High Courts24 Feb 1981
Commissioner of Income Tax Vs Jagabandhu Prasanna Kumar Ruplal Sen Poddar
Calcutta High Court · (1981) 23 CTR 246 : (1982) 133 ITR 156
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,601 of 3,204
High Courts24 Feb 1981
In Re: M.L. Bose and Co. Pvt. Ltd.
Calcutta High Court · AIR 1982 Cal 71
Civil Procedure Code, 1908 (CPC) — Section 11Companies Act, 1956 — Section 433, 434Evidence Act, 1872 — Section 115
High Courts24 Feb 1981
Sankey Electrical Stampings Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1982) 134 ITR 578 : (1981) 7 TAXMAN 111
Super Profits Tax Act, 1963 — Rule 1
High Courts23 Feb 1981
Balrampur Sugar Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1982) 135 ITR 227 : (1982) 51 STC 38 : (1981) 6 TAXMAN 350
Income Tax Act, 1961 — Section 37
High Courts23 Feb 1981
Commissioner of Income Tax Vs Steel Group Ltd.
Calcutta High Court · (1981) 22 CTR 354 : (1981) 131 ITR 234 : (1981) 7 TAXMAN 295
Income Tax Act, 1961 — Section 45, 48, 55
High Courts23 Feb 1981
Renubala Mitra and Others Vs State of West Bengal and Others
Calcutta High Court · 85 CWN 624
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(3), 145(3), 145(7)West Bengal Land Reforms Act, 1955 — Section 50, 50(c), 51
High Courts20 Feb 1981
Jaharlal Paul Vs Ananda Chandra Paul and Others
Calcutta High Court · AIR 1981 Cal 424
High Courts20 Feb 1981Allowed
Harun Sk. Vs State of West Bengal and Others
Calcutta High Court · 85 CWN 521
Constitution of India, 1950 — Article 226
High Courts19 Feb 1981Dismissed
Union of India (UOI) and Another Vs Chinoy Chablani and Co.
Calcutta High Court · AIR 1982 Cal 365
Contract Act, 1872 — Section 230
High Courts19 Feb 1981
Gadadhar Pan Vs University of Calcutta
Calcutta High Court · AIR 1981 Cal 216
Constitution of India, 1950 — Article 226
High Courts19 Feb 1981
Commissioner of Income Tax Vs Badri Prasad Bianwalla
Calcutta High Court · (1982) 133 ITR 433
Income Tax Act, 1922 — Section 23(2), 24(3)Income Tax Act, 1961 — Section 147, 148
High Courts19 Feb 1981
Commissioner of Income Tax Vs Indian Jute Mills Association
Calcutta High Court · (1981) 23 CTR 198 : (1982) 134 ITR 68 : (1981) 6 TAXMAN 354
Income Tax Act, 1961 — Section 14, 44B
High Courts19 Feb 1981
Commissioner of Income Tax Vs Orient Supply Syndicate
Calcutta High Court · (1981) 22 CTR 285 : (1982) 134 ITR 12 : (1981) 6 TAXMAN 247
High Courts18 Feb 1981
Commissioner of Income Tax Vs Abdul Khalique
Calcutta High Court · (1981) 23 CTR 274 : (1982) 138 ITR 469 : (1981) 6 TAXMAN 369
Income Tax Act, 1961 — Section 156, 210, 212, 218, 221
High Courts18 Feb 1981
Indrason Singh Vs Seventh Industrial Tribunal and Others
Calcutta High Court · 85 CWN 457
Industrial Disputes Act, 1947 — Section 10, 33(1)(a), 33(1)(b), 33(2)(b)
High Courts18 Feb 1981
Ram Prosad Singha Ray Vs State of West Bengal and Others
Calcutta High Court · 85 CWN 511
Constitution of India, 1950 — Article 32
High Courts18 Feb 1981Allowed
Laxmi Narayan Saha Vs Durgapada Karmakar and Others
Calcutta High Court · AIR 1981 Cal 352 : 85 CWN 840
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 17(1), 17(2), 17(2A), 17(2B)
High Courts18 Feb 1981
Commissioner of Income Tax Vs Belliss and Morcom (I.) Ltd.
Calcutta High Court · (1982) 26 CTR 76 : (1982) 136 ITR 481 : (1981) 7 TAXMAN 191
Income Tax Act, 1961 — Section 70, 71, 80B, 80I
High Courts17 Feb 1981Allowed
Balaram Tewari Vs Secretary, Department of Education, State of West Bengal
Calcutta High Court · 85 CWN 586
West Bengal Board Of Secondary Education Act, 1963 — Section 22, 51(b)
High Courts16 Feb 1981
Satyanarayan Kothari Vs The Superintendent, Presidency Jail and Others
Calcutta High Court · (1981) CriLJ 660
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 5AConstitution of India, 1950 — Article 22, 226Customs Act, 1962 — Section 108