Commissioner of Income Tax Vs Santi Devi and Others
Calcutta High Court · (1981) 25 CTR 42 : (1983) 139 ITR 489
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64,079 judgments · page 1,597 of 3,204
Calcutta High Court · (1981) 25 CTR 42 : (1983) 139 ITR 489
Calcutta High Court · (1982) 52 CompCas 293 : 85 CWN 1028
Calcutta High Court · 85 CWN 921
Calcutta High Court · (1982) 26 CTR 13 : (1981) 132 ITR 150
Calcutta High Court · 85 CWN 980
Calcutta High Court · (1981) 24 CTR 284 : (1982) 134 ITR 42
Calcutta High Court · AIR 1982 Cal 92
Calcutta High Court · 85 CWN 937 : (1982) 10 ELT 966
Calcutta High Court · (1981) 24 CTR 307 : (1982) 136 ITR 445
Calcutta High Court · AIR 1982 Cal 217
Calcutta High Court · (1981) CriLJ 1002 : 85 CWN 944
Calcutta High Court · (1982) 137 ITR 868 : (1981) 7 TAXMAN 114
Calcutta High Court · AIR 1981 Cal 316
Calcutta High Court · 85 CWN 894
Calcutta High Court · (1982) 133 ITR 407
Calcutta High Court · AIR 1981 Cal 259 : 85 CWN 849
Calcutta High Court · (1982) 133 ITR 404
Calcutta High Court · (1982) 138 ITR 505 : (1981) 7 TAXMAN 315
Calcutta High Court · (1982) 138 ITR 186 : (1982) 11 TAXMAN 159
Calcutta High Court · AIR 1982 Cal 474