COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 1,503 of 3,204

High Courts16 Jul 1986Dismissed

Calcutta Youth Front and Another Vs State of West Bengal and Others

Calcutta High Court · 91 CWN 398

Calcutta Improvement Act, 1911 — Section 177, 177(2), 35(a), 35C, 43Calcutta Municipal Corporation Act, 1980 — Section 343, 343(1), 353, 353(1), 353(2)

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High Courts15 Jul 1986

Commissioner of Income Tax Vs Sangit Kala Mandir Trust

Calcutta High Court · (1986) 57 CTR 19 : (1987) 166 ITR 217 : (1986) 29 TAXMAN 161

Income Tax Act, 1961 — Section 11, 12, 2(15)

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High Courts14 Jul 1986

Union Carbide India Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1987) 165 ITR 558 : (1986) 28 TAXMAN 485

Income Tax Act, 1961 — Section 35B(1), 40A(5)

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High Courts11 Jul 1986Allowed

South India Corporation (Agencies) Ltd. Vs Collector of Customs and Others

Calcutta High Court · AIR 1989 Cal 10 : (1987) 11 ECC 372 : (1987) 11 ECR 38 : (1987) 30 ELT 100

Customs Act, 1962 — Section 2(21), 87

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High Courts11 Jul 1986

Calcutta Properties Ltd. and etc. Vs S.N. Chakrabortty

Calcutta High Court · AIR 1988 Cal 131 : 91 CWN 347

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151Transfer of Property Act, 1882 — Section 59A, 68

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High Courts10 Jul 1986

Commissioner of Income Tax Vs Turner Morrison and Co. Ltd.

Calcutta High Court · (1987) 166 ITR 57

Income Tax Act, 1922 — Section 23AIncome Tax Act, 1961 — Section 154, 154(3), 297(2)

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High Courts09 Jul 1986

Commissioner of Income Tax Vs Union Carbide India Ltd.

Calcutta High Court · (1986) 56 CTR 66 : (1987) 165 ITR 550 : (1986) 28 TAXMAN 524

Income Tax Act, 1961 — Section 33, 80J

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High Courts09 Jul 1986

Commissioner of Income Tax Vs Calcutta Credit Corporation

Calcutta High Court · (1986) 56 CTR 142 : (1987) 166 ITR 29 : (1986) 28 TAXMAN 530

Income Tax Act, 1961 — Section 271(1)

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High Courts09 Jul 1986

In Re: Sachindra Krishna Dutta and Another

Calcutta High Court · 91 CWN 383

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 14, Order 26 Rule 9

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High Courts08 Jul 1986Dismissed

Universal Packaging Industries Vs Assistant Commissioner of Commercial Taxes and Others

Calcutta High Court · (1988) 71 STC 90

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High Courts08 Jul 1986Allowed

Virendra Prosad Vs Union of India and Others

Calcutta High Court · 91 CWN 321

Administrative Tribunals Act, 1985 — Section 14, 28, 29, 29(4)Constitution of India, 1950 — Article 136, 14, 16, 226, 309Payment of Bonus Act, 1965 — Section 33, 34(2)

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High Courts04 Jul 1986

Shreepati Distributors Ltd. and Another Vs Income Tax Officer and Others

Calcutta High Court · (1987) 168 ITR 530

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 3(4), 37(3A)

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High Courts04 Jul 1986

Sm. Anjali Porel Vs Santosh Ghosh and Others

Calcutta High Court · (1986) CriLJ 2110

Criminal Procedure Code, 1973 (CrPC) — Section 256Penal Code, 1860 (IPC) — Section 232, 323, 354

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High Courts04 Jul 1986

Smt. Santilata Chiney Vs Balaram Khan

Calcutta High Court · AIR 1987 Cal 106

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High Courts04 Jul 1986Dismissed

U.P. Paper Corporation Pvt. Ltd. and Others Vs Registrar of Companies

Calcutta High Court · (1987) 61 CompCas 728 : 91 CWN 248

Companies (Acceptance of Deposits) Rules, 1975 — Rule 10, 11Companies Act, 1956 — Section 58A

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High Courts03 Jul 1986

M/s. Ram Narayan Tekchand Vs National Agricultural Co-Operative Marketing Federation of India Ltd.

Calcutta High Court · 91 CWN 121

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High Courts03 Jul 1986

Tapan Kumar Mitra Vs Manick Lal Dey

Calcutta High Court · (1987) CriLJ 1483

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 405, 406, 409, 419, 420

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High Courts03 Jul 1986

S.K. Ghosh Vs State

Calcutta High Court · (1987) CriLJ 581

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High Courts03 Jul 1986

Musst. Saidunessa Haque Vs Mrs. Badrunessa Zilani

Calcutta High Court · (1988) CriLJ 62

Penal Code, 1860 (IPC) — Section 120B, 406, 467, 471

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High Courts03 Jul 1986

Mrityunjoy Das Vs State

Calcutta High Court · (1987) CriLJ 909

Civil Procedure Code, 1908 (CPC) — Section 144, 47Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 183, 186, 189, 353, 506

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