Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 107West Bengal Estates Acquisition Act, 1953 — Section 6(1), 6(1)(a), 6(1)(e), 6(2)

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High Courts19 Jun 1986

H.S. Mukherjee Vs Commissioner of Income Tax

Calcutta High Court · (1986) 56 CTR 150 : (1986) 161 ITR 846

Income Tax Act, 1961 — Section 114, 14, 182, 45, 67

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High Courts19 Jun 1986Allowed

Smt. Bedana Devi and Another Vs Abdul Jawab

Calcutta High Court · 91 CWN 226

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts18 Jun 1986

Alkali and Chemical Corporation of India Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1986) 56 CTR 139 : (1986) 161 ITR 820

Income Tax Act, 1961 — Section 40, 80J

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High Courts18 Jun 1986

Prafulla Kumar Patra and Others Vs Vivekananda Seal and Others

Calcutta High Court · 91 CWN 315

Civil Procedure Code, 1908 (CPC) — Section 115, 151Transfer of Property Act, 1882 — Section 108

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High Courts17 Jun 1986

Commissioner of Income Tax Vs Nagpur Steel and Alloys (P.) Ltd.

Calcutta High Court · (1987) 65 CTR 145 : (1988) 169 ITR 466 : (1987) 33 TAXMAN 498

Income Tax Act, 1961 — Section 139(3), 72, 80J

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High Courts17 Jun 1986

Commissioner of Income Tax Vs Thomas Leslie Martin

Calcutta High Court · (1987) 59 CTR 131 : (1986) 161 ITR 814

Income Tax Act, 1922 — Section 12(2)

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High Courts13 Jun 1986

Dooars Transport Vs Commissioner of Income Tax

Calcutta High Court · (1986) 56 CTR 83 : (1986) 162 ITR 383 : (1986) 28 TAXMAN 398

Income Tax Act, 1961 — Section 139, 139(8), 256(2), 271(1)

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High Courts12 Jun 1986

Indian Oxygen Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1986) 56 CTR 185 : (1987) 164 ITR 466 : (1986) 28 TAXMAN 544

Income Tax Act, 1961 — Section 10(10), 16, 37, 40, 40A(5)Income Tax Rules, 1962 — Rule 19A, 19A(2)

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High Courts10 Jun 1986

Commissioner of Income Tax Vs Atlas Steel Co. Ltd.

Calcutta High Court · (1986) 56 CTR 73 : (1987) 164 ITR 401 : (1986) 28 TAXMAN 462

Income Tax Act, 1961 — Section 5(2), 9

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High Courts10 Jun 1986

Commissioner of Income Tax Vs Sohanlal Jajodia

Calcutta High Court · (1986) 56 CTR 109 : (1987) 164 ITR 626 : (1986) 28 TAXMAN 344

Income Tax Act, 1922 — Section 12(1B)Income Tax Act, 1961 — Section 147, 2(22)

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High Courts07 Jun 1986

Biswanath Saha Vs Sikha Saha

Calcutta High Court · (1986) CriLJ 1199 : (1986) 2 RCR(Criminal) 449

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13

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High Courts03 Jun 1986

Commissioner of Income Tax Vs Union Carbide India Ltd.

Calcutta High Court · (1986) 56 CTR 277 : (1987) 165 ITR 546 : (1986) 28 TAXMAN 237

Income Tax Act, 1961 — Section 80J

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High Courts03 Jun 1986

Birla Jute Manufacturing Co. Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1986) 56 CTR 28 : (1986) 162 ITR 413 : (1986) 28 TAXMAN 519

Income Tax Act, 1961 — Section 35B, 35B(1), 80JIncome Tax Rules, 1962 — Rule 19A

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High Courts03 Jun 1986Dismissed

Wimco Sramik Union Vs Seventh Industrial Tribunal and Others

Calcutta High Court · 91 CWN 672

Industrial Disputes Act, 1947 — Section 10, 11A, 33(2)(b)

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High Courts02 Jun 1986

Commissioner of Income Tax Vs Bhartiya Steel Industries

Calcutta High Court · (1986) 56 CTR 70 : (1987) 164 ITR 388 : (1986) 28 TAXMAN 583

Income Tax Act, 1961 — Section 256(1)

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High Courts02 Jun 1986Dismissed

Bright Trading Co. Vs The Rubber Board and Others

Calcutta High Court · AIR 1987 Cal 169

Rubber Act, 1947 — Section 14, 15, 23Rubber Rules, 1955 — Rule 43B

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