Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1), Order 6 Rule 17Evidence Act, 1872 — Section 65West Bengal Premises Tenancy Act, 1956 — Section 13(1)

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High Courts12 Jan 1981

Commissioner of Income Tax Vs Jugantar P. Ltd.

Calcutta High Court · (1981) 21 CTR 270 : (1981) 128 ITR 619

Companies (Profits) Surtax Act, 1964 — Section 2(8)Income Tax Act, 1961 — Section 37

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High Courts09 Jan 1981Allowed

Mahabir Pandey and Others Vs Sashi Bhusan Dubey and Others

Calcutta High Court · AIR 1981 Cal 74 : 85 CWN 357

Evidence Act, 1872 — Section 35Hindu Succession Act, 1956 — Section 14(1)

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High Courts07 Jan 1981

Commissioner of Income Tax Vs Plastica Moulders (P.) Ltd.

Calcutta High Court · (1981) 24 CTR 342 : (1982) 134 ITR 114 : (1981) 6 TAXMAN 274

Income Tax Act, 1961 — Section 104

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High Courts07 Jan 1981

Seth Chemical Works Vs Commissioner of Income Tax

Calcutta High Court · (1981) 21 CTR 274 : (1983) 140 ITR 507 : (1981) 6 TAXMAN 160

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High Courts07 Jan 1981

Commissioner of Income Tax Vs Bird and Co. (P.) Ltd.

Calcutta High Court · (1981) 128 ITR 600 : (1982) 50 STC 135

Income Tax Act, 1961 — Section 256(1), 41(1)

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High Courts06 Jan 1981

Commissioner of Income Tax Vs Hindusthan Metal Refining Works (P.) Ltd.

Calcutta High Court · (1981) 23 CTR 252 : (1981) 128 ITR 472 : (1981) 6 TAXMAN 245

Income Tax Act, 1961 — Section 84, 84(2)

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High Courts05 Jan 1981Allowed

Debabrata Tripathy and Others Vs State of West Bengal and Others

Calcutta High Court · AIR 1981 Cal 114 : 85 CWN 411

Civil Procedure Code, 1908 (CPC) — Section 11West Bengal Estates Acquisition Act, 1953 — Section 44, 44(3)

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High Courts05 Jan 1981Dismissed

Kalipada Das Vs North Bihar Sugar Mills Ltd.

Calcutta High Court · AIR 1982 Cal 48

Arbitration Act, 1940 — Section 20

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High Courts05 Jan 1981Allowed

Durga Prosad Mallick Vs Sri Sri Rameswar Jew Siba Thakur and Others

Calcutta High Court · AIR 1981 Cal 92 : 85 CWN 499

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High Courts24 Dec 1980Dismissed

Sm. Mayabati Halder Vs The Rent Controller, Calcutta and Another

Calcutta High Court · AIR 1981 Cal 118 : 85 CWN 296

Criminal Procedure Code, 1973 (CrPC) — Section 247, 495West Bengal Premises Tenancy Act, 1956 — Section 31West Bengal Premises Tenancy Rules, 1958 — Rule 10

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High Courts24 Dec 1980

Commissioner of Income Tax Vs Sankey Electrical Stampings Ltd.

Calcutta High Court · (1981) 21 CTR 260 : (1982) 134 ITR 545 : (1981) 6 TAXMAN 383

Companies (Profits) Surtax Act, 1964 — Rule 1

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