High Courts24 Dec 1980Allowed
Union of India (UOI) Vs Badridas Kedia
Calcutta High Court · AIR 1981 Cal 341
Arbitration Act, 1940 — Section 15
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,604 of 3,204
High Courts23 Dec 1980
James Finlay and Co. Vs Commissioner of Income Tax
Calcutta High Court · (1981) 22 CTR 289 : (1982) 137 ITR 698 : (1981) 6 TAXMAN 222
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(2), 7
High Courts23 Dec 1980
Ramnagar Cane and Sugar Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1982) 134 ITR 609
Income Tax Act, 1961 — Section 144, 210, 212(3A), 273
High Courts23 Dec 1980
Commissioner of Income Tax Vs Ramnagar Cane and Sugar Co. Ltd.
Calcutta High Court · (1981) 6 TAXMAN 379
Evidence Act, 1872 — Section 106Income Tax Act, 1961 — Section 139, 144, 210, 211(3), 212
High Courts22 Dec 1980Dismissed
Jagannath Prasad and Others Vs Goti Unai
Calcutta High Court · 85 CWN 317
West Bengal Estates Acquisition Act, 1953 — Section 2(1)(i), 2(1)(k), 4, 52, 6
High Courts19 Dec 1980Dismissed
Md. Zia-Ul-Haque Vs The State and Another
Calcutta High Court · 85 CWN 227
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 411, 414
High Courts19 Dec 1980Dismissed
Md. Zia-ul-Haque Vs State and Another
Calcutta High Court · 85 CWN 227
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 397, 401, 411, 414, 482
High Courts18 Dec 1980
Sishu Ranjan Dutta and Another Vs Bhola Nath Paper House Ltd.
Calcutta High Court · (1983) 53 CompCas 883
Companies Act, 1956 — Section 2(13), 2(26), 267, 268, 269
High Courts18 Dec 1980
Bepin Krishna Sur and Others Vs Gautam Kumar Sur and Others
Calcutta High Court · 85 CWN 393
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts16 Dec 1980Allowed
Srila Mitra Vs State of West Bengal and Others
Calcutta High Court · 85 CWN 219
Constitution of India, 1950 — Article 226, 340Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 11, 2, 26, 3
High Courts16 Dec 1980Allowed
Sm. Srila Moitra Vs State of West Bengal and Others
Calcutta High Court · AIR 1981 Cal 126 : (1980) 1 CHN 419 : (1981) 1 CompLJ 148 : 85 CWN 219
Calcutta Municipal Rules, 1951 — Rule 1, 2Urban Land (Ceiling and Regulation) Act, 1976 — Section 2
High Courts16 Dec 1980Dismissed
Mahabir Prosad Lilha Vs Biswanath Kothari and Others
Calcutta High Court · AIR 1981 Cal 51 : 85 CWN 225
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts16 Dec 1980Dismissed
Anil Kumar Biswas and Others Vs State of West Bengal and Others
Calcutta High Court · (1980) 12 CAL CK 0008
Constitution of India, 1950 — Article 226, 235
High Courts15 Dec 1980
Krishna Chandra Agarwalla and Others Vs Shanti Prasad Jain and Others
Calcutta High Court · AIR 1981 Cal 199
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 30 Rule 1, Order 30 Rule 4Partnership Act, 1932 — Section 69, 69(2)
High Courts11 Dec 1980
Bhagabati Prasad Tantia and Others Vs Assistant Registrar of Companies
Calcutta High Court · (1983) 53 CompCas 56 : 85 CWN 216
Companies Act, 1956 — Section 2(40), 210(5), 545, 621Criminal Procedure Code, 1973 (CrPC) — Section 469(1)
High Courts11 Dec 1980
Smt. Sushila Devi Rampuria Vs Commissioner of Income Tax
Calcutta High Court · (1982) 137 ITR 272
Income Tax Act, 1961 — Section 256(2)
High Courts11 Dec 1980
Shiva Glass Works Co. and Others Vs Union of India (UOI) and Others
Calcutta High Court · 85 CWN 398 : (1982) 10 ELT 365
Central Excise Rules, 1944 — Rule 10, 10(2), 170J, 173, 173CCentral Excises and Salt Act, 1944 — Section 2, 4, 4(4)
High Courts10 Dec 1980Allowed
Purnanda Banerjee Vs Smt. Swapna Banerjee and Union of India
Calcutta High Court · AIR 1981 Cal 123 : (1981) 1 CompLJ 220
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Constitution of India, 1950 — Article 131A, 134A, 15, 19, 228Special Marriage Act, 1954 — Section 27, 36
High Courts10 Dec 1980
Purnananda Banerjee Vs Sm. Swapna Banerjee and Another
Calcutta High Court · AIR 1981 Cal 123 : (1981) 1 CompLJ 220
Constitution of India, 1950 — Article 15, 15(1), 228Special Marriage Act, 1954 — Section 36
High Courts10 Dec 1980
Jeewanlal (1929) Ltd. Vs Income Tax Officer, ''J'' Ward and Another
Calcutta High Court · (1981) 130 ITR 405 : (1981) 7 TAXMAN 212
Income Tax Act, 1961 — Section 212, 273(1), 274