High Courts04 Apr 1981Dismissed
Sreepada Dey Vs Amal Kr. Chatterjee
Calcutta High Court · 85 CWN 919
West Bengal Premises Tenancy Act, 1956 — Section 34, 35
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,599 of 3,204
High Courts02 Apr 1981Allowed
Sunil Krishna Kumar Vs Gadadhar Chakrabarty
Calcutta High Court · AIR 1981 Cal 333 : 85 CWN 918 : 85 CWN 660
Partition Act, 1893 — Section 2
High Courts31 Mar 1981Dismissed
Joy Deb Mukherjee Vs William Jacks and Co. (India) Ltd.
Calcutta High Court · AIR 1981 Cal 267 : 85 CWN 671
Limitation Act, 1963 — Section 3
High Courts31 Mar 1981Allowed
In Re. Monoranjan Maity and Others
Calcutta High Court · 85 CWN 788
Constitution of India, 1950 — Article 226, 32Electricity Act, 1910 — Section 6(1), 6(1), 6(1)(a)
High Courts31 Mar 1981
Commissioner of Income Tax Vs Rama Transport Co.
Calcutta High Court · (1982) 137 ITR 11 : (1981) 7 TAXMAN 407
Income Tax Act, 1961 — Section 184, 185
High Courts30 Mar 1981Allowed
Anath Nath Das and Others Vs Sm. Bijali Bala Mondal
Calcutta High Court · AIR 1982 Cal 236
Succession Act, 1925 — Section 59, 63
High Courts30 Mar 1981
Smt. Krishna Kamalini Debeya Vs Junior Land Reforms Officer, Khandaghosh and Others
Calcutta High Court · AIR 1982 Cal 83 : 85 CWN 825
Hindu Adoptions and Maintenance Act, 1956 — Section 20West Bengal Land Reforms Act, 1955 — Section 14J, 14K, 18, 19, 20
High Courts30 Mar 1981
Eastern Cold Storage (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1983) 139 ITR 664
Income Tax Act, 1961 — Section 32(2), 34(1), 41(2)
High Courts27 Mar 1981Allowed
Kaumudi Mohan Guha Raja Vs Paresh Nath Mitra and Another
Calcutta High Court · AIR 1982 Cal 120 : 85 CWN 675
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 11West Bengal Premises Tenancy Act, 1956 — Section 13, 17(3)
High Courts26 Mar 1981Allowed
Sailendra Nath Mullick Vs State of West Bengal and Others
Calcutta High Court · (1981) 03 CAL CK 0008
Civil Procedure Code, 1908 (CPC) — Section 141Constitution of India, 1950 — Article 14, 226Metro Railways (Construction of Works) Act, 1978 — Section 45
High Courts25 Mar 1981Allowed
Hindusthan Gas and Industries Ltd. and Another Vs Adhish Chandra Sinha
Calcutta High Court · AIR 1981 Cal 307
High Courts24 Mar 1981
Commissioner of Income Tax Vs Mcleod and Co. Ltd.
Calcutta High Court · (1982) 134 ITR 674
Income Tax Act, 1961 — Section 154, 71, 72, 80A, 80B
High Courts24 Mar 1981
Commissioner of Income Tax Vs K.K. Birla
Calcutta High Court · (1982) 26 CTR 51 : (1982) 137 ITR 126
Income Tax Act, 1961 — Section 64
High Courts24 Mar 1981
Competent Authority, Inspecting Assistant Commissioner of Income Tax and Others Vs Smt. Bani Roy Chowdhury and Others
Calcutta High Court · (1982) 1 CALLT 277 : (1982) 1 CompLJ 52 : 85 CWN 538 : (1981) 131 ITR 578
Income Tax Act, 1961 — Section 269C, 269C(1), 269C(2), 269D
High Courts23 Mar 1981
Burrakur Coal Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1982) 135 ITR 804
Income Tax Act, 1961 — Section 32(1)Income Tax Rules, 1962 — Rule 5
High Courts18 Mar 1981
Smt. Madan Debi Kundalia Vs Alpine Dairy Ltd.
Calcutta High Court · (1983) 54 CompCas 41
Companies (Court) Rules, 1959 — Rule 28
High Courts17 Mar 1981
Commissioner of Income Tax Vs Bengal Mills and Steamers Presbyterian Association
Calcutta High Court · (1983) 140 ITR 586 : (1981) 7 TAXMAN 78
Income Tax Act, 1961 — Section 11, 12, 13
High Courts13 Mar 1981Allowed
Banka Behari Dutt Vs Gour Mohan Dutta
Calcutta High Court · AIR 1981 Cal 185 : 85 CWN 548
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(4)
High Courts12 Mar 1981
Commissioner of Income Tax Vs Soorajmull Nagarmall
Calcutta High Court · (1981) 03 CAL CK 0029
Constitution of India, 1950 — Article 20(1)Finance Act, 1950 — Section 13, 2General Clauses Act, 1897 — Section 6, 6(e)
High Courts12 Mar 1981
Sri Sri Iswar Basanti Durga Debi Vs State of West Bengal
Calcutta High Court · 85 CWN 485
West Bengal Land Reforms Act, 1955 — Section 14(1)(a), 14(M)(1)(e), 14J, 14M, 14M(5)