High Courts13 Nov 1981Allowed
Khudiram Mukherjee Vs Samsul Bari and Others
Calcutta High Court · AIR 1983 Cal 303 : 86 CWN 196
Transfer of Property Act, 1882 — Section 116
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,588 of 3,204
High Courts12 Nov 1981Allowed
Parul Rani Das Vs Bimal Das
Calcutta High Court · 86 CWN 546
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 5(IV)
High Courts10 Nov 1981
Punjab National Bank Vs Mehra Brothers (P) Ltd. (in liqn.) and Others
Calcutta High Court · AIR 1983 Cal 335 : (1983) 54 CompCas 541
Contract Act, 1872 — Section 133, 137
High Courts10 Nov 1981
Commissioner of Income Tax Vs Russell Properties (P.) Ltd.
Calcutta High Court · (1982) 28 CTR 359 : (1982) 137 ITR 473 : (1982) 10 TAXMAN 80
Income Tax Act, 1922 — Section 10, 12, 9(1)Income Tax Act, 1961 — Section 22, 256(1), 256(2), 56, 56(2)
High Courts09 Nov 1981
Duncan Brothers and Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1983) 141 ITR 374
Companies (Profits) Surtax Act, 1964 — Rule 2
High Courts09 Nov 1981Allowed
Gillapukri Tea and Seed Co. Ltd. and Others Vs Additional Director of Land Requisition and Acquisition and Reforms, Assam and Others
Calcutta High Court · AIR 1982 Cal 220 : 86 CWN 210
High Courts09 Nov 1981
Duncan Bros. and Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1982) 10 TAXMAN 163
Companies (Profits) Surtax Act, 1964 — Section 2(8)Companies Act, 1956 — Section 205(1), 217Income Tax Act, 1961 — Section 256(1)
High Courts05 Nov 1981Allowed
Smt. Rita Roy Vs Sitesh Chandra Bhadra Roy
Calcutta High Court · AIR 1982 Cal 138 : 86 CWN 167
Constitution of India, 1950 — Article 21Evidence Act, 1872 — Section 114Hindu Marriage Act, 1955 — Section 13(1)
High Courts05 Nov 1981
Prasant Chandra Sen Vs United Commercial Bank and Another
Calcutta High Court · AIR 1982 Cal 555
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Nov 1981
Maharani Kamsundari Vs Durganand Jha and Others
Calcutta High Court · AIR 1982 Cal 151
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts04 Nov 1981Allowed
Steel Authority of India Ltd. Vs Transworld Marine Ltd. and Another
Calcutta High Court · AIR 1982 Cal 161
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Contract Act, 1872 — Section 230
High Courts02 Nov 1981
Commissioner of Income Tax Vs Texmaco Ltd.
Calcutta High Court · (1982) 29 CTR 64 : (1983) 141 ITR 531
Income Tax (Computation of Capital of Industrial Undertakings) Rules, 1949 — Rule 3(1)Income Tax Act, 1922 — Section 10(5), 15CIncome Tax Act, 1961 — Section 43(6)
High Courts25 Sept 1981Allowed
In Re Hriday Biswas
Calcutta High Court · 86 CWN 1005
Criminal Procedure Code, 1973 (CrPC) — Section 107(1), 111, 112, 113, 129Penal Code, 1860 (IPC) — Section 141, 149, 151, 154, 188Police Act, 1861 — Section 20, 23, 44
High Courts25 Sept 1981
Kumar Veda Kantha Sinha Roy Vs The State of West Bengal and Others
Calcutta High Court · AIR 1982 Cal 307
Constitution of India, 1950 — Article 226Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8
High Courts24 Sept 1981Allowed
Smt. Gita Mitra Vs Hemanta Kumar Mitra
Calcutta High Court · AIR 1982 Cal 336 : 86 CWN 174
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts24 Sept 1981Dismissed
State of West Bengal Vs Tapan Kumar Sen
Calcutta High Court · 86 CWN 121
Constitution of India, 1950 — Article 12, 14, 16, 226, 234
High Courts23 Sept 1981Allowed
Netai Mohan Saha Vs The State of West Bengal and Others
Calcutta High Court · (1983) 52 STC 329
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 301
High Courts23 Sept 1981
Eastern Coal Fields Ltd. Vs Regional Labour Commissioner, (Central) and Others
Calcutta High Court · (1981) 09 CAL CK 0006
Payment of Gratuity Act, 1972 — Section 14, 2, 4
High Courts23 Sept 1981
Naresh Chandra Das Vs Seventh Industrial Tribunal and Others
Calcutta High Court · (1982) 2 LLJ 64
Industrial Disputes Act, 1947 — Section 2, 25F, 25FF, 25FFF, 33
High Courts22 Sept 1981
Commissioner of Income Tax Vs State Bank of India
Calcutta High Court · (1983) 141 ITR 37 : (1982) 10 TAXMAN 302
Income Tax Act, 1961 — Section 18, 86A