Constitution of India, 1950 — Article 254(2)General Clauses Act, 1897 — Section 6West Bengal Rice Milling Industry (Regulation) (Amendment) Act, 1958 — Section 5, 6, 6A, 6A(3), 6A(5)

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High Courts31 Jul 1981

Dalbir Singh Vs Sakaw Industries Private Ltd.

Calcutta High Court · (1983) 54 CompCas 359

Companies Act, 1956 — Section 446, 446(2), 456

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High Courts31 Jul 1981Dismissed

Durgesh Kumari Devi Vs Bimal Kumar Jhajharia and Others

Calcutta High Court · 86 CWN 283

Income Tax Act, 1961 — Section 10, 2(g)(i), 2(q), 230A, 26Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 2(g), 2(g)(H), 20(1)(b), 26

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High Courts31 Jul 1981Dismissed

Indian Dairy Corporation Vs Lasco

Calcutta High Court · AIR 1982 Cal 96

Arbitration Act, 1940 — Section 20

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High Courts30 Jul 1981Allowed

Smt. Shima Sundari Lekri Vs Paltu Hemram and Others

Calcutta High Court · AIR 1982 Cal 5 : 85 CWN 1139

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 80West Bengal Land Reforms Act, 1955 — Section 53A

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High Courts30 Jul 1981

Samarendra Nath Bhattacherjee Vs Sourendra Nath Ray and Others

Calcutta High Court · 86 CWN 401

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High Courts29 Jul 1981Allowed

Phipson and Co. Ltd. and Another Vs State of West Bengal and Others

Calcutta High Court · AIR 1981 Cal 432

Taxes on Entry of Goods into Calcutta Metropolitan Area Act, 1972 — Section 8, 9

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High Courts29 Jul 1981Dismissed

Bayer Aktiengesellschaft of Leverkusen Federal Republic of Germany Vs Controller of Patents, Government of India

Calcutta High Court · AIR 1982 Cal 30

Limitation Act, 1963 — Article 137Patents Act, 1970 — Section 2(1)(I), 71

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High Courts29 Jul 1981

Sanatan Investment Co. Pvt. Ltd. Vs Prem Chand Jute Mills Ltd. and Others

Calcutta High Court · (1983) 54 CompCas 186

Companies Act, 1956 — Article 43, 108, 155Securities Contracts (Regulation) Act, 1956 — Section 13, 16, 18, 2

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High Courts29 Jul 1981Allowed

Sree Jain Swetamber Terapanthi Vidyalaya and Another Vs The State of W.B. and Others

Calcutta High Court · AIR 1982 Cal 101 : 86 CWN 84

Constitution of India, 1950 — Article 26, 29, 30, 30(1)West Bengal Board of Secondary Education Act, 1963 — Section 19, 45

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High Courts28 Jul 1981

Commissioner of Income Tax Vs Dhanraj Dugar

Calcutta High Court · (1982) 26 CTR 358 : (1982) 137 ITR 350 : (1981) 7 TAXMAN 397

Income Tax Act, 1961 — Section 45, 47, 48

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