COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 1,594 of 3,204

High Courts08 Jul 1981

Commissioner of Gift Tax Vs Basant Kumar Aditya Vikram Birla

Calcutta High Court · (1982) 9 TAXMAN 206

Contract Act, 1872 — Section 68Gift Tax Act, 1958 — Section 2, 2(xii), 26(1), 4Income Tax Act, 1922 — Section 16(3)(a)(iii), 16(3)(a)(iv)

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High Courts07 Jul 1981

Commissioner of Income Tax, Central-I Vs Birla Bros. P. Ltd.

Calcutta High Court · (1982) 26 CTR 4 : (1982) 25 CTR 4 : (1982) 133 ITR 373 : (1982) 8 TAXMAN 153

Income Tax Act, 1961 — Section 80O

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High Courts07 Jul 1981

In Re: Britannia Engineering Company Ltd. (In liquidation)

Calcutta High Court · (1983) 54 CompCas 277

Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 445(3), 446, 446(2), 456(3), 468Industries (Development and Regulation) Act, 1951 — Section 18FA(10)

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High Courts06 Jul 1981

Commissioner of Income Tax Vs Tecalemit (Hind) Ltd.

Calcutta High Court · (1982) 26 CTR 28 : (1982) 137 ITR 285

Income Tax Act, 1961 — Section 40

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High Courts06 Jul 1981

Commissioner of Income Tax Vs Rani Jagadamba Kumari Devi

Calcutta High Court · (1983) 143 ITR 539

Income Tax Act, 1961 — Section 168

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High Courts03 Jul 1981Allowed

Saudamini Roychowdhury Vs Satyendra Nath Sarkar

Calcutta High Court · 85 CWN 958

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 151

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High Courts03 Jul 1981

B.R. Sinha and Others Vs The State

Calcutta High Court · (1982) CriLJ 61 : 85 CWN 927

Constitution of India, 1950 — Article 214, 225Contract Labour (Regulation and Abolition) Act, 1970 — Section 23, 24Criminal Procedure Code, 1973 (CrPC) — Section 438, 78, 80, 81

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High Courts02 Jul 1981

Aswini Kumar Roy and Others Vs Surupa Roy and Others

Calcutta High Court · 85 CWN 1108

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 14, Order 41 Rule 14(3), Order 41 Rule 27, Order 41 Rule 27(1)Constitution of India, 1950 — Article 299(1)Transfer of Property Act, 1882 — Section 107, 116

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High Courts26 Jun 1981Dismissed