High Courts20 Jul 1981Dismissed
Sukhesh Chandra Ghose Vs Smt. Bindu Bashini Debya and Others
Calcutta High Court · AIR 1981 Cal 387
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(6)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,593 of 3,204
High Courts20 Jul 1981Dismissed
Bihar State Electricity Board and Others Vs Patna Electric Supply Co. Ltd. and Another
Calcutta High Court · AIR 1982 Cal 74 : 86 CWN 43
Constitution of India, 1950 — Article 19(1), 31, 31(2)Electricity Act, 1910 — Section 6, 7
High Courts20 Jul 1981
Basudeb Pal Chowdhury Vs Dy. Inspector General of Police and Others
Calcutta High Court · 85 CWN 1039
High Courts20 Jul 1981
Kalpana Bishui Vs State of West Bengal and Others
Calcutta High Court · 85 CWN 1069
Constitution of India, 1950 — Article 12, 226, 30, 311West Bengal College Teachers (security Of Service) Act, 1975 — Section 9
High Courts17 Jul 1981
Vivek Salvi Vs Second Industrial Tribunal and Others
Calcutta High Court · 85 CWN 1021
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17(1)
High Courts15 Jul 1981
Indian Aluminium Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1982) 29 CTR 53 : (1983) 140 ITR 114 : (1982) 9 TAXMAN 186
Income Tax Act, 1961 — Section 80E, 80I, 80J, 84
High Courts15 Jul 1981
In Re: Elvoc (P.) Ltd.
Calcutta High Court · (1982) 52 CompCas 308
Companies (Court) Rules, 1959 — Rule 272, 273
High Courts14 Jul 1981Allowed
Mamta Sen Vs Life Insurance Corporation of India
Calcutta High Court · (1982) ACJ 505 : AIR 1981 Cal 283 : 85 CWN 1012
Insurance Act, 1938 — Section 39, 39(2)Succession Act, 1925 — Section 214
High Courts14 Jul 1981
Indian Aluminium Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1983) 141 ITR 258
Income Tax Act, 1961 — Section 154, 197(3), 80J, 84
High Courts14 Jul 1981
Sri Sri Iswar Gopal Jew and Others Vs Bhagwandas Shaw
Calcutta High Court · AIR 1982 Cal 12
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, 151Limitation Act, 1963 — Article 113
High Courts14 Jul 1981Partly Allowed
Anadi Nath Chakraborty and Others Vs Dukhiram Ghose and Another
Calcutta High Court · AIR 1982 Cal 113 : 85 CWN 1033
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 100, 101, 146
High Courts13 Jul 1981
Amiya Prosad Vs Bejoy Krishna Chakraborty and Others
Calcutta High Court · AIR 1981 Cal 351
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts10 Jul 1981Dismissed
Mrigankya Biswas Vs State of West Bengal and Others
Calcutta High Court · 86 CWN 126
Constitution of India, 1950 — Article 226
High Courts10 Jul 1981
Prakash Chandra Lahiri Vs Pratul Chandra Lahiri
Calcutta High Court · 85 CWN 1101
Bengal Money Lenders Act, 1940 — Section 30, 30(1)(a), 36, 36(1)(c), 36(6)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 11, 47West Bengal Premises Tenancy Act, 1956 — Section 13
High Courts10 Jul 1981Dismissed
Gopal Sen Vs State of West Bengal and Others
Calcutta High Court · AIR 1981 Cal 431
Bengal Municipal Act, 1932 — Section 36, 38Constitution of India, 1950 — Article 226West Bengal Municipal Election Rules, 1975 — Rule 46
High Courts09 Jul 1981
Krishna Narayan Das and Others Vs Additional District Magistrate etc. and Others
Calcutta High Court · AIR 1982 Cal 380 : 86 CWN 364
Land Acquisition Act, 1894 — Section 4, 6West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3, 3(1)
High Courts08 Jul 1981
Commissioner of Income Tax Vs Borhat Tea Co. Ltd.
Calcutta High Court · (1982) 138 ITR 783
Income Tax Act, 1961 — Section 2(14), 45(1)
High Courts08 Jul 1981
Krishna Kishore Kar Vs United Commercial Bank and Another
Calcutta High Court · AIR 1982 Cal 62
Contract Act, 1872 — Section 171
High Courts08 Jul 1981
B.P. Bajoria Vs Commissioner of Income Tax
Calcutta High Court · (1982) 135 ITR 734
Income Tax Act, 1961 — Section 271(1)
High Courts08 Jul 1981
Commissioner of Gift Tax, Central-I Vs Basant Kumar Aditya Vikram Birla
Calcutta High Court · (1982) 26 CTR 17 : (1982) 137 ITR 72
Gift Tax Act, 1958 — Section 2