High Courts30 Jul 1986
Commissioner of Income Tax Vs Chemical Agents (P.) Ltd.
Calcutta High Court · (1987) 65 CTR 98 : (1987) 167 ITR 387 : (1987) 33 TAXMAN 241
Income Tax Act, 1961 — Section 104
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,502 of 3,204
High Courts30 Jul 1986
The State Manager, Estate Directorate, Housing Department Vs Lt. Col. Sudhir Mohan Dutta
Calcutta High Court · AIR 1987 Cal 324
West Bengal Government Premises (Tenancy Regulation) Act, 1976 — Section 3(2)
High Courts29 Jul 1986
Prasanta Kumar Das Vs State of West Bengal and Others
Calcutta High Court · 91 CWN 587
High Courts28 Jul 1986Dismissed
Ganges Printing Ink Factory Employees Industrial Co-Operative Society Ltd. and Another Vs The 7th Industrial Tribunal and Others
Calcutta High Court · 91 CWN 480
Industrial Disputes Act, 1947 — Section 10, 10(4), 15, 15(2), 15(2)(b)
High Courts25 Jul 1986
Tolaram Jalan Vs Commissioner of Wealth Tax
Calcutta High Court · (1988) 169 ITR 239 : (1986) 29 TAXMAN 441
Wealth Tax Act, 1957 — Section 35, 5(1)
High Courts25 Jul 1986
Govinda Chandra Bag Vs Radhakanta Bad and Others
Calcutta High Court · (1987) CriLJ 477 : 91 CWN 941
Criminal Procedure Code, 1973 (CrPC) — Section 251, 256, 313Penal Code, 1860 (IPC) — Section 323
High Courts25 Jul 1986
West Bengal Industrial Infra-Strictire Development Corporation Vs Star Engineering Co.
Calcutta High Court · AIR 1987 Cal 126
Arbitration Act, 1940 — Section 30
High Courts24 Jul 1986
Commissioner of Income Tax Vs Johnston Pumps (India) Ltd.
Calcutta High Court · (1988) 172 ITR 333
Income Tax Act, 1961 — Section 40
High Courts22 Jul 1986
Commissioner of Income Tax Vs Hoare Miller and Co. Ltd.
Calcutta High Court · (1986) 57 CTR 16 : (1987) 166 ITR 341 : (1986) 28 TAXMAN 567
Income Tax Act, 1961 — Section 43(5)
High Courts22 Jul 1986Dismissed
Sm. Pravabati Roy and Another Vs Dwijendra Lal Sengupta and Another
Calcutta High Court · AIR 1987 Cal 97 : 91 CWN 441
Easements Act, 1882 — Section 13
High Courts22 Jul 1986
Jayram Jha Vs State of West Bengal and Others
Calcutta High Court · 91 CWN 285
Constitution of India, 1950 — Article 309
High Courts22 Jul 1986Dismissed
Rama Shankar Singh and Others Vs M/s. Silver Screen Corpn. (P) Ltd.
Calcutta High Court · (1986) 07 CAL CK 0005
Contract Act, 1872 — Section 60Transfer of Property Act, 1882 — Section 60
High Courts18 Jul 1986Allowed
Life Insurance Corporation of India Vs Anjan Kumar Arora and Others
Calcutta High Court · AIR 1987 Cal 197 : (1988) 64 CompCas 730
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 13, Order 9 Rule 13
High Courts18 Jul 1986
Commissioner of Income Tax Vs Peico Electronics and Electricals (Formerly Philips India Ltd.)
Calcutta High Court · (1987) 64 CTR 73 : (1987) 166 ITR 299 : (1987) 33 TAXMAN 551
Companies (Profits) Surtax Act, 1964 — Rule 1, 4Income Tax Act, 1961 — Section 80J
High Courts18 Jul 1986Allowed
Adhir Kumar Chowdhury and Others Vs The State Of West Bengal and Others
Calcutta High Court · 91 CWN 212
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts17 Jul 1986
Employees'' State Insurance Corporation Vs Ashutosh Adhikary and Others
Calcutta High Court · (1987) CriLJ 1812
Employees State Insurance Act, 1948 — Section 2, 39, 40Factories Act, 1948 — Section 2Penal Code, 1860 (IPC) — Section 405, 406
High Courts17 Jul 1986Dismissed
Union of India (UOI) and Others Vs Shambhunath Karmakar and Others
Calcutta High Court · (1989) 22 ECC 66 : (1987) 13 ECR 160 : (1986) 26 ELT 719
Central Excises and Salt Act, 1944 — Section 35BCivil Procedure Code, 1908 (CPC) — Section 144Defence of India (Amendment) Rules, 1963 — Rule 126C, 126F, 126G, 126H, 126M
High Courts17 Jul 1986
Commissioner of Income Tax Vs Kanhayalal Mukundlal
Calcutta High Court · (1986) 58 CTR 235 : (1987) 166 ITR 274 : (1986) 29 TAXMAN 464
Finance (No. 2) Act, 1965 — Section 68Income Tax Act, 1961 — Section 271(1)
High Courts16 Jul 1986Allowed
Life Insurance Corporation of India Vs Anjan Kumar Arora and Others
Calcutta High Court · 91 CWN 243
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts16 Jul 1986Dismissed
Bagala Prosad Kar Vs Seikh Johad and Others
Calcutta High Court · 92 CWN 313
Criminal Procedure Code, 1973 (CrPC) — Section 144, 248(1), 378, 378(4), 401Penal Code, 1860 (IPC) — Section 324, 379, 411