissioner of Income Tax Vs Jugantar P. Ltd.
Calcutta High Court · (1981) 127 ITR 477
Income Tax Act, 1961 — Section 104, 41(2)
High Courts19 Jul 1978Allowed
Corporation of Calcutta Vs Arun Kumar Sen and Others
Calcutta High Court · 83 CWN 43
Constitution of India, 1950 — Article 226Government of India Act, 1935 — Section 240, 243
High Courts19 Jul 1978
The Fort William Co. Ltd. Vs Inspector, Central Excise and Others
Calcutta High Court · (1979) CENCUS 1 : (1979) 4 ELT 23
Central Excise Rules, 1944 — Rule 8Constitution of India, 1950 — Article 14, 226Industries (Development and Regulation) Act, 1951 — Section 10, 2, 9, 9(1)
High Courts19 Jul 1978Dismissed
Union of India and Another Vs Central Gulf Steamship Corporation and Another
Calcutta High Court · 83 CWN 75
Contract Act, 1872 — Section 230
High Courts18 Jul 1978Dismissed
Nabin Majhi Vs Tela Majhi and Another
Calcutta High Court · AIR 1978 Cal 440 : (1978) 1 CALLT 238 : (1978) 2 CompLJ 150 : 82 CWN 1097
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Jul 1978Dismissed
Kalyani Spg. Mills Ltd. Vs Shiva Trading Co.
Calcutta High Court · (1983) 53 CompCas 632
Companies Act, 1956 — Section 17, 32, 439, 443
High Courts14 Jul 1978Dismissed
Kinkar Chandra Hazra Vs Sudhir Chandra Ghosal and Others
Calcutta High Court · (1978) 07 CAL CK 0060
High Courts14 Jul 1978Allowed
Nilima Das Vs Calcutta State Transport Corporation
Calcutta High Court · 82 CWN 1101
Motor Vehicles Act, 1939 — Section 110D
High Courts14 Jul 1978
Commissioner of Income Tax Vs Purnendu Mullick
Calcutta High Court · (1979) 116 ITR 591
High Courts14 Jul 1978
Commissioner of Income Tax, Central Vs Dehri Rohtas Light Railway Co. Ltd.
Calcutta High Court · (1979) 116 ITR 847
Income Tax Rules, 1962 — Rule 5
High Courts14 Jul 1978
Asraf Hossain Vs Jahangir Hosain
Calcutta High Court · (1978) 07 CAL CK 0009
WEST BENGAL LAND REFORMS ACT, 1955 — Section 10, 14, 14J, 14K, 14M
High Courts14 Jul 1978
Asraf Hossain Vs Jahangir Hossain
Calcutta High Court · (1978) 07 CAL CK 0005
Evidence Act, 1872 — Section 106WEST BENGAL LAND REFORMS ACT, 1955 — Section 10, 14J, 14K, 14M, 14S
High Courts13 Jul 1978
Commissioner of Income Tax Vs Southern Bank Ltd. (since amalgamated with United Industrial Bank Ltd.)
Calcutta High Court · (1979) 120 ITR 92
Banking Companies Act, 1949 — Section 45Income Tax Act, 1922 — Section 2(2)Income Tax Act, 1961 — Section 2(7)
High Courts13 Jul 1978Dismissed
Electrical Industries Corporation Vs Punjab National Bank and Others
Calcutta High Court · AIR 1979 Cal 8
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5(1)Limitation Act, 1963 — Section 5Original Side Rules, 1914 — Rule 6, 8
High Courts13 Jul 1978
Biswanath Das Vs Debiprosad Paul and Another
Calcutta High Court · AIR 1978 Cal 533
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 11Evidence Act, 1872 — Section 58
High Courts13 Jul 1978
Indra Singh and Sons Private Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 119 ITR 80
Companies (Profits) Surtax Act, 1964 — Rule 4, 13Income Tax Act, 1961 — Section 80I
High Courts13 Jul 1978
Bholanath Sreemany Vs Additional Commissioner of Commercial Taxes and Others
Calcutta High Court · 83 CWN 173 : (1978) 42 STC 248