High Courts16 May 1986
Gyaneswar Prosad Agarwal Vs Corporation of Calcutta and Another
Calcutta High Court · 91 CWN 268
Calcutta Municipal Act, 1951 — Section 426(B)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,507 of 3,204
High Courts13 May 1986
Commissioner of Income Tax Vs Agarpara Co. Ltd.
Calcutta High Court · (1986) 55 CTR 218 : (1989) 175 ITR 445
Income Tax Act, 1961 — Section 261, 41(1)
High Courts13 May 1986Allowed
Ashit Mukherjee Vs Smt. Susmita Mukherjee (Nee Roy) and Another
Calcutta High Court · AIR 1987 Cal 153 : 90 CWN 1060
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3(1), 115Hindu Marriage Act, 1955 — Section 24
High Courts13 May 1986Dismissed
Oil and Natural Gas Commission Vs Kanak Investment Pvt. Ltd.
Calcutta High Court · 90 CWN 1076
West Bengal Premises Tenancy Act, 1956 — Section 34
High Courts08 May 1986
Banerjee and Banerjee Vs Hindusthan Steel Works Construction Ltd. and Others
Calcutta High Court · AIR 1986 Cal 374 : (1990) 68 CompCas 344
Contract Act, 1872 — Section 126, 73
High Courts07 May 1986Dismissed
Biswanath Saha Vs Sikha Saha
Calcutta High Court · 90 CWN 1073
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4)Hindu Marriage Act, 1955 — Section 13(1)(ib), 13(i)(ia)
High Courts07 May 1986
M/s. Siddheswari Distributors and Others Vs State of West Bengal
Calcutta High Court · 91 CWN 289
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(5), 167(6), 260, 262Essential Commodities (Special Provisions) Act, 1981 — Section 3, 7, 7(1)(a)(i), 7(1)(a)(ii), 7(i)(i)(ii)
High Courts07 May 1986
Anadi Nath Roy Chowdhury Vs Sudangshu Kr. Bhattacharjee
Calcutta High Court · AIR 1987 Cal 130
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 47 Rule 1, 114, 115, 151
High Courts07 May 1986Allowed
A.V. Engineering and Co. Vs Municipal Corporation of Calcutta
Calcutta High Court · 90 CWN 1196
Calcutta Municipal Corporation Act, 1980 — Section 618, 635, 635(1)
High Courts05 May 1986
Commissioner of Income Tax Vs M.A. Paper and Card Board Factory Pvt. Ltd.
Calcutta High Court · (1986) 56 CTR 176 : (1986) 160 ITR 877 : (1986) 28 TAXMAN 190
Income Tax Act, 1961 — Section 80J, 80J(3)Income Tax Rules, 1962 — Rule 19A
High Courts05 May 1986Allowed
Gonterman Peipers (India) Limited Vs Additional Secretary to the Government of India
Calcutta High Court · (1987) 13 ECC 33 : (1991) 38 ECR 286 : (1986) 26 ELT 471
Central Excise Rules, 1944 — Rule 11Central Excises and Salt Act, 1944 — Section 11A, 11B, 35, 35A, 36Constitution of India, 1950 — Article 136, 226
High Courts02 May 1986
E.I.T.A. (India) Ltd. and Another Vs D. Dutta and Others
Calcutta High Court · (1986) 63 STC 416
Constitution of India, 1950 — Article 19, 301
High Courts02 May 1986
In Re : S.S. Jain and Co. and Another
Calcutta High Court · (1986) 8 ECC 172 : (1986) 25 ELT 14
Central Excises and Salt Act, 1944 — Section 2Customs Tariff Act, 1975 — Section 3
High Courts02 May 1986Dismissed
Assistant Collector of Customs for Exports, Calcutta and Others Vs Hoare Miller and Co. Ltd.
Calcutta High Court · AIR 1987 Cal 181 : (1986) 10 ECC 220 : (1987) 11 ECR 193 : (1986) 25 ELT 516
Authentication (Orders and other Instruments) Rules, 1958 — Rule 2Constitution of India, 1950 — Article 77General Clauses Act, 1897 — Section 3(8)
High Courts02 May 1986
Nagarmal Mahavir Prosad and Another Vs The Manager, United Bank of India and Others
Calcutta High Court · AIR 1987 Cal 88 : (1989) 66 CompCas 292
Evidence Act, 1872 — Section 115
High Courts02 May 1986
Dunbar Mills Limited Vs Union of India (UOI)
Calcutta High Court · (1986) 10 ECC 214 : (1986) 26 ELT 898
Central Excise Rules, 1944 — Rule 8(2)Customs Act, 1962 — Section 159, 25, 25(1)
High Courts02 May 1986Allowed
Jaspan Singh and Others Vs State of West Bengal and Others
Calcutta High Court · 93 CWN 450
Constitution of India, 1950 — Article 14, 19, 226, 301, 302
High Courts02 May 1986
M/s. A.T. Dev Private Ltd and Others Vs State of West Bengal and Others
Calcutta High Court · 91 CWN 466
Urban Land (Ceiling and Regulation) Act, 1976 — Section 20, 20(1)(a), 23
High Courts02 May 1986Dismissed
Smt. Katya Bala Dasi and Another Vs Nilmoni Pakhira and Others
Calcutta High Court · AIR 1987 Cal 248
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1(5), 11Evidence Act, 1872 — Section 114West Bengal Estates Acquisition Act, 1953 — Section 57B
High Courts30 Apr 1986Dismissed
Arundhuti Nan and Others Vs P.M. Daryanani
Calcutta High Court · 90 CWN 1028
Civil Procedure Code, 1908 (CPC) — Section 100, 115, 115(1), 115(1)(c)