COURT ARCHIVE

Calcutta High Court judgments, 2026

965 judgments · page 48 of 49

High Courts22 Jan 2026Allowed

Estate of Narayan Chandra Ghosh Vs Board of Trustees and others

Calcutta High Court · (2026) 01 CAL CK 1358

Constitution of India, 1950- Article 226Public Premises (Eviction of Unauthorized Occupants) Act, 1971- Section 4, 5, 9Transfer of Property Act, 1882- Section 111(f)

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High Courts22 Jan 2026Dismissed

United India Insurance Company Limited Vs Mome Bhattacharjee & Ors.

Calcutta High Court · (2026) 01 CAL CK 1357

Motor Vehicles Act, 1988- Section 166

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High Courts22 Jan 2026Allowed

Nishikanta Hawladar & Soumen Mondal Vs State of West Bengal

Calcutta High Court · (2026) 01 CAL CK 1356

Narcotic Drugs and Psychotropic Substances Act, 1985- Section 2(iii)(b), 37, 50, 52(A)

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High Courts21 Jan 2026Disposed Of

Duakem Pharma Pvt. Ltd. & Anr Vs Deputy Commissioner of Revenue, Strand Road, Chinabazar and Rajakatra Charge & Ors

Calcutta High Court · (2026) 01 CAL CK 1355

Central Goods and Services Act, 2017- Section 17(2), 73, 74, 75

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High Courts21 Jan 2026Disposed Of

Ajit Kumar Nayak & Ors Vs State of West Bengal & Anr

Calcutta High Court · (2026) 01 CAL CK 1354

Protection of Women from Domestic Violence Act, 2005- Section 12, 23Indian Penal Code, 1860- Section 498(A)Dowry Prohibition Act, 1961- Section 2(f), 3, 4

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High Courts20 Jan 2026Disposed Of

Krishna Prasad Ghosh Vs State Of West Bengal & Others

Calcutta High Court · (2026) 01 CAL CK 1351

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High Courts20 Jan 2026Dismissed

Mamata Rani Bairagy and another Vs Krishna Pada Majumder and others

Calcutta High Court · (2026) 01 CAL CK 1350

Code of Civil Procedure, 1908- Order 9 Rule 13

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High Courts19 Jan 2026Disposed Of

Sunrise Timply Company Pvt. Ltd Vs Union of India & Ors

Calcutta High Court · (2026) 01 CAL CK 1353

Central Goods and Services Act, 2017- Section 5, 74

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High Courts16 Jan 2026Allowed

Manish Kakrania Vs Earthlink Estate Pvt. Ltd. & Anr

Calcutta High Court · (2026) 01 CAL CK 1352

Code of Criminal Procedure, 1973- Section 482Negotiable Instruments Act, 1881- Section 138, 141

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High Courts15 Jan 2026Disposed Of

Sourav Daspatnaik Vs Union of India & Ors.

Calcutta High Court · (2026) 01 CAL CK 1349

Companies Act, 2013- Section 96

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High Courts15 Jan 2026Dismissed

National Insurance Co. Ltd Vs Nila Bauri & Ors

Calcutta High Court · (2026) 01 CAL CK 1345

Motor Vehicles Act, 1988- Section 166

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High Courts13 Jan 2026Dismissed

Nandalal Kurmi Vs Ram Raj Das

Calcutta High Court · (2026) 01 CAL CK 1348

Transfer of Property Act, 1882- Section 106Evidence Act, 1872- Section 116Code of Civil Procedure, 1908- Order 41 Rule 11

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High Courts09 Jan 2026Dismissed

Raj Krishna Lahiri & Anr Vs State of West Bengal & Anr

Calcutta High Court · (2026) 01 CAL CK 1347

Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 120(B), 406, 420

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High Courts09 Jan 2026Disposed Of

Kashmira Bibi & Another Vs United India Insurance Company Limited & Another

Calcutta High Court · (2026) 01 CAL CK 1346

Motor Vehicles Act, 1988- Section 166

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High Courts08 Jan 2026Disposed Of

Milan Kumar Bhuti and others Vs State of West Bengal and others

Calcutta High Court · (2026) 01 CAL CK 1344

West Bengal Land (Requisition and Acquisition) Act, 1948- Section 3(1), 4, 7Land Acquisition Act, 1894- Section 31

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High Courts06 Jan 2026Rejected

P.L. Mullick & Co Vs Khaitan Consultants Ltd

Calcutta High Court · (2026) 01 CAL CK 0408

Indian Contract Act, 1872- Section 40, 41, 42, 43, 44, 45, 46, 47, 48West Bengal Premises Tenancy Act, 1956- Section 13(6)Code of Civil Procedure, 1908- Order 41 Rule 11, Order 30 Rule 1, Order 22 Rule 10(A), Order 30 Rule 4(2)

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High Courts06 Jan 2026Disposed Of