Commissioner of Income Tax Vs Hindusthan Charity Trust
Calcutta High Court · (1982) 29 CTR 43 : (1983) 139 ITR 913 : (1982) 11 TAXMAN 135
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Calcutta High Court · (1982) 29 CTR 43 : (1983) 139 ITR 913 : (1982) 11 TAXMAN 135
Calcutta High Court · AIR 1982 Cal 282 : 86 CWN 623
Calcutta High Court · AIR 1982 Cal 301
Calcutta High Court · AIR 1983 Cal 384
Calcutta High Court · AIR 1982 Cal 259
Calcutta High Court · AIR 1983 Cal 161 : 86 CWN 665
Calcutta High Court · AIR 1982 Cal 205 : 86 CWN 595
Calcutta High Court · AIR 1982 Cal 433 : 86 CWN 588
Calcutta High Court · (1983) 36 CTR 215 : (1983) 142 ITR 641 : (1983) 15 TAXMAN 299
Calcutta High Court · 86 CWN 661
Calcutta High Court · (1985) 58 CompCas 227
Calcutta High Court · 86 CWN 708
Calcutta High Court · AIR 1982 Cal 437
Calcutta High Court · (1983) 32 CTR 22 : (1983) 142 ITR 545
Calcutta High Court · AIR 1982 Cal 439
Calcutta High Court · (1982) 02 CAL CK 0020
Calcutta High Court · (1984) 55 CompCas 14
Calcutta High Court · AIR 1983 Cal 148 : (1985) 58 CompCas 695
Calcutta High Court · AIR 1982 Cal 202 : 86 CWN 420
Calcutta High Court · 86 CWN 416