High Courts03 Feb 1982Dismissed
I.T.C. Ltd. Vs George Joseph Fernandez and Another
Calcutta High Court · AIR 1982 Cal 440
Arbitration Act, 1940 — Section 34Imports and Exports (Control) Act, 1947 — Section 5Limitation Act, 1963 — Section 14
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,584 of 3,204
High Courts03 Feb 1982
Maniklal Bhagat Vs State and Another
Calcutta High Court · (1982) CriLJ 1473 : 86 CWN 477
Criminal Procedure Code, 1973 (CrPC) — Section 144, 195, 35, 476Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts02 Feb 1982Dismissed
United Investment Corpn. and Another Vs Corporation of India
Calcutta High Court · AIR 1982 Cal 388
Calcutta Municipal Act, 1951 — Section 5(53)
High Courts02 Feb 1982Allowed
Jugal Kishore Kundu (deceased by L.R.''s) and Others Vs Narayan Chandra Kundu and Another
Calcutta High Court · AIR 1982 Cal 342 : 86 CWN 516
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Evidence Act, 1872 — Section 32, 32(1), 32(2), 32(3), 32(4)
High Courts02 Feb 1982
Easin Ali Vs Abdul Obdul and Others
Calcutta High Court · (1982) CriLJ 1052
Criminal Procedure Code, 1973 (CrPC) — Section 156, 242, 248, 313Penal Code, 1860 (IPC) — Section 148, 323, 325, 379, 426
High Courts02 Feb 1982
Balgopal Goenka Vs State of West Bengal and Others
Calcutta High Court · (1983) CriLJ 570 : 86 CWN 540
Constitution of India, 1950 — Article 20, 226Criminal Procedure Code, 1973 (CrPC) — Section 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17
High Courts01 Feb 1982
R.G. Sales Pvt. Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1983) 34 CTR 189 : (1983) 140 ITR 466
Income Tax Act, 1961 — Section 80MM, 80MM(1), 80MM(2)
High Courts29 Jan 1982Allowed
W.W. Chitaley and Others Vs Sris Ch. Nath and Another
Calcutta High Court · 86 CWN 449
Companies Act, 1956 — Section 426Evidence Act, 1872 — Section 44Penal Code, 1860 (IPC) — Section 384, 395, 397, 397(2), 401
High Courts29 Jan 1982Allowed
Kameswar Singh Vs Sahadeb Singh
Calcutta High Court · 86 CWN 438
Evidence Act, 1872 — Section 114West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(1)(ff)
High Courts28 Jan 1982
Karam Chand Thapar and Sons Ltd. Vs Modern Agencies Ltd.
Calcutta High Court · (1984) 55 CompCas 175
Companies Act, 1956 — Section 391, 394Monopolies and Restrictive Trade Practices Act, 1969 — Section 2
High Courts28 Jan 1982Allowed
Ganges River Transport Vs Reliance Jute and Industries Ltd. and Others
Calcutta High Court · AIR 1982 Cal 290 : 86 CWN 443
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 149, 151
High Courts28 Jan 1982Dismissed
Golok Chandra Bera Vs Golapi Bewa and Others
Calcutta High Court · 86 CWN 783
Evidence Act, 1872 — Section 14(1), 50
High Courts27 Jan 1982
Jitendra Nath Mondal Vs State of West Bengal and Others
Calcutta High Court · 86 CWN 490
Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(2)
High Courts27 Jan 1982
Jadabpore Tea Co. Ltd. Vs Bengal Dooars National Tea Co. Ltd.
Calcutta High Court · (1984) 55 CompCas 160
Companies Act, 1956 — Section 154, 397, 398, 81(1), 81(1A)
High Courts27 Jan 1982Dismissed
Lalli Alias Chiranjib Bhowmick and Others Vs State
Calcutta High Court · 86 CWN 479
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 114, 27, 3, 8Penal Code, 1860 (IPC) — Section 201, 302, 33, 34, 395
High Courts21 Jan 1982Dismissed
Sudarsan Naskar Vs Anima Mondal.
Calcutta High Court · 86 CWN 395
Hindu Marriage Act, 1955 — Section 11, 12, 3, 3(f)(i), 4
High Courts21 Jan 1982
Road Machines (India) Pvt. Ltd. Vs The Projects and Equipment Corporation of India Ltd. and Another
Calcutta High Court · AIR 1983 Cal 91
Contract Act, 1872 — Section 126Specific Relief Act, 1963 — Section 38, 41
High Courts21 Jan 1982
Jeewanlal (1929) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1982) 30 CTR 50 : (1983) 142 ITR 448 : (1982) 10 TAXMAN 180
Income Tax Act, 1961 — Section 80B(7), 80I
High Courts20 Jan 1982Allowed
Samnuggur Jute Factory Co. Ltd. (North Mill) Vs Workmen of M/s Samnuggur Jute Factory Co. Ltd. (North Mill ) and Others
Calcutta High Court · 86 CWN 429
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 52Industrial Disputes Act, 1947 — Section 10, 9A
High Courts18 Jan 1982Allowed
In Re: Kalipada Sadhukhan
Calcutta High Court · AIR 1982 Cal 376 : 86 CWN 346
Partition Act, 1893 — Section 4