COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 1,592 of 3,204

High Courts28 Jul 1981Dismissed

Smt. Amiya Debi and Others Vs Ranendra Narayan Saha and Others

Calcutta High Court · AIR 1983 Cal 24

Bengal Money Lenders Act, 1940 — Section 34(1)Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3, Order 34 Rule 4, Order 34 Rule 5Limitation Act, 1963 — Article 137

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High Courts28 Jul 1981

Commissioner of Income Tax Vs Raigharh Jute Mills Ltd.

Calcutta High Court · (1982) 26 CTR 25 : (1981) 132 ITR 702

Civil Procedure Code, 1908 (CPC) — Section 34

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High Courts27 Jul 1981Dismissed

Kamalendu Chanda Vs Dilip Kumar Biswas

Calcutta High Court · 85 CWN 1025

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 43 Rule 1(r), 151

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High Courts24 Jul 1981Allowed

D. Meyers Vs Gora Chand Bural and Another

Calcutta High Court · 85 CWN 1128

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 21, Order 11 Rule 21(1), Order 21 Rule 11, Order 21 Rule 90West Bengal Premises Tenancy Act, 1956 — Section 17(2), 17(2A)

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High Courts23 Jul 1981

Katras Jherriah Coal Co. Ltd. Vs Mercantile Bank

Calcutta High Court · AIR 1981 Cal 418 : (1981) 1 CALLT 302 : (1981) 2 CHN 146 : 86 CWN 1

Coal Mines (Nationalisation) Act, 1973 — Section 7, 7(1)Contract Act, 1872 — Section 56

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High Courts23 Jul 1981Allowed

Sk. Nafel Ali Vs Sm. Nihar Bala Das

Calcutta High Court · AIR 1981 Cal 273

Bengal Public Demands Recovery Act, 1913 — Section 7Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 114

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High Courts23 Jul 1981

Bholanath Mondal and Others Vs Kalipada Mondal

Calcutta High Court · AIR 1981 Cal 295

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A

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High Courts23 Jul 1981

State Trading Corporation India Ltd. Vs Indian Molasses Company Private Ltd.

Calcutta High Court · AIR 1981 Cal 440

Arbitration Act, 1940 — Section 30, 5Constitution of India, 1950 — Article 226

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High Courts23 Jul 1981Allowed

Ranjit Chatterjee and Another Vs Ram Badan Choubey

Calcutta High Court · 85 CWN 1003

Coal Mines (Nationalisation) Act, 1973 — Section 30(2)Contempt of Courts Act, 1971 — Section 19, 19(1), 19(2)Criminal Procedure Code, 1973 (CrPC) — Section 476

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High Courts22 Jul 1981