Commissioner of Income Tax Vs S.F. India Ltd.
Calcutta High Court · (1982) 26 CTR 387 : (1982) 135 ITR 382
COURT ARCHIVE
64,079 judgments · page 1,589 of 3,204
Calcutta High Court · (1982) 26 CTR 387 : (1982) 135 ITR 382
Calcutta High Court · (1982) 29 CTR 15 : (1983) 141 ITR 419 : (1982) 9 TAXMAN 244
Calcutta High Court · (1981) 09 CAL CK 0010
Calcutta High Court · (1982) 138 ITR 845
Calcutta High Court · AIR 1982 Cal 163
Calcutta High Court · (1984) 148 ITR 14
Calcutta High Court · AIR 1982 Cal 1 : 86 CWN 146
Calcutta High Court · AIR 1982 Cal 6 : 86 CWN 111
Calcutta High Court · 86 CWN 132
Calcutta High Court · (1982) 9 TAXMAN 257
Calcutta High Court · (1983) 142 ITR 45
Calcutta High Court · AIR 1982 Cal 207
Calcutta High Court · 86 CWN 154
Calcutta High Court · AIR 1981 Cal 435 : 86 CWN 105
Calcutta High Court · 86 CWN 180
Calcutta High Court · 86 CWN 105
Calcutta High Court · AIR 1982 Cal 19
Calcutta High Court · (1982) 26 CTR 290 : (1982) 137 ITR 646 : (1982) 8 TAXMAN 199
Calcutta High Court · AIR 1982 Cal 571
Calcutta High Court · AIR 1982 Cal 547 : 86 CWN 213