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Calcutta High Court judgments

64,079 judgments · page 1,506 of 3,204

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High Courts23 May 1986

Commissioner of Income Tax Vs Sakil Ahmed

Calcutta High Court · (1988) 172 ITR 498 : (1988) 40 TAXMAN 265

Land Acquisition Act, 1894 — Section 18, 28, 34
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High Courts23 May 1986Allowed

Dwarkesh Engineering Works and Another Vs Assistant Commissioner, Commercial Taxes and Others

Calcutta High Court · (1987) 65 STC 37

Bengal Finance (Sales Tax) Rules, 1941 — Rule 3(66a)
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High Courts23 May 1986Allowed

Peerless General Finance and Investment Co. Ltd. and Another Vs Union of India (UOI) and Others

Calcutta High Court · (1987) 61 CompCas 628 : 91 CWN 596

Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 12, 2, 3, 4Reserve Bank of India Act, 1934 — Section 45J, 45K
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High Courts23 May 1986Dismissed

Monoj Kr. Jaiswal Vs Smt. Lila Jaiswal

Calcutta High Court · AIR 1987 Cal 230 : 90 CWN 1149

Hindu Marriage Act, 1955 — Section 24, 26
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High Courts23 May 1986

Panna Lal Hazra Vs Fulmoni Hazra and Others

Calcutta High Court · 91 CWN 61

Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19, 20, 21, 21(iii)Transfer of Property Act, 1882 — Section 11
Read judgment
High Courts22 May 1986

G. Atherton and Co. Vs Commissioner of Income Tax

Calcutta High Court · (1986) 56 CTR 10 : (1987) 165 ITR 527 : (1986) 28 TAXMAN 405

Income Tax Act, 1961 — Section 32, 32(2), 71, 80M
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High Courts22 May 1986

Ranjit Kumar Pal Vs Calcutta Municipal Corporation and Others

Calcutta High Court · AIR 1987 Cal 16

Calcutta Municipal Rules, 1951 — Rule 49
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High Courts22 May 1986

Indian Fuel and Another Vs State of West Bengal and Others

Calcutta High Court · 91 CWN 167

Constitution of India, 1950 — Article 19(1)(g), 21, 300A, 31Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(2), 46(1), 52West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 2(7), 3, 3(1), 3(2), 4
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High Courts22 May 1986Dismissed

Sri Balai Chandra Kundu and Another Vs Radharani De and Others

Calcutta High Court · AIR 1986 Cal 396

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, 115, 75
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High Courts22 May 1986Allowed

Bakul Rej and Others Vs State of West Bengal and Others

Calcutta High Court · 91 CWN 298

Constitution of India, 1950 — Article 14, 16, 21, 23, 39(d)
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High Courts21 May 1986Dismissed

Nagendra Nath Chakravorty Vs State of West Bengal and Others

Calcutta High Court · AIR 1987 Cal 199 : 90 CWN 1153

Arbitration Act, 1940 — Section 20Constitution of India, 1950 — Article 226
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High Courts21 May 1986Dismissed

Dena Bank Vs Bertram Scott (India) Ltd. (In Liqn.)

Calcutta High Court · AIR 1987 Cal 134 : (1989) 65 CompCas 70

Civil Procedure Code, 1908 (CPC) — Section 104, 151
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High Courts20 May 1986

Dunbar Mills Ltd. Vs Union of India (UOI)

Calcutta High Court · (1986) 9 ECR 155

Customs Act, 1962 — Section 159, 25(1)
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High Courts19 May 1986

Commissioner of Income Tax Vs Shell Petroleum Co. Ltd.

Calcutta High Court · (1987) 164 ITR 346 : (1986) 28 TAXMAN 298

Income Tax Act, 1922 — Section 23, 34Income Tax Act, 1961 — Section 154, 297(2)
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High Courts19 May 1986

Paschimbanga Rajya Bhumijibi Sangha and Others Vs State of West Bengal and Others

Calcutta High Court · 90 CWN 1108

Constitution of India, 1950 — Article 14, 31(B), 31(C), 31A(1), 31BUrban Land (Ceiling and Regulation) Act, 1976 — Section 2(f)West Bengal Land Reforms Act, 1955 — Section 14K, 14K(c), 2
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High Courts19 May 1986

Commissioner of Income Tax Vs Mrs. Moktar Begum and Others

Calcutta High Court · (1986) 56 CTR 282 : (1986) 162 ITR 402 : (1986) 28 TAXMAN 600

Income Tax Act, 1961 — Section 160(1)
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High Courts16 May 1986

Commissioner of Income Tax Vs Empire Jute Co. Ltd.

Calcutta High Court · (1986) 56 CTR 22 : (1986) 161 ITR 556 : (1986) 28 TAXMAN 222

Income Tax Act, 1961 — Section 2(45), 80A(2), 80B(5), 80G, 80M
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High Courts16 May 1986Dismissed

Bhaskar Ghosh and Another Vs Santosh Kumar Ghosh and Others

Calcutta High Court · AIR 1988 Cal 320

Easements Act, 1882 — Section 15
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High Courts16 May 1986

Commissioner of Income Tax Vs North Koshalpur Colliery Co. Pvt. Ltd.

Calcutta High Court · (1986) 55 CTR 409 : (1986) 161 ITR 756 : (1986) 28 TAXMAN 240

Income Tax Act, 1961 — Section 32(2), 33(2), 80B, 80E, 80I
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High Courts16 May 1986

Commissioner of Income Tax Vs Colour Film Distributors

Calcutta High Court · (1986) 56 CTR 101 : (1987) 165 ITR 511 : (1986) 28 TAXMAN 533

Income Tax Act, 1961 — Section 37
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