High Courts04 Jun 1981Allowed
Debesh Bhattacharya Vs The State
Calcutta High Court · 86 CWN 581
Criminal Procedure Code, 1973 (CrPC) — Section 27, 5Penal Code, 1860 (IPC) — Section 302WEST BENGAL CHILDREN ACT, 1959 — Section 2
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,596 of 3,204
High Courts03 Jun 1981
Oil India Limited Vs Commissioner of Income Tax
Calcutta High Court · (1981) 24 CTR 276 : (1982) 135 ITR 713 : (1993) 70 TAXMAN 36 : (1981) 7 TAXMAN 312
Income Tax Act, 1961 — Section 254
High Courts03 Jun 1981
Arun Kumar Sinha Vs Sm. Manjula Sinha
Calcutta High Court · AIR 1981 Cal 252 : 85 CWN 982
Divorce Act, 1869 — Section 17, 22Hindu Marriage Act, 1955 — Section 13(1)
High Courts03 Jun 1981Dismissed
Mirta Lina Pr. Ltd. Vs The Finlay Mills Ltd. and Another
Calcutta High Court · AIR 1982 Cal 41
Civil Procedure Code, 1908 (CPC) — Section 10, 11, 15Suits Valuation Act, 1887 — Section 8West Bengal Court Fees Act, 1970 — Section 7
High Courts02 Jun 1981
Seth Keshrichand Khaitan Education and Welfare Trust Vs Commissioner of Income Tax
Calcutta High Court · (1981) 24 CTR 298 : (1982) 138 ITR 351
Income Tax Act, 1961 — Section 164(1)
High Courts02 Jun 1981
Seth Keshrichand Khaitan, Education and Welfare Trust Vs Commissioner of Income Tax
Calcutta High Court · (1981) 7 TAXMAN 308
Income Tax Act, 1961 — Section 160, 164, 164(1), 256(1)
High Courts01 Jun 1981
Commissioner of Income Tax Vs Malwa Sugar Mills Co. Ltd.
Calcutta High Court · (1981) 1 CALLT 288 : (1981) 2 CHN 114 : (1982) 26 CTR 347 : (1982) 134 ITR 56 : (1981) 7 TAXMAN 297
Income Tax Act, 1961 — Section 32(2), 72(1), 72(2)
High Courts01 Jun 1981
Bilaspur Spinning Mills and Industries Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1981) 25 CTR 55 : (1982) 135 ITR 496 : (1981) 7 TAXMAN 293
Income Tax Act, 1961 — Section 40, 40A(5)
High Courts01 Jun 1981
Russel Properties (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1982) 26 CTR 330 : (1982) 137 ITR 358 : (1981) 7 TAXMAN 187
Calcutta Municipal Act, 1951 — Section 236(3)
High Courts01 Jun 1981Dismissed
Satya Ranjan Ghosh and Others Vs State of West Bengal and Others
Calcutta High Court · 85 CWN 992
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 12, 136, 226, 32
High Courts21 May 1981
In Re. Bholanath Ghosh and Others
Calcutta High Court · 85 CWN 1047
Constitution of India, 1950 — Article 205, 226West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 1, 3, 3(1), 4, 4(1a)
High Courts19 May 1981
Lipton (India) Ltd. Vs Gokul Chandra Mondal
Calcutta High Court · (1981) ACJ 453 : 85 CWN 904 : (1982) 1 LLJ 255
Employees Compensation Act, 1923 — Section 2, 4
High Courts18 May 1981
Commissioner of Income Tax Vs Chiranjilal Naranglal
Calcutta High Court · (1982) 136 ITR 62
Income Tax Act, 1961 — Section 131, 271(1)
High Courts18 May 1981
Probodh Chandra Samanta Vs State of West Bengal and Others
Calcutta High Court · 86 CWN 294
Criminal Procedure Code, 1973 (CrPC) — Section 145West Bengal Land Reforms Act, 1955 — Section 15A, 15A(1), 17, 18, 19
High Courts15 May 1981
In Re. Vidya Debi Pandey
Calcutta High Court · 85 CWN 816
Calcutta Municipal Corporation Act, 1980 — Section 353, 354Calcutta Police Act, 1866 — Section 55Civil Procedure Code, 1908 (CPC) — Section 91
High Courts15 May 1981
Ludhlow Jute Co. Ltd. Vs Nanda Kumar Singh and Others
Calcutta High Court · (1982) 2 LLJ 476
Industrial Disputes Act, 1947 — Section 11A
High Courts14 May 1981Allowed
Ram Narayan Agarwalla Vs State of West Bengal
Calcutta High Court · AIR 1981 Cal 257 : 85 CWN 901
West Bengal Estates Acquisition Act, 1953 — Section 42
High Courts14 May 1981Allowed
Susamabala Das and Others Vs Subhas Chandra Banerjee
Calcutta High Court · 85 CWN 897
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5West Bengal Premises Tenancy Act, 1956 — Section 17, 17(1), 17(2), 17(3)
High Courts13 May 1981
Ganpatrai Sagarmal Vs Commissioner of Income Tax
Calcutta High Court · (1982) 138 ITR 294
Income Tax Act, 1922 — Section 41(2)Income Tax Act, 1961 — Section 143(3), 147, 148
High Courts12 May 1981
Commissioner of Income Tax Vs Sutna Stone and Lime Co. Ltd.
Calcutta High Court · (1982) 26 CTR 343 : (1982) 138 ITR 37 : (1981) 7 TAXMAN 298
Income Tax Act, 1961 — Section 80I