High Courts14 Dec 1981
Jay Shankar Jha Vs The State
Calcutta High Court · (1982) CriLJ 744 : 86 CWN 242
Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 279, 338
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,586 of 3,204
High Courts14 Dec 1981Dismissed
Indian Oil Corporation Ltd. Vs Premier Road Carriers Ltd.
Calcutta High Court · AIR 1983 Cal 445
Arbitration Act, 1940 — Section 34Constitution of India, 1950 — Article 14
High Courts11 Dec 1981
Haridas Chatterjee Vs Debendra Nath Basu
Calcutta High Court · AIR 1982 Cal 134
West Bengal Premises Tenancy Act, 1956 — Section 17(3), 8(1), 9
High Courts11 Dec 1981
Biplab Bhusan Mazumdar and Another Vs State of West Bengal
Calcutta High Court · 86 CWN 302
Constitution of India, 1950 — Article 14, 16, 226, 309Essential Services Maintenance Act, 1968 — Section 3Government of India Act, 1935 — Section 241(2)(b)
High Courts11 Dec 1981
Calcutta State Transport Corporation Vs Jagadinra Nath Banerjee
Calcutta High Court · 86 CWN 1058 : (1983) 2 LLJ 106
High Courts09 Dec 1981Dismissed
Lokenth Auddy Vs Ashim Kumar Mallik
Calcutta High Court · 86 CWN 513
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 200, 202, 204, 323, 448
High Courts08 Dec 1981Allowed
Asit Kumar Dey Vs Bishudhananda Chaudhury and Another
Calcutta High Court · AIR 1982 Cal 55 : 86 CWN 239 : 86 CWN 238
West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(2), 17(3), 17(4)
High Courts07 Dec 1981
Sarda Debi Vs Pacific Garments
Calcutta High Court · AIR 1982 Cal 241
Calcutta High Court (Original Side) Rules, 1914 — Rule 4
High Courts07 Dec 1981
Siddheswari Roy and Others Vs Probodh Chandra Roy
Calcutta High Court · 86 CWN 343
High Courts07 Dec 1981
Basudeo Mondal and Others Vs Dud Kr. Pramanick and Another
Calcutta High Court · (1982) CriLJ 1654 : 86 CWN 226
Criminal Procedure Code, 1973 (CrPC) — Section 145, 192, 202, 319, 447Penal Code, 1860 (IPC) — Section 379
High Courts07 Dec 1981
Panchanan-Singh Vs Revenue Officer Etc. and Others
Calcutta High Court · 86 CWN 954
Constitution of India, 1950 — Article 13, 14, 19(1)(f), 300A, 31AWest Bengal Land Reforms Act, 1955 — Section 14K(c), 14K(c)(i), 14K(c)(ii), 14T
High Courts04 Dec 1981
Rama Prosad Majumder Vs State of West Bengal
Calcutta High Court · (1981) 12 CAL CK 0003
COMPANIES ACT, 1956 — Section 237
High Courts03 Dec 1981Dismissed
D.R. Punjab Montogomery Transport Co. and Another Vs Raghuvanshi Pvt. Ltd. and Another
Calcutta High Court · AIR 1983 Cal 343 : (1982) 2 CompLJ 74 : 86 CWN 759
Evidence Act, 1872 — Section 115, 145, 3Transfer of Property Act, 1882 — Section 105
High Courts03 Dec 1981Dismissed
D.R. Punjab Montogomery Transport Co. and Others Vs Raghuvanshi Private Ltd. and Others
Calcutta High Court · 86 CWN 759
High Courts02 Dec 1981Dismissed
In Re: Anil Kumar Ghosh
Calcutta High Court · 86 CWN 194
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(C), Order 9 Rule 13, Order 9 Rule 9, 141, 151
High Courts02 Dec 1981
Rama Prosad Majumdar Vs State of West Bengal and Others
Calcutta High Court · 86 CWN 259
Companies Act, 1956 — Section 237(b)West Bengal Board Of Secondary Education Act, 1963 — Section 23(2), 28, 28(2), 29
High Courts01 Dec 1981
Commissioner of Income Tax Vs Braithwaite, Burn and Jessop Construction Co. Ltd.
Calcutta High Court · (1982) 138 ITR 768
Companies (Profits) Surtax Act, 1964 — Rule 1
High Courts01 Dec 1981Dismissed
Thakuruddin Ramjash, a firm Vs Sourendra Nath Mukherjee
Calcutta High Court · AIR 1982 Cal 133 : 86 CWN 230
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 11Transfer of Property Act, 1882 — Section 111, 116
High Courts01 Dec 1981Allowed
Lalit Mohan Mondal Vs Profulla Kumar Mondal (Deceased through his L. Rs.) Profulla Kumar Mondal (Deceased through his L. Rs.) Vs Lalit Mohan Mondal
Calcutta High Court · AIR 1982 Cal 52 : 86 CWN 398
Hindu Succession Act, 1956 — Section 14(1)Succession Act, 1925 — Section 84
High Courts01 Dec 1981Allowed
Lalit Mohan Mondal and Another Vs Uma Rani Mondal and Others
Calcutta High Court · AIR 1982 Cal 52 : 86 CWN 398
Hindu Succession Act, 1956 — Section 14Succession Act, 1925 — Section 87, 88