High Courts14 Aug 1986
Commissioner of Wealth Tax Vs Krishna Bazaz
Calcutta High Court · (1987) 64 CTR 145 : (1987) 166 ITR 620 : (1987) 34 TAXMAN 46
Wealth Tax Act, 1957 — Section 14(1), 18(1)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,501 of 3,204
High Courts13 Aug 1986
Amulya Pal Vs Bhupen Sarkar
Calcutta High Court · (1988) CriLJ 85 : (1987) 2 RCR(Criminal) 1
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 250, 397, 399, 401, 482
High Courts12 Aug 1986
Sm. Jharna debi Vs Subal Sadhukhan
Calcutta High Court · 91 CWN 431
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13, Order 21 Rule 22, Order 21 Rule 66, Order 21 Rule 84, Order 21 Rule 90
High Courts12 Aug 1986Dismissed
C.R. Basu Vs State of West Bengal and Others
Calcutta High Court · 91 CWN 319
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226
High Courts08 Aug 1986
Commissioner of Income Tax Vs United Provinces Electric Supply Co. Ltd.
Calcutta High Court · (1987) 59 CTR 266 : (1987) 166 ITR 565 : (1987) 30 TAXMAN 578
Electricity Act, 1910 — Section 7AIncome Tax Act, 1961 — Section 215, 246, 41(2), 7A
High Courts08 Aug 1986
Munshi Ashrafur Rahaman Vs Munshi Rafikur Rahaman alias Moyna and Others
Calcutta High Court · 91 CWN 343
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 431Penal Code, 1860 (IPC) — Section 406
High Courts08 Aug 1986Allowed
Sankar Bhattacharjee Vs Bholonath Ghosh
Calcutta High Court · (1986) 1 CALLT 165 : 91 CWN 282 : (1995) 3 LLJ 495
Employees State Insurance (General) Regulations, 1950 — Regulation 26Employees State Insurance Act, 1948 — Section 85
High Courts07 Aug 1986
Commissioner of Gift Tax Vs Purushottam Lira Raja (Legal representative of late Lira Raja)
Calcutta High Court · (1987) 166 ITR 525
Gift Tax Act, 1958 — Section 5(1)Income Tax Act, 1961 — Section 11
High Courts07 Aug 1986
Commissioner of Income Tax Vs Ruby General Insurance Co.
Calcutta High Court · (1988) 172 ITR 337 : (1988) 37 TAXMAN 107
Income Tax Act, 1961 — Rule 5, 41(1)
High Courts06 Aug 1986Dismissed
Bengal Hire Purchase Corporation Vs Harendra Singh and Others
Calcutta High Court · AIR 1987 Cal 219
Arbitration Act, 1940 — Section 30
High Courts06 Aug 1986
Commissioner of Income Tax Vs North West Coal Ltd.
Calcutta High Court · (1987) 59 CTR 27 : (1987) 167 ITR 419 : (1986) 29 TAXMAN 534
Income Tax Act, 1922 — Section 10, 10(2)Income Tax Act, 1961 — Section 145, 256(2)
High Courts05 Aug 1986
Commissioner of Income Tax Vs West Bengal State Electricity Board (for and on behalf of M.K. Okumo)
Calcutta High Court · (1987) 166 ITR 507
Income Tax Act, 1961 — Section 10(6), 17, 17(2), 256(1), 9
High Courts04 Aug 1986
Tarak Nath Gupta Vs Commissioner of Income Tax
Calcutta High Court · (1986) 57 CTR 313 : (1987) 166 ITR 468 : (1986) 29 TAXMAN 486
Income Tax Act, 1961 — Section 271, 271(1), 274
High Courts04 Aug 1986Dismissed
Fort Gloster Industries Ltd. and Another Vs Tatanagar Transport Corpn. and Others
Calcutta High Court · 91 CWN 391
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5
High Courts04 Aug 1986Dismissed
Sankar Lal Narayan Prosad Vs Satya Narayan Berlia and Others
Calcutta High Court · AIR 1987 Cal 221
Evidence Act, 1872 — Section 101, 102, 103, 104, 106Transfer of Property Act, 1882 — Section 105
High Courts04 Aug 1986
Commissioner of Income Tax Vs Mahadeo Ram Kumar
Calcutta High Court · (1987) 59 CTR 33 : (1987) 166 ITR 477 : (1986) 29 TAXMAN 450
Income Tax Act, 1922 — Section 23A, 23A(1)Income Tax Act, 1961 — Section 45
High Courts01 Aug 1986
Shyam Narayan Prasad Vs Benoy Kumar Chourasia
Calcutta High Court · 91 CWN 353
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19, Order 5 Rule 19A, Order 9 Rule 13, Order 9 Rule 6
High Courts01 Aug 1986Allowed
New India Assurance Co. Ltd. Vs Arabinda Mukherjee and Others
Calcutta High Court · (1987) ACJ 544
High Courts01 Aug 1986
Champa Properties (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1986) 57 CTR 44 : (1987) 166 ITR 367 : (1986) 28 TAXMAN 588
Income Tax Act, 1961 — Section 246
High Courts01 Aug 1986
Sanatan Mondal Vs State
Calcutta High Court · (1988) CriLJ 238
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 218, 219, 220Penal Code, 1860 (IPC) — Section 395, 397