High Courts16 Feb 1981Dismissed
Sri Sri Sridhar Jew and Others Vs The State and Others
Calcutta High Court · 85 CWN 545
West Bengal Land Reforms Act, 1955 — Section 14J, 14M(5), 14Q(3), 2(10), 6
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,602 of 3,204
High Courts13 Feb 1981Allowed
Reliance Jute and Industries Ltd. and Others Vs Oriental Bank of Commerce
Calcutta High Court · 85 CWN 554
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts13 Feb 1981Allowed
Nirmal Kumar Bag and Others Vs Santi Kumar Chakraborty and Others
Calcutta High Court · AIR 1981 Cal 320 : 85 CWN 453
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115Specific Relief Act, 1963 — Section 6
High Courts13 Feb 1981
Dipak Basu Vs Loch Lomond Lodge (P) Ltd.
Calcutta High Court · AIR 1981 Cal 428
West Bengal Premises Tenancy Act, 1956 — Section 17, 21
High Courts12 Feb 1981
Woolcombers of India Ltd. Vs Commissioner of Income Tax (Central)
Calcutta High Court · (1981) 23 CTR 204 : (1982) 134 ITR 219 : (1981) 7 TAXMAN 188
Income Tax (Amendment) Act, 1972 — Section 2, 37(1)Income Tax Act, 1922 — Section 10(2), 4(2)Income Tax Act, 1961 — Section 256(1), 40
High Courts12 Feb 1981
Commissioner of Income Tax (Central) Vs Oriental Co. Ltd.
Calcutta High Court · (1981) 25 CTR 75 : (1982) 137 ITR 777
Income Tax Act, 1961 — Section 194, 198, 5(1), 8, 91
High Courts06 Feb 1981Dismissed
Parimal Mitra Vs Uday Kumar Saw and Others
Calcutta High Court · 85 CWN 447
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Transfer of Property Act, 1882 — Section 109West Bengal Premises Tenancy Act, 1956 — Section 12(3)(b), 13, 13(1), 17, 17(1)
High Courts06 Feb 1981
Sambhu Nath Singh and Others Vs Sankarananda Banerjee
Calcutta High Court · AIR 1981 Cal 196
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10(1)
High Courts05 Feb 1981
Commissioner of Income Tax Vs Official Trustee of West Bengal (For the Estate of Smt. Chitra Dassi)
Calcutta High Court · (1981) 23 CTR 276 : (1983) 139 ITR 1
Income Tax Act, 1922 — Section 9(3)
High Courts05 Feb 1981
Sm. Santilata Paul Vs Nanda Kishore Mukherjee
Calcutta High Court · AIR 1981 Cal 219 : 85 CWN 497
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 98
High Courts02 Feb 1981
Commissioner of Income Tax Vs East India Lamp and Components
Calcutta High Court · (1981) 21 CTR 278 : (1981) 129 ITR 426 : (1981) 6 TAXMAN 369
Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 184(3), 184(8)
High Courts31 Jan 1981Dismissed
Jaydeb Mukherjee Vs William Jacks and Co. (India) Ltd.
Calcutta High Court · 85 CWN 671
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(C), Order 7 Rule 13, 151
High Courts30 Jan 1981Allowed
Brojendra Nath Biswas Vs The State of West Bengal and Others
Calcutta High Court · AIR 1981 Cal 220
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144(2)
High Courts30 Jan 1981Dismissed
Kalibala Akhuli and Others Vs Sambhu Akhuli and Others
Calcutta High Court · 85 CWN 506
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 11, 115, 115(1)Evidence Act, 1872 — Section 136West Bengal Land Reforms Act, 1955 — Section 8
High Courts29 Jan 1981
Sachinandan Bag and Another Vs Revenue Officer, Central Camp, Panchkura and Others
Calcutta High Court · 85 CWN 383
West Bengal Land Reforms Act, 1955 — Section 51
High Courts27 Jan 1981
Dwarka Prosad Agarwalla Vs Director of Inspection
Calcutta High Court · (1981) 25 CTR 58 : (1982) 137 ITR 456
Income Tax Act, 1961 — Section 127(1), 132, 132(1), 132(12), 132(5)
High Courts22 Jan 1981Allowed
Anil Kr. Ghosh Vs Manicklal Manna
Calcutta High Court · 85 CWN 503
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(2), 17(2A), 17(3)
High Courts21 Jan 1981Dismissed
Dharam Chand Soni and Another Vs Sunil Ranjan Chakrabarty and Another
Calcutta High Court · AIR 1981 Cal 323 : 85 CWN 858
Contract Act, 1872 — Section 74
High Courts17 Jan 1981
J.K. Misra Vs Director General of Police, CRPF
Calcutta High Court · 85 CWN 814 : (1982) 1 LLJ 81
Central Reserve Police Force Act, 1949 — Section 11
High Courts16 Jan 1981
Vijoy Bahadur Singh and Others Vs Director, Secondary Education and Others
Calcutta High Court · AIR 1981 Cal 105 : 85 CWN 284
Constitution of India, 1950 — Article 226West Bengal Board of Secondary Education Act, 1963 — Section 45