High Courts05 Jan 2026Disposed Of
Surajit Mndal & Ors Vs State of West Bengal & Ors
Calcutta High Court · (2026) 01 CAL CK 0403
COURT ARCHIVE
Calcutta High Court judgments, 2026
965 judgments · page 49 of 49
High Courts05 Jan 2026Disposed Of
National Insurance Company Limited & Others Vs Putul Dey & Anr
Calcutta High Court · (2026) 01 CAL CK 0402
Motor Vehicles Act, 1988- Section 166
High Courts05 Jan 2026Dismissed
Sakil Ansari & Ors Vs State of West Bengal & Ors
Calcutta High Court · (2026) 01 CAL CK 0401
Constitution of India, 1950- Article 226Code of Criminal Procedure, 1973- Section 156(3)
High Courts02 Jan 2026Dismissed
Aniruddha Mukherjee Vs Chairman, Kamarhati Municipality & ors
Calcutta High Court · (2026) 01 CAL CK 0400
West Bengal Municipal Building Rules, 2007- Rule 21, 50
High Courts02 Jan 2026Disposed Of
Minati Roy & Ors Vs Ashim Ghosh @ Khokan Ghosh & Ors
Calcutta High Court · (2026) 01 CAL CK 0399